Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in Uttar Pradesh State Universities Act, 1973

(2)With effect from such date as the State Government may , by notification in the Gazette, appoint in that behalf the institution known as Kashi Vidyapith at Varanasi shall be deemed to be a University established under the provisions of the Act [which shall be called Mahatma Gandhi Kashi Vidyapith, Varanasi with effect from July 11, 1995] [Inserted by President's Act No. 4 of 1996 (w.e.f. 11.7.1995).].