Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Chattisgarh - Subsection Section 43(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (2)No Ordinance concerning the academic matters shall be made by the Executive Council unless a draft thereof has been proposed by the Academic Council.
