Section 9(1)(ii) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

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State of Punjab - Subsection

Section 9(1)(ii) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

(ii)has an experience of working for a minimum period of ten years on the post of Assistant or on some higher post, such as, Assistant Incharge, Head Clerk, Head Assistant or Deputy Superintendent; and

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State of Punjab - Subsection

Section 9(1)(ii) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978