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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(8) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(8)The Fund Manager shall organise quarterly meeting of Venture Capital Fund for Energy Efficiency Trust, where progress reports, statement of accounts etc. shall be presented to the Board of Trustees for overall monitoring.