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State of Madhya Pradesh - Section

Section 45 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

45. Transfer of property.

- The State Government may transfer to the Sansthan buildings, lands or any other property, whether movable or immovable for use and management by the Sansthan on such conditions and subject to such limitations as the State Government may deem fit for the purposes of this Act.