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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(4) in Children Act, 1960

(4)Any order made under this section may be enforced in the same manner as an order under [section 125 of the Code of Criminal Procedure, 1973,] [Substituted for the word "Section 488 of the Code of Criminal Procedure, 1898" by Act 15 of 1978, section 16].