Section 2(e) in Haryana Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1973
(e)"co-operative society" means a co-operative society as defined in clause (c) of Section 2 of the Punjab Co-operative Societies Act, 1961, the object of which is to provide financial assistance as defined in clause (f) of this section to its members and includes the co-operative land mortgage bank;
