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[Cites 0, Cited by 2] [Entire Act]

State of Assam - Section

Section 3 in Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978

3. To apply in relation to certain employments.

- This Act shall not apply in relation to -
(a)Any employment under the Central Government;
(b)Any employment in the Assam Judicial Service Grade I;
(c)Any employment in domestic service.