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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2)(b) in The West Bengal Anti-Profiteering Act, 1958

(b)display in his place of business in a prominent manner so as to be open to public view, a list of those scheduled articles intended for sale the prices or rates of which have been fixed under section 3 in resect of such dealer, with the prices of rates, so fixed in respect thereof;