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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(ii) in Tamil Nadu Payment of Pension to Tamil Scholars and Miscellaneous Provisions Act, 1983

(ii)the outstanding merit of the applicant or the martyr, as the case may be, in contributing to the growth of Tamil language and the preservation of Tamil culture;