Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 9 in The Chit Fund (Manipur) Rules, 1994 9. Application for appropriation of any sum from the Reserve Fund. - Every application for obtaining prior approval of the Registrar for appropriation by a company of any sum from the Reserve Fund shall be in Form IV.
