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State of Punjab - Section
Section 13 in Civil Services (Departmental Examination), Punjab Rules, 2014
13. Repeal.
- The Rules for the Departmental Examination of Assistant Commissioner, Extra Assistant Commissioner and Candidates for the post of Extra Assistant Commissioner in Punjab, published in the Punjab Government Gazette, dated the 10th December, 1971, vide Government of Punjab, General Administration Department, Notification No. G.S.R/Const./Art.309171, dated the 1st December, 1971 and amendment published in Punjab Govt. Gazette dated 15th January 1980 vide Notification No.GSR 6/Const/Art.309/Amd (2)80, dated 15.01.1980 are hereby repealed:Provided that any action taken or anything done under the rules, shall be deemed to have been taken or done under the corresponding provisions of these rules.[Appendix [Omitted by Notification No. G.S.R.29/Const./Art.309/Amd.(2)/2019, dated 6.8.2019 (w.e.f. 26.9.2014).] ***]| (See sub-rule (1) of rule 9)List of Subjects and Syllabus{| | ||
| Sr. No. | Paper | Syllabus |
| 1. | Criminal Law - I | The Indian Penal Code, 1860 |
| • The Indian Evidence Act, 1872 | ||
| • The Prisoners Act, 1900 | ||
| • The Probation of Offenders Act, 1958 | ||
| • Punjab Jail Manual | ||
| • The Prevention of Illicit Traffic inNarcotic Drugs and Psycho-trophic Substances Act, 1988 | ||
| • The Pre-Conception & Pre-NatalDiagnostic Techniques (Prohibition of Sex Selection) Act, 1994 | ||
| • The Medical Termination of PregnancyAct, 1971 | ||
| The Protection of Women from Domestic ViolenceAct, 2005 | ||
| All the above Acts/Rules with latest amendments | ||
| 2. | Criminal Law - II | • The code of Criminal Procedure, 1973(with special reference to the amendments relating to the Stateof Punjab). |
| • The Punjab Pol ice Act 2007 & PunjabPolice Rules 1939 | ||
| • The Prevention of Corruption Act 1988 | ||
| • The Arms Act, 1959 | ||
| • The Protection of Children from SexualOffences Act, 2012 and Protection of Children from SexualOffences Rules, 2012. | ||
| • The Public Gambling Act, 1867 | ||
| • The Juvenile Justice (Care &Protection of Children) Act, 2000 and The Juvenile Justice (Care& Protection of Children) Rules, 2007 | ||
| • The Punjab Borstal Act, 1926 | ||
| • The Maintenance & Welfare of Parents& Senior Citizens Act, 2007 | ||
| • The Punjab Prevention of Human SmugglingAct, 2012. | ||
| All the above Acts/Rules with latestamendments. | ||
| 3. | Civil Law | • Code of Civil Procedure |
| • The Contempt of Courts Act, 1971 | ||
| • The General Clauses Act, 1897 | ||
| • Rules & Orders of Punjab &Haryana High Court. | ||
| • The Punjab Rent Act, 1995 and The Punjab Rent(General) Rules, 2013. | ||
| • The Motor Vehicles Act, 1988. | ||
| • The Central Motor Vehicle Rules, 1989. | ||
| • The Punjab Motor Vehicle Rules, 1989. | ||
| All the above Acts/Rules with latestamendments. | ||
| 4. | Developmental Laws | National Rural Employment Guarantee Act. |
| • The Punjab Regional Town Planning &Development Act 1995 & The Punjab Regional Town Planning &Development (General) Rules 1995. | ||
| • The Punjab Apartment & PropertyRegulation Act 1995. | ||
| • The Environment (Protection) Act, 1986 &Rules | ||
| • The Water (Prevention and Control ofPollution) Act 1974 | ||
| • The Air (Prevention and Control ofPollution) Act, 1981 | ||
| • The Indian Forest Act, 1927 | ||
| • The Punjab Land Preservation Act, 1900 | ||
| • The Food Safety & Standards Act,2006 | ||
| All the above Acts Rules with latestamendments. | ||
| 5 | Revenue Laws-I | The Punjab Land Revenue Act, 1887 |
| • Doule's Settlement Manual (Chapters 1, Book I(Whole), Book II (Chapters VIII, IX, XIII & XIV), Book III(Chapters XV, XVI, XVII, XVIII) $$o Punjab Land Record Manual | ||
| • Punjab Land Administration Manual (ChaptersXIII,IX, X, XIV, XVIII and XIX) | ||
| • The Punjab Tenancy Act, 1887. | ||
| • The Punjab Occupancy Tenants (Vesting ofProprietary Rights) Act, 1952 | ||
| • The Punjab Security of Land Tenures Act1953. | ||
| • The East Punjab Holdings (Consolidationand Prevention of Fragmentation) Act 1948 | ||
| • The Punjab Land Reforms Act 1972 &The Punjab Land Reforms Rules 1973 | ||
| • The Punjab Package Deal Properties(Disposal) Act 1976 | ||
| All the above Acts/Rules with latestamendments. | ||
| 6. | Revenue Law - II | The Transfer of Property Act, 1882 |
| • The Hindu Succession Act, 1956 | ||
| • The Indian Succession Act, 1925 | ||
| • The Punjab Public Premises and Land(Eviction and Rent Recovery) Act, 1973 | ||
| • The Punjab Religious Premises and Land(Eviction and Rent Recovery) Act, 1997 | ||
| • The Registration Act, 1908 | ||
| • The Indian Stamps Act, 1899 | ||
| • The Court Fees Act, 1870 | ||
| • The Right to Fair Compensation andTransparency in Land Acquisition, Rehabilitation andResettlement Act, 2013 | ||
| • The Punjab Restitution of MortgagedLands Act, 1938 | ||
| • The Punjab Requisition and Acquisitionof Immovable Property Act, 1953 | ||
| • The Disaster Management Act, 2005 &Rules | ||
| • The Punjab Village Common Lands(Regulation) Act, 1961. | ||
| All the above Acts/Rules with latest amendments. | ||
| 7. Industrial & Commercial Laws | ||
| • The Factories Act, 1948 | ||
| • The Trade Unions Act, 1926 | ||
| The Employees Compensation Act, 1923. | ||
| • The Payment of Wages Act, 1936 | ||
| • The Minimum Wages Act, 1948 | ||
| • The Punjab Value Added Tax Act, 2005, | ||
| • The Punjab Excise Act, 1914 & allRules made there under | ||
| • The Explosives Act, 1884 | ||
| • The Petroleum Act, 1934 | ||
| • The Punjab Shops & CommercialEstablishments Act, 1958 | ||
| • The Bonded Labour System (Abolition)Act, 1976 | ||
| • The Mines Act 1952 | ||
| • The Mines and Minerals ( Development &Regulation) Act 1957 | ||
| • The Mineral Concession Rules 1960 | ||
| All the above Acts/Rules with latestamendments. | ||
| 8. | Public Service Laws | The Right to Information Act, 2005 |
| • The Punjab Right to Service Act, 2011 | ||
| • The Information Technology Act, 2000 | ||
| • The Representation of Peoples Act, 1950& 1951. | ||
| • Conduct of Election Rules, 1961 | ||
| • The Punjab State Election CommissionAct, 1994 and all Rules relating to conduct of elections tolocal bodies | ||
| • The Sikh Gurudwara Act, 1925 | ||
| • The Persons with Disabilities (EqualOpportunities, Protection of Rights and Full Participation) Act1995 | ||
| • The Consumer Protection Act, 1986 &The Consumer Protection Rules, 1987. | ||
| • The Right of Children to free &compulsory Education Act, 2009 | ||
| • The National Food Security Act, 2013 | ||
| • The Punjab Ancient and HistoricalMonuments and Archaeological Sites and Remains Act, 1964 | ||
| • The Indian Treasures Troves Act, 1878 | ||
| • The Protection of Civil Rights Act, 1955 | ||
| • The Registration of Births & DeathsAct, 1969 | ||
| All the above Acts Rules with latestamendments. | ||
| 9. | Local Government Laws | • The Punjab Municipal Corporation Act,1976 |
| • The Punjab Municipal Act, 1911 | ||
| • The Punjab Town Improvement Act, 1922 &The Punjab Town Improvement Trust Rules 1939. | ||
| • Punjab Municipal Account Code | ||
| • The Punjab Slum Areas (Improvement andClearance) Act, 1961 | ||
| • The Punjab Fire Prevention & FireSafety Act, 2004 | ||
| • The Punjab Panchayati Raj Act, 1994 &Rules | ||
| • The Punjab Municipal Election Rules,1994 | ||
| • The Punjab Municipal (President &Vice President) Election Rules, 1994 | ||
| • The Determination of the Numbers ofElected Members and Reservation of Offices of Presidents ofMunicipalities Rules, 1994 | ||
| • The Delimitation of Wards ofMunicipalities Rules, 1972 | ||
| • The Punjab Agricultural Produce MarketsAct, 1961 & Rules | ||
| • The Punjab Cooperative Societies Act,1961 | ||
| All the above Acts/Rules with latestamendments. | ||
| 10. | Service & Financial Laws | Punjab Financial Rules (All Volumes) |
| • General Financial Rules, 2005 (GOI) | ||
| · Punjab Civil Services Rules (AllVolumes) including Conduct, TA/OA, P&A Rules etc. | ||
| • Punjab Budget Manual | ||
| • Punjab Allocation of Business Rules | ||
| • Punjab Protocol Manual, 1982 | ||
| • The Punjab State Language Act, 1967 | ||
| All the above Acts/Rules with latestamendments. | ||
| 11. | Hindi | Class X standards Viva Voce (20% marks) |
| 12. | Panjabi | Class X standards Viva Voce (20% marks) |