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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(9) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

(9)Short-term open access users of the State Grid shall pay such Annual fee and monthly operating charges at 25% of the long term SLDC charges per MW per hour.