Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 20 in Kerala Fish Seed Act, 2014 20. Appointment of Fish Seed Analysts. - The Government may, by notification, appoint such persons as it thinks fit, having the prescribed qualifications, to be Fish Seed Analysts and define the areas within. which they shall exercise jurisdiction.
