Patna High Court - Orders
Commissioner Of Income Tax, Bhagalpur vs Dhananjay Kumar Yadav on 18 September, 2023
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.211 of 2018
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Commissioner Of Income Tax, Bhagalpur
... ... Appellant/s
Versus
Dhananjay Kumar Yadav
... ... Respondent/s
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Appearance :
For the Appellant/s : Ms. Shilpi Keshri, Advocate
For the Respondent/s :
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 18-09-20231. The learned counsel for the appellant shall serve a copy of the appeal on the respondent.
2. Respondent appears through Mr. Krishna Mohan Mishra, learned counsel.
3. Post on 12.10.2023.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Bibhash/Saurabh U