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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(a)the rates of assessment set out in the settlement notification in force on such date and in such district as may be specified by the Government;