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State of Punjab - Section

Section 536 in Punjab Jail Manual, 1996

536. Rules regarding the cutting of hair, Exceptions.

- All prisoners may be allowed to maintain their personal appearance, shaving, maintaining long hair etc. in consistence with their religious/personal beliefs.Note 1. - (a) All prisoners who are permitted to grow their hair long should be allowed 30 grams of mustard oil and 20 grams of soap per person per week.
(b)All prisoners shall be allowed 40 grams of bathing soap per week.
(c)Should they so desire, all prisoners shall be allowed soap and oil for sanitary purpose at their own expense out of their private cash property or through their friends or relatives.
Note 2. - A barber shall be deputed to remove hair, every Sunday from the arm-pits of prisoners who so desire.