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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Orissa Pension to Indigent Artists Rules, 1976

(3)Each sanction shall be recorded in the Register and a copy of the sanction order shall be sent to the Accounts Officer of the [Directorate of Tourism, Sports and Culture.] [Substituted vide Notification No. 4580/23.6.1981.] The sanction order shall be in Form P.I.A.-B.