Rajasthan High Court - Jaipur
Shweta Jain And Ors vs State (Urban Development)Ors on 22 February, 2017
Author: M.N. Bhandari
Bench: M.N. Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
(1) S.B. CIVIL WRIT PETITION NO.2879 OF 2013
1. Shweta Jain W/o Rajendra Kumar age 38 Years, R/o Chamunda
Colony, Bhatte Wali Gali, Opposite to Police Chowki Pushkar Road,
Ajmer.
2. Smt. Kesar Bai W/o Ramesh Chand age 51 Years, R/o
Chamunda Colony, Bhatte Wali Gali, Opposite to Police Chowki
Pushkar Road, Ajmer.
3. Kishore Kumar Sharma S/o Panchu Lal Sharma age 54 Years,
R/o Chamunda Colony, Bhatte Wali Gali, Opposite to Police Chowki
Pushkar Road, Ajmer.
4. Smt. Sushila Jain W/o Ashok Kumar Jain age 50 Years, R/o
Chamunda Colony, Bhatte Wali Gali, Opposite to Police Chowki
Pushkar Road, Ajmer.
5. Smt. Rekha W/o Kishan Chand Ramawani age 63 Years, R/o
Chamunda Colony, Bhatte Wali Gali, Opposite to Police Chowki
Pushkar Road, Ajmer.
6. Girdharilal S/o Chadumal age 50 Years, R/o Chamunda Colony,
Bhatte Wali Gali, Opposite to Police Chowki Pushkar Road, Ajmer.
7. Smt. Shanti Devi W/o Ramchandra age 41 Years, R/o
Chamunda Colony, Bhatte Wali Gali, Opposite to Police Chowki
Pushkar Road, Ajmer.
8. Lokesh S/o Shyam Bihari age 56 Years, R/o Chamunda Colony,
Bhatte Wali Gali, Opposite to Police Chowki Pushkar Road, Ajmer.
(2 of 6)
[ CW-2879/2013]
9. Prakash Damani S/o Sadhuram Damani age 38 Years, R/o
Chamunda Colony, Bhatte Wali Gali, Opposite to Police Chowki
Pushkar Road, Ajmer.
10. Jumman Khan S/o Nathu Khan age 50 Years, R/o Chamunda
Colony, Bhatte Wali Gali, Opposite to Police Chowki Pushkar Road,
Ajmer.
11. Smt. Sadhana Dhamniya W/o Umesh Chand age 46 Years, R/o
Chamunda Colony, Bhatte Wali Gali, Opposite to Police Chowki
Pushkar Road, Ajmer.
12. Smt. Kaser Bai W/o Chaturbhuj age 50 Years, R/o Chamunda
Colony, Bhatte Wali Gali, Opposite to Police Chowki Pushkar Road,
Ajmer.
13. Smt. Indubala Mathur W/o Mahesh Prasad Mathur age 51
Years, R/o Chamunda Colony, Bhatte Wali Gali, Opposite to Police
Chowki Pushkar Road, Ajmer.
14. Mobin Hussan S/o Fej Mohammed age 45 Years, R/o
Chamunda Colony, Bhatte Wali Gali, Opposite to Police Chowki
Pushkar Road, Ajmer.
---Petitioners.
Versus
1. State of Rajasthan through its Secretary Department of Urban
and Housing Development, Secretariat Jaipur.
2. The Collector, Ajmer.
3. Land Acquisition Officer, Urban Improvement Trust, Ajmer.
(3 of 6)
[ CW-2879/2013]
4. The Urban Improvement Trust, Ajmer through its Secretary,
Ajmer.
5. National Lake Conservation Project through its Project Director,
Jawahar Circle, Jaipur.
----Respondents.
(2) S.B. CIVIL WRIT PETITION NO.2804 OF 2013.
1. Raj Singh Pancholi son of Late Shri Chandmal Pancholi, aged 39 years, resident of Ramnagar, Pushkar Road, Ajmer.
2. Yash Pancholi son of Shri Raj Pancholi, age 12 (minor), through its natural guardians and father Shri Raj Singh pancholi and mother Smt. Anita Pancholi wife of Shri Raj Singh Pancholi, resident of Ramnagar, Pushkar Road, Ajmer.
---Petitioners.
Versus
1. State of Rajasthan through its Secretary Department of Urban and Housing Development, Secretariat Jaipur.
2. The Collector, Ajmer.
3. Land Acquisition Officer, Urban Improvement Trust, Ajmer.
4. The Urban Improvement Trust, Ajmer through its Secretary, Ajmer.
5. National Lake Conservation Project through its Project Director, Jawahar Circle, Jaipur.
----Respondents.
(4 of 6) [ CW-2879/2013] (3) S.B. CIVIL WRIT PETITION NO.21353 OF 2013.
1. Smt. Kamla Devi wife of Shri Madan Lal Teli, aged 72 years, resident of Ramnagar, Pushkar Road, Ajmer.
2. Prem Chand S/o Shri Madan lal Teli, aged 47 years, resident of Ramnagar, Pushkar Road, Ajmer.
---Petitioners.
Versus
1. State of Rajasthan through its Secretary Department of Urban and Housing Development, Secretariat Jaipur.
2. The Collector, Ajmer.
3. Land Acquisition Officer, Urban Improvement Trust, Ajmer.
4. The Urban Improvement Trust, Ajmer through its Secretary, Ajmer.
5. National Lake Conservation Project through its Project Director, Jawahar Circle, Jaipur.
----Respondents.
(4) S.B. CIVIL WRIT PETITION NO.21354 OF 2013. Kamal Kant Sahu son of Late Shri Sohan Lal Sahu, aged 31 years, resident of Shambhu Nagar, Pushkar Road, Kotra, Ajmer.
---Petitioner.
Versus
1. State of Rajasthan through its Secretary Department of Urban and Housing Development, Secretariat Jaipur.
(5 of 6) [ CW-2879/2013]
2. The Collector, Ajmer.
3. Land Acquisition Officer, Urban Improvement Trust, Ajmer.
4. The Urban Improvement Trust, Ajmer through its Secretary, Ajmer.
5. National Lake Conservation Project through its Project Director, Jawahar Circle, Jaipur.
----Respondents.
(5) S.B. CIVIL WRIT PETITION NO.2590 OF 2014. Harnarayan Choudhary son of Shri Hiralal Choudhary, age 64 years, President of Century Shikshan Sansthan, Nr. Vishram Sthali (First), Pushkar Road, Ajmer.
.... Petitioner Versus
1. State of Rajasthan through its Secretary Department of Urban and Housing Development, Secretariat Jaipur.
2. The Collector, Ajmer.
3. Land Acquisition Officer, Ajmer Development Authority, Ajmer.
4. Ajmer Development Authority, Ajmer through its Commissioner, Ajmer.
5. National Lake Conservation Project through its Project Director, Jawahar Circle, Jaipur.
... Respondents _____________________________________________________ For Petitioner(s) : Mr. Dilip Sharma For Respondent(s) : Mr. JM Saxena, AAG Ms. Charu Jain Mr. Anil Sharma Mr. Prateek Singh _____________________________________________________ HON'BLE MR. JUSTICE M.N. BHANDARI Judgment (6 of 6) [ CW-2879/2013] 22/02/2017 Learned counsel for petitioners prays for withdrawal of these writ petitions with liberty to pursue subsequent writ petitions where not only Notification but award under Land Acquisition Act of 1894 has been challenged.
In view of aforesaid, all the writ petitions are dismissed as withdrawn with liberty sought for.
(M.N. BHANDARI)J. Sunita/41, 43, 45, 46 & 49