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Union of India - Section

Section 56 in The Gas Cylinders Rules, 2016

56. Refusal of license or approval.

(1)The Chief Controller or Controller refusing to grant, amend, renew or transfer a license or approval shall communicate the reasons thereof to the applicant.
(2)The applicant or licensee shall be given an opportunity of being heard before any refusal of license or approval as the case may be.