Madhya Pradesh High Court
Dilip Maheshwari vs The State Of Madhya Pradesh on 10 August, 2018
1 MCRC-13219-2017
The High Court Of Madhya Pradesh
MCRC-13219-2017
(DILIP MAHESHWARI Vs THE STATE OF MADHYA PRADESH)
2
Jabalpur, Dated : 10-08-2018
Shri Rahul Sharma, learned counsel for the applicant.
Shri Vaibhav Tiwari, learned Govt. Advocate for the
respondent/State.
As prayed, list after two weeks.
(MOHD. FAHIM ANWAR) JUDGE AM Digitally signed by ANINDYA SUNDAR MUKHOPADHYAY Date: 10/08/2018 04:06:15