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Delhi High Court - Orders

Rays Power Experts Pvt. Ltd vs New Delhi Municipal Corporation on 24 September, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~17
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   W.P.(C) 10579/2019
                                          RAYS POWER EXPERTS PVT. LTD.                            ..... Petitioner
                                                             Through      Ms. Surabhi Pandey, Advocate

                                                             versus

                                          NEW DELHI MUNICIPAL CORPORATION        ..... Respondent
                                                      Through   Ms. Kadambari, Standing Counsel
                                                                and Mr. Tushar Sannu, Standing
                                                                Counsel for NDMC

                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                            ORDER

% 24.09.2021 CM APPLN. 26604/2021 (for disposal)

1. The hearing was conducted through video conferencing.

2. Ms. Surabhi Pandey, Advocate accepts notice for the petitioner and prays for time to file response. Let the same be filed within four weeks. Rejoinder, if any, be filed within four weeks thereafter.

3. At request, renotify on 10.02.2022.

4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J SEPTEMBER 24, 2021 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:24.09.2021 Signing Date:25.09.2021 09:44:13 22:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.