Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 11 in Maharashtra Apartment Ownership Rules, 1972 (11)The foundations and main walls, columns, girders, beams and roofs of the building as described in the plans which forms part of this Deed as Exhibit A hereof.
