Delhi High Court - Orders
Rays Power Experts Pvt. Ltd vs New Delhi Municipal Corporation on 24 September, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10579/2019
RAYS POWER EXPERTS PVT. LTD. ..... Petitioner
Through Ms. Surabhi Pandey, Advocate
versus
NEW DELHI MUNICIPAL CORPORATION ..... Respondent
Through Ms. Kadambari, Standing Counsel
and Mr. Tushar Sannu, Standing
Counsel for NDMC
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 24.09.2021 CM APPLN. 26604/2021 (for disposal)
1. The hearing was conducted through video conferencing.
2. Ms. Surabhi Pandey, Advocate accepts notice for the petitioner and prays for time to file response. Let the same be filed within four weeks. Rejoinder, if any, be filed within four weeks thereafter.
3. At request, renotify on 10.02.2022.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J SEPTEMBER 24, 2021 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:24.09.2021 Signing Date:25.09.2021 09:44:13 22:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.