Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in Guardians and Wards Act - Rules Framed by Punjab High Court 2. Notice required by section 11 shall be in form B. - The notice required by section 11 of the Act shall be in Form B annexed to these rules.
