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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rajasthan Agricultural University Act, 1962

(b)["Affiliated College" means an educational institution admitted to the privileges of the University; [Substituted by Act No. 9 of 1984 [15-10-1983]]
(bb)"Autonomous College" means an educational institution declared as such under the provisions of this Act;]