Section 37(4)(a) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

(a)For establishments in which number of migrant workmen employed does not exceed fifty, each first-aid box shall contain the following equipments: -

(i)6 small sterilized dressings;

(ii)3 medium size sterilized dressings;

(iii)3 large size sterilized dressings;

(iv)3 large sterilized burn dressings;

(v)1 (30 ml.) bottle containing a two per cent alcoholic solution of iodine;

(vi)1 (30 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(vii)1 snake-bite lancet;

(viii)1 (30 grms.) bottle of potassium parmanganate crystals;

(ix)1 pair of scissors;

(x)1 copy of the first-aid leaflet issued by the Director-General. Factory Advice Service and Labour Institutes, Government of India;

(xi)a bottle containing 100 tablets (each of 5 grains) of aspirin;

(xii)Ointment for burns; and

(xiii)a bottle of suitable surgical antiseptic solution.

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