Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 20 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

20. Documents accompanying inspection report.

- The report referred to in rule 19 shall be accompanied by the following documents, namely:-
(a)index plan and sections of the metro railway;
(b)results of the bridge test, when asked for by the Commissioner;
(c)documents required for initiation of eclectic traction;
(d)tabulated details in Forms I to XIV;
(e)certificate by the Officer in-charge of the Bangalore Metro Railway Administration in Form XV; and
(f)list of infringements of moving and fixed dimension in Form XVI.