Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(13) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(13)The Governing Body besides the functions assigned to it in the Act, shall perform the following :-
(a)Grant of leave (other than C.L) and allowances.
(b)Imposition of Penalties on the staff in accordance with the rules to be prescribed in this behalf.