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State of Rajasthan - Section

Section 179 in The Rajasthan Revenue Courts Manual, 1956

179. Service by publication.

- Recourse to the mode of substituted service by publication in a newspaper shall be had only when sendee by any other method is considered impracticable.A careful discretion shall be exercised in selecting the paper in which the publication is to be made. Such papers only should be chosen as are likely so be read by the person to be served.