Section 19(2)(b) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

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State of Punjab - Subsection

Section 19(2)(b) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

(b)if such person is recruited otherwise,

(i)revert him to former post; or

(ii)deal with him in such other manner as the terms and conditions of the previous appointment permit.