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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Chattisgarh - Subsection

Section 77(1)(i) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(i)in the case of any building used as a dwelling house, or upon any enclosed part of garden attached to such a building, no such entry shall be made except between the hours of sunrise and sunset or without giving its occupier at least 24 hours notice in writing of the intention to enter;