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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(2)More than one signaller shall be employed when in the opinion of the Inspector it is necessary to do so in the interest of the safety of workers.H.-HANDLING OF DANGEROUS GOODS