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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12A(3) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(3)Any person, who makes a false declaration under sub-section (1) or makes any statement which is false in any such declaration shall be punishable with imprisonment for a term which may extend to six months, or with fine which may extend to two thousand rupees, or with both.