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[Cites 7, Cited by 0]

National Green Tribunal

Syed Riyaz vs Union Territory J &K on 21 May, 2024

Item No.07                                                Court No.02


              BEFORE THE NATIONAL GREEN TRIBUNAL
                  PRINCIPAL BENCH, NEW DELHI


                       Original Application No.594/2022



Syed Riyaz                                                        Applicant(s)

                                    Versus


Union Territory J &K                                            Respondent(s)


Date of hearing:      21.05.2024



CORAM:       HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICIAL MEMBER
             HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER


Applicant:            None
Respondent:           Mr. Parth Awasthi, Advocate for DFO and DPCC
                      (throughVC)
                      Mr. Ghansham Singh, MS, JKPCC (through VC)


                                   ORDER

1. This Original Application was registered on a letter petition dated 08.05.2022, sent by Syed Riyaz, R/o 51 Gulposh Colony near Aamina Hospital & Nursing Home, National Highway, Chanpora Bypass, Srinagar (Kashmir)raising a grievance that in District Budgam, about 200 brick kilns are operating illegally and unathorizedly, causing damage to environment. These brick kilns have no consent/clearance from the concerned Statutory Regulators under environmental laws, using unscientific Chimney System which causes clouds of smoke and scatter dust particles and thereby, cause air pollution resulting in health hazard to local residents.

1

2. Tribunal considered complaint on 19.09.2022 and found it appropriate to constitute a Joint Committee comprising State PCB, Food and Civil Supplies Department, Union Territory of Jammu & Kashmir, Deputy Commissioner, Budgam and Union Territory of Jammu and Kashmir and directed it to submit factual Report by verification of facts stated in the complaint.

3. Tribunal also impleaded Union Territory of Jammu and Kashmir through Chief Secretary, J&K State Pollution Control Committee (hereinafter referred to as 'JKPCC') and Deputy Commissioner, Budgam as respondents 1 to 3.Notices were issues to said respondents also.

4. Pursuant to order dated 19.09.2022, Joint Committee filed Report dated 09.01.2023 stating that a large number of brick kilns were operating without requisite permissions/licenses. Some of such brick kilns were demolished by District Administration but some approached High Court in which interim protection was given by passing status quo order.

5. Above Report was taken up in the proceedings stated 14.07.2023,and observing that some brick kilns are operating illegally, direction was given to JKPCC to take action in accordance with law and not to allow any brick kiln expansion or functioning without ensuring compliance with environmental laws and also availability of carrying capacity to maintain ambient air quality norms. JKPCC was directed to submit a further Report within two months.

6. Accordingly, an action taken Report dated 19.04.2023 was filed by JKPCC through its Member Secretary. He gives status of 213 brick kilns in Budgam district as under:

2
Subject: Status of Brick Kilns in District Budgam S. District Name of the Location Tehsil Status of Consent Status Licens Remarks No. Unit/location Chimney e w.r.t./ /Technol Status Closure/ ogy legal Adopted action taken if any 1 Budgam M/s. Gausia Checki- Berwah Fixed CTO(F) vide Licensed Applied Brick Kiln Diwan chimney consent but not for with renewed renewal GSC(FC No.1530 of BTK) 2011 Date.24.10.11.

up to oct.2012.


2    Budgam M/s. Amar Brick      Charangam    Berwah     chimney    PCC/digita1/22     Licensed
            kiln                 Beerwaha                with       062749 182 of      but not
                                                         GSC(FC                        renewed
                                                         BTK        2022 dated:-
                                                                    20.9.2022 valid
                                                                    sep. 2023

3    Budgam M/s. Khan Brick      Gondipora    Berwah     High       PCC/digita1/22     Licensed
            kiln                 Beerwah                 draught    062370 320 of      but not
                                                         Technol                       renewed
                                                         ogy        2022 dated:-
                                                         adopted.   21.6.2022 valid
                                                                    May 2023

4    Budgam M/s        Village   Sanzipora               Fixed      Without            Licensed
            Brick Kiln           Khanda                  chimney    consent            but not
                                                         with                          renewed
                                                         GSC(FC
                                                         BTK)
5    Budgam M/s.Green Land       Summerbu     B K Pora   Fixed      CTO(R) vide        Licensed
            B/K                  gh Lasjan               chimney    consent No.891     but not
                                                         with                          renewed
                                                         GSC(FC     of 2013
                                                         BTK)       Dated.24-10-
                                                                    2013 valid
                                                                    Sep.2015.

6    Budgam M/s.Muheet B/K       Ichgam       Budgam     Fixed      CTO(R) vide        Licensed
                                 Budgam                  chimney    consent            but not
                                                         with                          renewed
                                                         GSC(FC     Licensed
                                                         BTK)       No.919 of 2011
                                                                    valid up to July
                                                                    2013

7    Budgam M/s.      Imperial   Gariend      Budgam     Fixed                         Licensed
            B/K                  Budgam                  chimney                       but not
                                                         with                          renewed
                                                         GSC(FC
                                                         BTK)
8    Budgam M/S. K.B. Brick      Narwara      Berwah     Fixed      PCC/digita1/22     Licensed
            kiln                 Gundipora               chimney    062421 650 of      but not
                                                         with                          renewed
                                                         GSC(FC     2022
                                                         BTK)       dt.13.6.2022
                                                                    valid up to
                                                                    April.2023.

9    Budgam M/s. Chinar B/K      Pallar       Budgam     Fixed      No Consent         Licensed
                                 Budgam                  chimney    Record             but not
                                                         with                          renewed
                                                         GSC(FC     available
                                                         BTK)
10   Budgam M/s.Ess      Emm     Putli Bagh   Budgam     Fixed      PCC/digital/2206   Licensed




                                                                                                    3
              B/K                                      chimney   2728 283 of 2022 but not
                                                      with      dated:-          renewed
                                                      GSC(FC    10.10.2022 valid
                                                      BTK)      up tooct.2023.

11   Budgam M/s.Global B/K    Dadina       Budgam     Fixed     CTO(F)       vide Licensed
                              Shoolopora              chimney   consent No.753 but not
                              Budgam                  with      of          2012 renewed
                                                      GSC(FC    Dated.15-5-2012
                                                      BTK)      valid up to May
                                                                2014

12   Budgam M/s.Gem B/K       Chattergam    BK        Fixed     CTO(R)       vide Licensed
                                           Pora       chimney   consent No.396 but not
                                                      with      of 2013 Dated.1- renewed
                                                      GSC(FC    6-13        valid
                                                      BTK)      Octoher,2014

13   Budgam M/s.Kohinoor      Gudsathoo    Badgam     Fixed     without consent      Licensed
            B/K               Badgam                  chimney                        but not
                                                      with                           renewed
                                                      GSC(FC
                                                      BTK)
14   Budgam M/s. Magid B/K    Panzan       Chadoor    Fixed     CTO® no:-1859        Licensed
                              Chadoora     a          chimney   of 2013 dated:-      but not
                                                      with                           renewed
                                                      GSC(FC    26.3.2013 valid
                                                      BTK)      up to March
                                                                2015
15   Budgam M/s.      Baba    Hushroo      Chadoor    Fixed     CTO(F)       vide Licensed
            Hyder B/K         Chadoora     a          chimney   consent No.333 but not
                                                      with      of 2012 Dated renewed
                                                      GSC(FC    12-03-12 valid up
                                                      BTK)      to March 2014

16   Budgam M/S.New           Kathir       Chadoor    Fixed     CTO(R)        vide Licensed
            Shalimar B/K      Gund         a          chimney   consent NO.772 but not
                              Chandoora               with      of              12 renewed
                                                      GSC(FC    dated.17.5.12
                                                      BTK)      valid up to March
                                                                2014

17   Budgam M/s.Bismah        Kathir       Chadoor    Fixed     without consent      Licensed
            B/K               Gund         a          chimney                        but not
                                                      with                           renewed
                                                      GSC(FC
                                                      BTK)
18   Budgam M/s.Aftab B/K     Sunner       B K Pora   Fixed     CTO(F)        vide   Licensed
                              Bugh                    chimney   consent No.568       but not
                              Lasjan                  with      of           2012    renewed
                                                      GSC(FC    Dated.12.4.12
                                                      BTK)      valid up to April
                                                                2014.
19   Budgam M/s.Shan B/K      Gusathsoo    B K Pora   Fixed     CTO(R)        vide   Licensed
                              Budgam                  chimney   consent No.429       but not
                                                      with      of 2011 dated        renewed
                                                      GSC(FC    6.6.2011 valid up
                                                      BTK)      to March 2013
20   Budgam M/s.    Firdous   Qazipora     Chadoor              CTO(F)        vide   Licensed
            B/K               Chadoora     a                    consent No.531       but not
                                                                of 2011 dated 23-    renewed
                                                                06-11 valid up to
                                                                June 2012
21   Budgam M/s. M L A B/K    Chandpora    Budgam     Fixed     PCC/digital/2206     Licensed
                              Budgam                  chimney   2275 274 of 2022     but not
                                                      with      dated:-              renewed
                                                      GSC(FC    10.10.2022 valid
                                                      BTK)      up to oct2023
22   Budgam M/s.Alamdar       Chitroo      Budgam     Fixed     CTO(F)        vide   Licensed
            B/K               Danger                  chimney   consent No.781 of    but not



                                                                                                4
                                pora                   with       21012 dated 18-      renewed
                                                      GSC(FC     05-2012 valid up
                                                      BTK)       to March 2014
23   Budgam M/s.New Golden     Panzan      Chadoor    Fixed      CTO(R)        vide   Licensed
            B/K                Chadoora    a          chimney    consent No.1131      but not
                                                      with       of 2013 dated 31-    renewed
                                                      GSC(FC     12-13 valid up to
                                                      BTK)       March 2014
24   Budgam M/s. M .CO B/K     Diffpora W Budgam      Fixed      CTO(R)        vide   Licensed
                               Waterwani              chimney    consent No.856       but not
                               Budgam                 with       of 2013 dated 23-    renewed
                                                      GSC(FC     10-13 valid up to
                                                      BTK)       June 2014
25   Budgam M/s. Dar Brick     Khanda      B K Pora   Fixed      CTO(R)        vide   Licensed
            factory            Magary                 chimney    consent No.789       but not
                               Pora                   with       of           2012    renewed
                                                      GSC(FC     dated.19.5:12
                                                      BTK)       valid up to May
                                                                 2014
26   Budgam M/s.Red     Rose   Ichkoot     Budgam     Fixed                           Licensed
            B/K                                       chimney                         but not
                                                      with       without consent      renewed
                                                      GSC(FC
                                                      BTK)
27   Budgam M/s.Kashani        Ichkoot     Budgam     High                            Licensed
            B/K                Budgam                 draught                         but not
                                                      Technol    without consent      renewed
                                                      ogy
                                                      adopted.
28   Budgam M/s.      Muneer   Waterwani   Budgam     Fixed      CTO(R)        vide   Licensed
            B/K                Budgam                 chimney    consent No.994       but not
                                                      with       of 2012 dated        renewed
                                                      GSC(FC     18.7.12 valid up
                                                      BTK)       to July 2014
29   Budgam M/s.VIP            Waterwani   Budgam     Fixed      CTO(R)        vide   Licensed
            Standard B/K                              chimney    consent No.1397      but not
                                                      with       of          20111    renewed
                                                      GSC(FC     Dated.24.214
                                                      BTK)       valid up to March
                                                                 2015
30   Budgam M/s.New            Hushroo     Chadoor    Fixed      CTO(R)        vide   Licensed
            Shahzad B/K        Chadoora    a          chimney    consent No.02 of     but not
                                                      with       2013 dated.1- 4-     renewed
                                                      GSC(FC     2013 valid up to
                                                      BTK)       Oct.2014
31   Budgam M/S .Parisa B/K    Parishad    Budgam     Fixed                       Licensed
                               Budgam                 chimney                     but not
                                                                 No       Consent
                                                      with                        renewed
                                                                 Record
                                                      GSC(FC
                                                      BTK)
32   Budgam M/s.Farooq B/K     Summer      B K Pora   Fixed      PCC/digita1/2    Licensed
                               Bugh                   chimney    2062565          but not
                                                      with       990 of 2022 renewed
                                                      GSC(FC     dated:-
                                                      BTK)       13.10.2022 valid
                                                                 up to
                                                                 sep. 2023
33   Budgam M/S.Bismillah      Parishad    Budgam     Fixed                           Licensed
            B/K                Budgam                 chimney                         but not
                                                      with       with out consent     renewed
                                                      GSC(FC
                                                      BTK)
34   Budgam M/s. Blore B/K     Parishad    Budgam                with out consent     Licensed
                               Budgam                                                 but not
                                                                                      renewed
35   Budgam M/s.R.B.0 Brick    M/s. R.B.C. Utligam    Berwah     CT0( R) vide         Licensed
            kiln               Brick kiln  Berwaha               consent              but not
                                                                 No.1575 of           renewed
                                                                 2014




                                                                                                 5
                                                                    valid up to
                                                                   March 2015
36   Budgam M/s.Ubaid Brick      Rakhshalina B K Pora   Fixed                            Licensed
            kiln                 Budgam                 chimney                          but not
                                                        with       without consent       renewed
                                                        GSC(FC
                                                        BTK)
37   Budgam M/s.      Sada       Bonharma     Berwah    Fixed      PCC/digital/220       Licensed
            Bahar B/K            Berwaha                chimney    62810 460 of          but not
                                                        with       2022 dated:-          renewed
                                                        GSC(FC     29.11.2022
                                                        BTK)
                                                                   valid up to
                                                                   oct.2023
38   Budgam M/s. Irfan B/K       Ichgam       Budgam    Fixed                            Licensed
                                 Budgam                 chimney    without consent       but not
                                                        with                             renewed
                                                        GSC(FC
                                                        BTK)
39   Budgam M/s.Red       Rose   Panzan       Chadoor   Fixed      CTO(R)         vide   Licensed
            B/K                  Chadoora     a         chimney    consent No227 of      but not
                                                        with       2012                  renewed
                                                        GSC(FC     dated.16-2-12
                                                        BTK)       valid     up     to
                                                                   November 2013
40   Budgam M/s,New Gulfam       Sharatpora   Budgam    Fixed      PCC/digita1/2206      Licensed
            B/K                  Bat para               chimney    2421 650 of 2022      but not
                                                        with       dated:- 13.6.2022     renewed
                                                        GSC(FC     valid up to May.
                                                        BTK)       2023
41   Budgam M/s.      Maqbool    Chilyech     Chadoor   Fixed      CTO(R)         vide   Licensed
            B/K                  chadoora     a         chimney    consent No.849 of     but not
                                                        with       2013 dated.21-10-     renewed
                                                        GSC(FC     13 valid up to Sep.
                                                        BTK)       2015
42   Budgam M/s.Dar     Brick    Yarikalan    Chadoor   Fixed      CTO(F)         vide   Licensed
            kiln                 Chadoora     a         chimney    consent No.368 of     but not
                                                        with       2011                  renewed
                                                        GSC(FC     dated.30.5.2011
                                                        BTK)       valid up to May
                                                                   2012
43   Budgam M/s.      Gousia     Garend       Budgam    High       PCC/digita1/2206      Licensed
            Associate            Budgam                 draught    2179 301 of 2022      but not
                                                        technolo   dt.23.5.2022          renewed
                                                        gy         valid(MaY.2024)
                                                        adopted.
44   Budgam M/s.       United    Utligam      Berwah    Fixed                            Licensed
            Brick kiln           Budgam                 chimney                          but not
                                                                   Principal
                                                        with                             renewed
                                                                   approval in 2013.
                                                        GSC(FC
                                                        BTK)
45   Budgam M/s.Parvaiz B/K      Ichgam       Budgam    Fixed      CTO(R)       vide     Licensed
                                 Budgam                 chimney    consent No.758 of     but not
                                                        with       2012 dated.15-05-     renewed
                                                        GSC(FC     12 valid up to
                                                        BTK)       JUNE 2014
46   Budgam M/s.Bhat    Brick    Hushroo      Chadoor   Fixed      CTO(R)       vide     Licensed
            kiln                 Budgam       a         chimney    No.65 of 2012         but not
                                                        with       dated.14-01-          renewed
                                                        GSC(FC     2012 valid up to
                                                        BTK)       August 2013.
47   Budgam M/s                  Ichgam       Budgam    Fixed      CTE(F)       vide     Licensed
            Bismismillaha        Budgam                 chimney    Consent No.1730       but not
            Brick                                       with       of 2008 dated         renewed
            Manufacture                                 GSC(FC     15.3.08 valid up
                                                        BTK)       to 2009
48   Budgam M/s.Firdous          Mahawar      Budgam    Fixed      Principal             Licensed
            Brick kiln           Budgam                 chimney    approval in the       but not
                                                        with       year 2011.            renewed
                                                        GSC(FC




                                                                                                    6
                                                         BTK)
49   Budgam M/s.Baba Brick       Putlibagh    Budgam    Fixed      PCC/digital/         Licensed
            kiln                 Budgam                 chimney    22062727 752 of      but not
                                                        with       2022       dated:-   renewed
                                                        GSC(FC     20.12.2022 valid
                                                        BTK)       up to Dec.2023
50   Budgam M/s.Ayat     Brick   Chadoora     Budgam    High       PCC/digital/         Licensed
            kiln                 Budgam                 draught    22042847 249 of      but not
                                                        technolo   2022       dated:-   renewed
                                                        gy         19.12.2022 valid
                                                        adopted    up to Oct.2023
51   Budgam M/s.B.H.R Brick      Check        Berwah    Fixed      CTO(F) vide          Licensed
            kiln                 Wanihama               chimney    consent No.          but not
                                 Budgam                 with       916 of 2013          renewed
                                                        GSC(FC     dated 25-10-
                                                        BTK)       2013 valid
                                                                   upto 2014
52   Budgam M/s.Gousia B/K       Chitroo      Budgam    Fixed      Issued               Licensed
                                 Gudsathoo              chimney    Principal            but not
                                 Budgam                 with       approval on          renewed
                                                        GSC(FC     22.04.2013
                                                        BTK)
53   Budgam M/s.Amin     Brick   Ichgam       Budgam    Fixed      CTO (R) vide         Licensed
            kiln                 Budgam                 chimney    consent              but not
                                                        with       No.1511 of           renewed
                                                        GSC(FC     2011 dated
                                                        BTK)       23.03.2011
                                                                   valid up to
                                                                   March 2013
54   Budgam M/s.New      Myco    Yariosathoo Khabsa     Fixed      CTO(F) vide          Licensed
            Brick kiln           Khansahiab haib        chimney    consent No.984       but not
                                                        with       of 2012 dated        renewed
                                                        GSC(FC     07.07.2012
                                                        BTK)       valid upto July
                                                                   2014
55   Budgam M/s.       Gulfam    Chandpora    Budgam    Fixed      CTO(R) vide          Licensed
            Brick kiln           Budgam                 chimney    consent              but not
                                                        with       No.1390 of           renewed
                                                        GSC(FC     2012 dated
                                                        BTK)       19.10.2012
                                                                   valid up to
                                                                   Jan. 2014
56   Budgam M/s.Jameela          Behrampora Chadoor     Fixed      Principal            Licensed
            BiBi Brick kiln      Chadoora   a           chimney    approval             but not
                                                        with       issued in the        renewed
                                                        GSC(FC     year 2015
                                                        BTK)
57   Budgam M/s. Royal Brick     Check        Berwah    Fixed      Without              Licensed
            kiln                 Dewan                  chimney    consent              but not
                                 Beerwaha               with                            renewed
                                                        GSC(FC
                                                        BTK)
58   Budgam M/s.Tawakal          Razwan       Budgam    Fixed      Principle            Licensed
            Brick kiln           Budgam                 chimney    approval             but not
                                                        with                            renewed
                                                        GSC(FC
                                                        BTK)
59   Budgam M/s. Universal       Putli Bagh Budgam      Fixed      PCC/digital/22       Licensed Closure
            Brick kiln           Budgam                 chimney    062292252 of         but not format
                                                        with       2022 dated           renewed submitted
                                                        GSC(FC     22.12.2022
                                                        BTK)       valid up to
                                                                   Dec. 2023
60   Budgam M/s.New              Quangopora Chadoor     Fixed      Without              Licensed Closure
            Arfat  Brick         Hushroo    a           chimney    consent              but not format
            kiln                 Budgam                 with                            renewed submitted
                                                        GSC(FC
                                                        BTK)
61   Budgam M/S. Dar Brick       Chattergam   Chadoor   Fixed      Principal            Licensed
            kiln                 Chadoor      a         chimney    approval             but not
                                                        with       issued in the        renewed



                                                                                                     7
                                                         GSC(FC     year 13-05-
                                                        BTK)       2014
62   Budgam M/s.Sofi     Brick   Chadoora     Fixed     CTO(R)     Licensed but      Applied
            kiln                              chimney   vide       not renewed       for
                                              with      consent                      renewal
                                              GSC(FC    No.342
                                              BTK)      of 2014
                                                        dated
                                                        28.05.2
                                                        014
                                                        valid up
                                                        to
                                                        March
                                                        2016.
63   Budgam M/s.       Kyyber    Summerbug BK Pora      Fixed      CTO(R) vide       Licensed Applied
            Brick kiln           h   Lasjan             chimney    consent           but not for
                                 Budgam                 with       No.1492 of        renewal renewal
                                                        GSC(FC     2011 dated
                                                        BTK)       22.10.2011
                                                                   valid up to
                                                                   Jan. 2013
64   Budgam M/s.     Bismillah   Parisabad    Budgam    High       Without           Licensed
            Brick kiln           Budgam                 draught    consent           but not
                                                        Technol                      renewed
                                                        ogy
                                                        adopted.
65   Budgam M/s.     Shaheen     Labertal     Budgam    Fixed      CTO(R) vide       Licensed Applied
            Brick kiln           Budgam                 chimney    consent order     but not for
                                                        with       No.384 of 2012    renewed Consent
                                                        GSC(FC     valid up to
                                                        BTK)       Nov. 2013
66   Budgam M/s.       Shaan     Kanir        Chadoor   Fixed      CTO(F) vide       Licensed
            Brick kiln           Chadoora     a         chimney    consent order     but not
                                                        with       No.809 of 2013    renewed
                                                        GSC(FC     dated
                                                        BTK)       08.10.2013
                                                                   valid up to May
                                                                   15
67   Budgam M/s.       Jeelan    Chitroo      Budgam    Fixed      CTO (R) vide      Licensed Closure
            Brick kiln           Dangerpora             chimney    consent order     but not format
                                                        with       No.858 of 2013    renewed submitted
                                                        GSC(FC     dated
                                                        BTK)       23.10.2023
                                                                   valid up to
                                                                   Sep. 2015.
68   Budgam M/s.     Al-Rahat    Chitroo      Budgam    Fixed      CTO(F) vide       Licensed Flosure
            Brick kiln           Dangerpora             chimney    consent order     but not format
                                                        with       no.267 of 2008    renewed submitted
                                                        GSC(FC     dated
                                                        BTK)       17.7.2008 valid
                                                                   up to 2009
69   Budgam M/s Musa Brick       Khanda       BK Pora   Fixed      Without           Licensed
            kiln                 sanzipora              chimney    consent           but not
                                                        with                         renewed
                                                        GSC(FC
                                                        BTK)
70   Budgam M/s. Umer Brick      Chandpora    Budgam    Fixed      CTO(R) vide       Licensed
            kiln                 Budgam                 chimney    consent No.373    but not
                                                        with       of 2012 dated     renewed
                                                        GSC(FC     16.3.2012 valid
                                                        BTK)       up to Jan.
                                                                   2014
71   Budgam M/s.Modern           Bunhama      Berwah    High       PCC/digital/22    Licensed
            Brick kiln           Beerwaha               technolo   062459952 of      but not
                                                        gy         2022 dated        renewed
                                                        adopted.   13.10.2022
                                                                   valid up to
                                                                   July 2023.
72   Budgam M/s. Zabarwan        Wahabpora    Budgam    High       PCC/digital/22    Licensed
            Brick kiln                                  draught    062286421 of      but not
                                                        technolo   2022 dated        renewed




                                                                                                  8
                                                         gy         13.10.2022
                                                        adopted.   valid up to Oct.
                                                                   2023
73   Budgam M/s.       Zydaan    Dadina       Budgam    Fixed      CTO(F) vide        Licensed
            Brick kiln           Budgam                 chimney    consent order      but not
                                                        with       No.1791 of         renewed
                                                        GSC(FC     2012 dated
                                                        BTK)       13.03.2013
                                                                   valid up to
                                                                   March 14
74   Budgam M/s. Aqsa Brick      Labertal     Budgam    Fixed      Without            Licensed
            kiln                 Budgam                 chimney    consent            but not
                                                        with                          renewed
                                                        GSC(FC
                                                        BTK)
75   Budgam M/s.Gulshan          Dansura      Berwah    High       PCC/digital/22     Licensed
            Brick kiln           Beerwaha               draught    062758887 of       but not
                                                        technolo   2022 dated         renewed
                                                        gy         10.10.2022
                                                        adopted    valid up to Oct.
                                                                   2023
76   Budgam M/s Bismillaha       Rakshalina   Bk Pora   Fixed      CTO(R) vide        Licensed
            Brick Kiln           Lasjan                 chimney    consent No.551     but not
                                                        with       of 2012 dated      renewed
                                                        GSC(FC     11.04.2012
                                                        BTK)       valid up to
                                                                   March 2014.
77   Budgam M/s New Gausia       Mirgund      Budgam    Fixed      CTO(R) vide        Licensed
            Brink Kiln           Budgam                 chimney    consent No.551     but not
                                                        with       of 2012 dated      renewed
                                                        GSC(FC     11.4.2012 valid
                                                        BTK)       up to March.
                                                                   2014
78   Budgam M/s.       Friends   Charangam    Berwah    Fixed      CTO(R) vide        Licensed
            Brick kiln           Budgam                 chimney    consent No.805     but not
                                                        with       of 2012 dated      renewed
                                                        GSC(FC     21.05.2012
                                                        BTK)       valid up to Oct.
                                                                   2013
79   Budgam M/s. New Chinar      BK Pora      Berwah    Fixed      CTO(R) vide        Licensed
            Brick kiln                                  chimney    consent No.805     but not
                                                        with       of 2012 dated      renewed
                                                        GSC(FC     21.05.2012
                                                        BTK).      valid up to
                                                        2013       October. 2013
80   Budgam M/s. Shah &          Wahab pora Budgam      Fixed      Principal          Licensed
            Shah Brick kiln      Budgam                 chimney    approval           but not
                                                        with       issued on          renewed
                                                        GSC(FC     02.06.2012
                                                        BTK)
81   Budgam M/s        Rehbar    Shalina      BK Pora   Fixed      No.345 of 2014     Licensed
            Brick Kiln                                  chimney    dated              but not
                                                        with       28.05.2014         renewed
                                                        GSC(FC     valid up to
                                                        BTK)       March 2016
82   Budgam M/s    Sky   Brick   Utligam      Berwah    Fixed      PCC/digital/22     Licensed
            Kiln                 Budgam                 chimney    062286421 of       but not
                                                        with       2022 dated         renewed
                                                        GSC(FC     13.06.2022
                                                        BTK)       valid up to
                                                                   March, 2024
83   Budgam M/s.Mohd.Sidiq       Shalina      BK Pora   Fixed      PCC/digital/22     Licensed
            Nath Brick kiln      Budgam                 chimney    062473236 of       but not
                                                        with       2022 dated         renewed
                                                        GSC(FC     02.06.2022
                                                        BTK)       valid up to May
                                                                   2024
84   Budgam M/s. New Royal       Aallpora     Chadoor   Fixed      Without            Licensed Closure
            Brick kiln           Chadoora     a         chimney    consent            but not format
                                                        with                          renewed submitted
                                                        GSC(FC



                                                                                                   9
                                                         BTK)
85   Budgam M/s.       Sayara    Garind       Budgam    Fixed     Principle         Licensed
            Brick kiln           Budgam                 chimney   approval in the   but not
                                                        with      year 2014         renewed
                                                        GSC(FC
                                                        BTK)
86   Budgam M/s.      Gowhar     Gudsathu     Budgam    Fixed     CTO(R) vide       Licensed
            Brick kiln           Budgam                 chimney   consent           but not
                                                        with      No.1492 of        renewed
                                                        GSC(FC    2011 dated
                                                        BTK)      22.10.2011
                                                                  valid up to
                                                                  March. 2013
87   Budgam S                    Gudsathu     Budgam    Fixed     CTO(R) vide       Licensed
                                 Budgam                 chimney   consent           but not
                                                        with      No.1492 of        renewed
                                                        GSC(FC    2011 dated
                                                        BTK)      22.10.2011
                                                                  valid up to
                                                                  Jan. 2013
88   Budgam M/s.       Qureshi   Kanir        Chadoor   Fixed     CTO(F) vide       Licensed
            Brick kiln           Ghadoora     a         chimney   consent order     but not
                                                        with      No.329 of 2008    renewed
                                                        GSC(FC    dated
                                                        BTK)      12.09.2008
                                                                  valid up to
                                                                  Dec. 15
89   Budgam M/s.       Burhan    Waterwani    Budgam    Fixed     CTO(R) vide       Licensed
            Brick Kiln           Budgam                 chimney   consent           but not
                                                        with      No.1331 of        renewed
                                                        GSC(FC    2012 dated
                                                        BTK)      16.10.2012
                                                                  valid up to
                                                                  Nov. 2013
90   Budgam M/s.       Luxury    Najan        Berwah    Fixed     Without           Licensed
            Brick kiln           Beerwah                chimney   consent           but not
                                 Budgam                 with                        renewed
                                                        GSC(FC
                                                        BTK)
91   Budgam M/s. Javid Brick     Charangam    Berwah    Fixed     PCC/digital/22    Licensed
            kiln                                        chimney   062286421 of      but not
                                                        with      2022 dated        renewed
                                                        GSC(FC    13.10.2022
                                                        BTK)      valid up to
                                                                  July 2023
92   Budgam M/s        Chinar    Chattergam   Chadoor   Fixed     CTO(R) vide       Licensed Legal
            Brick Kiln           Budgam       a         chimney   consent           but not notice
                                                        with      No.1707 of        renewed issued
                                                        GSC(FC    2013 dated
                                                        BTK)      21.02.2011
                                                                  valid up to
                                                                  April 2014
93   Budgam M/s.Shah-I-          Nandvan      Budgam    Fixed     CTO(R) vide       Licensed
            Hamadan Brick        pora                   chimney   consent order     but not
            kiln                 Budgam                 with      No.1500 of        renewed
                                                        GSC(FC    2011 dated
                                                        BTK)      23.03.2011
                                                                  valid up to
                                                                  March. 2012
94   Budgam M/s. Sofi Brick      Summer       Chadoor   Fixed     CTO(F) vide       Licensed
            kiln                 bugh         a         chimney   consent No.651    but not
                                 Budgam                 with      of 2012 dated     renewed
                                                        GSC(FC    24.04.2012
                                                        BTK)      valid up to
                                                                  April. 2014
95   Budgam M/s.       Haroon    Budgam       Chadoor   Fixed     CTO(F) vide       Licensed
            Brick kiln           Batpora      a         chimney   consent order     but not
                                 Budgam                 with      No.1478 of        renewed
                                                        GSC(FC    2011 dated
                                                        BTK)      21.10.2011
                                                                  valid up to




                                                                                                10
                                                                   Nov. 13
96   Budgam M/s.Rehmat           Lbartal      Budgam    Fixed     CTO(F) vide        Licensed
            Brick kiln           Budgam                 chimney   consent order      but not
                                                        with      No.1381 of         renewed
                                                        GSC(FC    2012 dated
                                                        BTK)      09.10.2012
                                                                  valid up to Oct.
                                                                  14
97   Budgam M/s.New       Gul    Gariend      Budgam    Fixed     PCC/digital/22     Licensed Applied
            Brick kiln           Budgam                 chimney   042322912 of       but not for
                                                        with      2022 dated         renewed Consent
                                                        GSC(FC    03.10.2022
                                                        BTK)      valid up to Oct.
                                                                  2023
98   Budgam M/s.Haroon           Labertal     Budgam    Fixed     CTO(F) vide        Licensed Applied
            Brick kiln                                  chimney   consent order      but not for
                                                        with      No.1321 of         renewed consent
                                                        GSC(FC    1.2.2011 valid
                                                        BTK)      up to
                                                                  Feb. 12
99   Budgam M/s TA TA Brick      Labertal     Budgam    Fixed     CTO(R) vide        Licensed
            Kiln                                        chimney   consent order      but not
                                                        with      No.764 of 2011     renewed
                                                        GSC(FC    dated
                                                        BTK)      10.08.2011
                                                                  valid up to
                                                                  March. 2013
100 Budgam M/s. High Land        Gopal saif             Fixed     Without            Licensed
           Brick kiln            Budgam                 chimney   consent            but not
                                                        with                         renewed
                                                        GSC(FC
                                                        BTK)
101 Budgam M/s.New               Gudsathoo    Budgam    Fixed     CTO(F) vide        Licensed Applied
           Alamdar       Brick   Budgam                 chimney   consent order      but not for
           kiln                                         with      No.648 of 2011     renewed consent
                                                        GSC(FC    dated
                                                        BTK)      18.07.2011
                                                                  valid up to
                                                                  July 12
102 Budgam M/s.    Mir   Brick   Dadina       Budgam    Fixed     Without            W/O
           kiln                  Budgam                 chimney   consent            License
                                                        with
                                                        GSC(FC
                                                        BTK)
103 Budgam M/s.Nisar             Bugam        Chadoor   Fixed     CTO(R) vide        Licensed
           Ahmad                 Batpora      a         chimney   consent No.210     but not
           sheikh Brick kiln     Budgam                 with      of 2013 dated      renewed
                                                        GSC(FC    25.04.2013
                                                        BTK)      valid up to
                                                                  April 2014
104 Budgam M/s.Ghulam            Punch        Berwah    Fixed     Principal          Licensed
           Rasool Mir Brick      Gund                   chimney   approval           but not
           kiln                  Budgam                 with      issued in the      renewed
                                                        GSC(FC    year 2014
                                                        BTK)
105 Budgam M/s.Mohd              Ichgam       Budgam    Fixed     Principal          Licensed Closure
           yousuf     wani       Budgam                 chimney   approval           but not format
           Brick kiln                                   with      issued in the      renewed submitted
                                                        GSC(FC    year 2014
                                                        BTK)
106 Budgam M/s.     Shalimar     Paymus       Budgam    Fixed     CTO(R) vide        Licensed
           Brick kiln            sangam                 chimney   consent            but not
                                 Budgam                 with      No.411daed         renewed
                                                        GSC(FC    4.6.2012 valid
                                                        BTK)      up to Jan.
                                                                  2013
107 Budgam M/s      Alamdar      Bahrampora             Fixed     Without            Licensed
           Brick Kiln                                   chimney   consent            but not
                                                        with                         renewed
                                                        GSC(FC
                                                        BTK)




                                                                                                 11
 108 Budgam M/s.       Sheikh    Sonpah      Berwah    Igh        PCC/digital/22    Licensed
           Brick kiln           Beerwaha              draught    062758590 of      but not
                                                      technolo   2022 dated        renewed
                                                      gy         28.9.2022 valid
                                                      adopted.   up to Sep.
                                                                 2023.
109 Budgam M/s.Sofi             Labertal    Budgam    Fixed      PCC/digital/22    Licensed
           Brothers     Brick   Budgam                chimney    0622291789 of     but not
           kiln                                       with       2022 valid up     renewed
                                                      GSC(FC     to March 2023.
                                                      BTK)
110 Budgam M/s        Khyber    Yarikalan   Chadoor   Fixed      Without           Licensed
           Brick Kiln           Chadoora    a         chimney    consent           but not
                                                      with                         renewed
                                                      GSC(FC
                                                      BTK)
111 Budgam M/s.Magid            Panzan      Chadoor   Fixed      CTO (R) vide      Licensed
           Traders   Brick      Chadoora    a         chimney    consent No.681    but not
           kiln                                       with       of 2011dated      renewed
                                                      GSC(FC     21.07.2011
                                                      BTK)       valid up to
                                                                 Sep. 2013
112 Budgam M/s.Jehlum           Ompora                Fixed      CTO (R) vide      Licensed
           Structures           Budgam                chimney    consent No.681    but not
                                                      with       of 2011dated      renewed
                                                      GSC(FC     21.07.2011
                                                      BTK)       valid up to
                                                                 Sep. 2013
113 Budgam M/s.New      Bhat    Kathir                Fixed      CTO(R) vide       Licensed Closure
           Brick kiln           Gund                  chimney    consent           but not format
                                Chadoora              with       No.1595 of        renewed submitted
                                                      GSC(FC     2014 dated
                                                      BTK)       26.03.14 valid
                                                                 up to March
                                                                 2015
114 Budgam M/s.                 Labertal    Budgam    Fixed      CTO(F) vide       Licensed
           Shahnawaz            Budgam                chimney    consent no.140    but not
           Brick kiln                                 with       of 2014 dated     renewed
                                                      GSC(FC     21.04.2014
                                                      BTK)       valid up to
                                                                 March 2015.
115 Budgam M/s.Mumtaz           Hushroo     Chadoor   Fixed      CTO(R) vide       Licensed
           Brick kiln           Chadoora    a         chimney    consent No.850    but not
                                                      with       of 2013 dated     renewed
                                                      GSC(FC     21.10.2013
                                                      BTK)       valid up to
                                                                 June, 2015
116 Budgam M/s.New      Bhat    Kakanmara   Budgam    Fixed      PCC/digital/22    Licensed
           Brick kiln           n Budgam              chimney    062300366 of      but not
                                                      with       2022 dated        renewed
                                                      GSC(FC     20.12.2022
                                                      BTK)       valid up to
                                                                 Dec.2023
117 Budgam M/s.Alamdar          Panzan      Chadoor   Fixed      CTO(R) vide       Licensed
           Brick kiln           chadoora    a         chimney    consent order     but not
                                                      with       No.417 of 2012    renewed
                                                      GSC(FC     valid up to
                                                      BTK)       Nov. 2013
118 Budgam M/s. Gul Brick       Rakhshalina BK Pora   Fixed      CTO(R) vide       Licensed
           kiln                 Lasjan                chimney    consent No.806    but not
                                                      with       of 2012 dated     renewed
                                                      GSC(FC     22.5.2012 valid
                                                      BTK)       up to Jan.2014
119 Budgam M/s. Nida Brick      Ichgam      Budgam    High       CTO(R) vide       Licensed Closure
           kiln                 Budgam                draught    consent No.389    but not format
                                                      technolo   of 2011 valid     renewed submitted
                                                      gy         up to Feb.2012
                                                      adopted.
120 Budgam M/s. New      Dar    Razwan      Budgam    Fixed      CTO(R) vide       Licensed Closure
           Brick kiln           Budgam                chimney    consentNo.531     but not format
                                                      with       of 2012 dated     renewed submitted




                                                                                               12
                                                       GSC(FC     9.4.12 valid up
                                                      BTK)       to June 2012.
121 Budgam M/s.Mandoo          Chandpora    Budgam    Fixed      PCC/digital/22
           Brick kiln          Budgam                 chimney    062966118 of
                                                      with       2022 dated
                                                      GSC(FC     3.10.2022 valid
                                                      BTK)       up to March
                                                                 2023.
122 Budgam M/s.Madina          Nowbugh      Chadoor   Fixed      Principal       Licensed Closure
           Brick kiln          chadoora     a         chimney    issued in the   but not format
                                                      with       year 2017       renewed submitted
                                                      GSC(FC
                                                      BTK)
123 Budgam M/s. Myco Brick     Mulnaroo     Khabsh    Fixed      CTO(F) vide        Licensed
           kiln                Khansahiab   aib       chimney    consent No.306     but not
                                                      with       of 2013 dated      renewed
                                                      GSC(FC     13.05.14 valid
                                                      BTK)       up to April
                                                                 2015
124 Budgam M/s.Zaffran         Labertal     Budgam    Fixed      Without            W/O
           Brick kiln          Budgam                 chimney    consent            License
                                                      with
                                                      GSC(FC
                                                      BTK)
125 Budgam M/s.Shazad          Ichgam       Budgam    Fixed      CTO(R) vide        Licensed Closure
           Brick kiln          Budgam,                chimney    consent No.62      but not format
                               Gudsatho               with       of 2011 dated      renewed submitted
                                                      GSC(FC     13.4.2011 valid
                                                      BTK)       up to March.
                                                                 2012
126 Budgam M/s. Sheikh-Ul-     Kathir gund Chadoor    Fixed      CTO(R) vide        Licensed Closure
           Allam                            a         chimney    consent            but not format
                                                      with       no.1372 of         renewed submitted
                                                      GSC(FC     2011 dated
                                                      BTK)       13.10.20213
                                                                 valid up to
                                                                 Oct.2013
127 Budgam M/s. Suraj Brick    Latipora               High       CTO(R) vide        Licensed
           kiln                Chandpora              draught    consent No.866     but not
                                                      technolo   of 2013 dated      renewed
                                                      gy         23.10.2011
                                                      adopted.   valid up to
                                                                 Feb.2023
128 Budgam M/s.       Roshan   Neowbugh     Chadoor   Fixed      PCC/digital/22     Licensed
           Brick kiln          Chadoora     a         chimney    042053536 of       but not
                                                      with       2022 dated         renewed
                                                      GSC(FC     8.2.22 valid
                                                      BTK)       upto Feb.2023.
129 Budgam M/s     NewRuby     Chattergam   Chadoor   Fixed      CTO(R) vide        Licensed
           Brick Kiln                       a         chimney    consent            but not
                                                      with       No.1356 of         renewed
                                                      GSC(FC     2012 dated
                                                      BTK)       17.10.12 valid
                                                                 up to Oct.2014
130 Budgam M/s     Ab.Gani     Shalina      BK Pora   Fixed      PCC/digital/22     Licensed
           Nath B/K            Budgam                 chimney    062464097 of       but not
                                                      with       2012 dated         renewed
                                                      GSC(FC     10.10.2022
                                                      BTK)       valid up to Oct.
                                                                 2023
131 Budgam N/s      Al-Habib   Chand Pora   Budgam    High       PC/digital/220     Licensed
           Brick Kiln                                 draught    62464097 of        but not
                                                      technolo                      renewed
                                                      gy
                                                      adopted.
132 Budgam M/s. Lucky Brick    Chandpora    Budgam    High       PCC/digital/22     Licensed
           kiln                Budgam                 draught    062787672 of       but not
                                                      technolo   2022 dated         renewed
                                                      gy         19.12.2022
                                                      adopted    valid up to
                                                                 Nov.2023




                                                                                                13
 133 Budgam M/s SGF Brick        Baghi                   Fixed      CTO(R) vide       Licensed
           Kiln                 Shakoor                 chimney    consent order     but not
                                Shah                    with       No.753 of         renewed
                                Budgam                  GSC(FC     2011 dated
                                                        BTK)       8.8.2011 valid
                                                                   up to April
                                                                   2012
134 Budgam M/s.Gulzar Brick     Charangam    Beerwah    Fixed      PCC/digital/22    Licensed
           kiln                 Budgam                  chimney    062370160 of      but not
                                                        with       2022 dated        renewed
                                                        GSC(FC     3.10.2022 valid
                                                        BTK)       up to Oct,
                                                                   2023
135 Budgam M/s. Aijaz Brick     Ichgam       Budgam     Fixed      CTO(R) vide       Licensed
           kiln                 Budgam                  chimney    consent order     but not
                                                        with       No.157 of 2013    renewed
                                                        GSC(FC     dated
                                                        BTK)       20.4.2013 valid
                                                                   up to March
                                                                   2015.
136 Budgam M/s.       Kuwait    Summerbug BK Pora       Fixed      CTO(R) vide       Licensed Closure
           Brick kiln           h                       chimney    consent No.548    but not format

with of 2009. renewed submitted GSC(FC BTK) 137 Budgam M/s. Master Panzan Chadoor High draught Licensed Brick kiln chadoora a technology but not adopted. renewed 138 Budgam M/s.Golden Badgam Magam Fixed Principal Licensed Brick kiln Magam chimney approval on but not with 2013. renewed GSC(FC BTK) 139 Budgam M/s. Yaseen Mirgund Budgam Fixed Fixed chimney Licensed Brick kiln Budgam chimney with but not with GSC(FCBTK) renewed GSC(FC BTK) 140 Budgam M/s. F.B.M Brick Ichgam Budgam Fixed Without Licensed Closure kiln Budgam chimney consent but not format with renewed submitted GSC(FC BTK) 141 Budgam M/s.National Chand pora High SPCB/di Licensed but Brick kiln Budgam draught gital/22 not renewed technolo 062287 gy 578 of adopted 2022 dated 18.5.20 22 valid mrch 2023.

142 Budgam M/s.     Al-Barket   Ranipora                High       SPCB/digital/2    Licensed
           Brick kiln           Budgam                  draught    2062287578 of     but not
                                                        technolo   2022 dated        renewed
                                                        gy         18.05.2022
                                                        adopted.   valid March,
                                                                   2023
143 Budgam M/s. Hill      Top   Bonhama      Berwah     Fixed      CTO(F) vide       Licensed Applied
           Brick kiln           Beerwaha                chimney    consent No.822    but not for
                                                        with       of 2012 dated     renewed consent
                                                        GSC(FC     23.05.2012
                                                        BTK)       valid up to May
                                                                   2013.
144 Budgam M/s.       Pushoo    Shoolipora   Budgam     Fixed      CTO(F) vide       Licensed
           Brick kiln           Budgam                  chimney    consent No.540    but not
                                                        with       of 2012 dated     renewed
                                                        GSC(FC     09.04.2012
                                                        BTK)       valid up to
                                                                   April 2013




                                                                                                 14
 145 Budgam M/s Royal Brick     Nasscuah     Budgam    High       PCC/digital/22    Licensed
           Kiln                pora                   draught    043073657 of      but not
                               waterwani              technolo   2022dated         renewed
                               Budgam                 gy         19.12.2012
                                                      adopted
146 Budgam M/s.       Mughal   Chattergam   BK Pora   Fixed      Without           W/O
           Brick kiln          Budgam                 chimney    consent           License
                                                      with
                                                      GSC(FC
                                                      BTK)
147 Budgam M/s.     Kashmir    Putlibagh    Budgam    High       PCC/digital/22    Licensed
           Brick Kiln          Budgam                 draught    062643539 of      but not
                                                      technolo   2022 valid up     renewed
                                                      gy         to Nov. 2023
                                                      adopted
148 Budgam M/s. Star BDB       Chadpora     Budgam    High       PCC/digital/22    Licensed
           Brick kiln          Budgam                 draught    062643539 of      but not
                                                      technolo   2012 dated        renewed
                                                      gy         22.11.2022
                                                      adopted.   valid up to
                                                                 Nov. 2023.
149 Budgam M/s.       Chinar   Chattergam   Bk Pora   Fixed      CTO(F) vide       Licensed Legal
           Brick kiln                                 chimney    No.1413 of        but not notice
                                                      with       2014 dated        renewed issued
                                                      GSC(FC     28.02.14 valid
                                                      BTK)       up to march
                                                                 2015
150 Budgam M/s.       Chinar   Summerbug BK Pora      Fixed      PCC/digital/22    Licensed
           Brick kiln          h chadoora             chimney    063105697 of      but not
                               Budgam                 with       2022 dated        renewed
                                                      GSC(FC
                                                      BTK)
151 Budgam M/s.       Magary   Sonpah       Berwah    High       Without           Licensed Applicatio
           Brick kiln          Beerwah                draught    consent           but not n rejected
                               Budgam                 technolo                     renewed
                                                      gy
                                                      adopted
152 Budgam M/s        Haji     Summerbug BK Pora      Fixed      CTO(R) vide       Licensed
           Ghulam              h Lasjan               chimney    consent           but not
           Mohd.Malik                                 with       no.1352 of        renewed
           Brick kiln                                 GSC(FC     2014 dated
                                                      BTK)       18.2.2014 valid
                                                                 up to March
                                                                 2015
153 Budgam M/s. High Land      Chelcheh     Khabsh    Fixed      w/o Consent       Licensed
           Brick kiln          Dadarmari    aib       chimney    Budgam            but not
                               Bagh                   with                         renewed
                               Budgam                 GSC(FC
                                                      BTK)
154 Budgam M/s.Tariq   Brick   Parneiv      Khabsh    Fixed      CTO (R) vide      Licensed
           kiln                Budgam       aib       chimney    consent order     but not
                                                      with       No.112 of 2014    renewed
                                                      GSC(FC     dated
                                                      BTK)       17.4.2014 valid
                                                                 up to October
                                                                 2015
155 Budgam M/s, Aga Syed       Heewader     Chadoor   Fixed      CTO (F) vide      Licensed
           Mohd.Hussain        Budgam       a         chimney    consent No.81     but not
           Brick kiln                                 with       of 2006 valid     renewed
                                                      GSC(FC     up to March
                                                      BTK)       2006,
156 Budgam M/s. Ab.Hamid       Parnoo       Khabsh    Fixed      CTO (F) vide      Licensed
           Nath Brick kiln     Budgam       aib       chimney    consent No.113    but not
                                                      with       of 2014 dated     renewed
                                                      GSC(FC     17.4.2014 valid
                                                      BTK)       up to July,
                                                                 2015
157 Budgam M/s. Sheikh-ul-     Nandvan      Budgam    Fixed      CTO (R) vide      Licensed
           Allam Brick kiln    Pora                   chimney    consent No.767    but not
                               Budgam                 with       of 2012 dated     renewed
                                                      GSC(FC     16.5.2012 valid



                                                                                                15
                                                         BTK)       up to May
                                                                   2014
158 Budgam M/s.       Ghulam     Chattergam   Chadoor   Fixed      CTO(R) vide        License
           Ahmad       Ganie     Budgam       a         chimney    consent            d but
           Brick kiln                                   with       No.1343 of         not
                                                        GSC(FC     2014 dated         renewed
                                                        BTK)       15.2.2014 valid
                                                                   up to march
                                                                   2014
159 Budgam M/s. Bismillaha       Poonch       Berwah    Fixed      CTO(R) vide        Licensed
           Brick Choice          Gund                   chimney    consent No.429     but not
                                 Budgam                 with       of 2012 dated      renewed
                                                        GSC(FC     24.3.2012 valid
                                                        BTK)       up to March
                                                                   2014
160 Budgam M/s.       Ghulam     Pnazan       Chadoor   Fixed      CTO(R) vide        Licensed
           Ahmad       Parray    Budgam       a         chimney    consent            but not
           Brick kiln                                   with       no.1339 of         renewed
                                                        GSC(FC     2011 dated
                                                        BTK)       11.10.2011
                                                                   valid March
                                                                   2013
161 Budgam M/s. Shah &           Kathirgund   Chadoor   Fixed      CTO(F) vide        Licensed
           Shah Brick kiln.      Budgam       a         chimney    consent No.934     but not
                                                        with       of 2013 dated      renewed
                                                        GSC(FC     26.10.2013
                                                        BTK)       valid up
                                                                   October 2015
162 Budgam M/s.          New     Batapora     Chadoor   Fixed      PCC/digital/22     Licensed
           Shaheen       Brick   Chandpora    a         chimney    042311918 of       but not
           kiln                                         with       2022 valid up      renewed
                                                        GSC(FC     to Nov. 2023
                                                        BTK)
163 Budgam M/s. S.B.C Brick      Utligam      Beerwah   Fixed      PCC.digital/22     Licensed
           kiln                  Beerwah      a         chimney    062328288 of       but not
                                                        with       2022 dated         renewed
                                                        GSC(FC     29.11.2022
                                                        BTK)       valid up to
                                                                   Nov. 2023
164 Budgam M/s. Tripple     S    Utligam      -do-      High                          PCC/dig
           Brick Kiln            Beerwah                draught                       ital/220
                                                        technolo                      623282
                                                        gy                            88 of
                                                        adoopte                       2022
                                                        d                             dated
                                                                                      29.11.2
                                                                                      022
                                                                                      valid up
                                                                                      to Nov.
                                                                                      2023
165 Budgam M/s.       Al-Hilal   Yari Kalan Chadoor     Fixed      PCC/digital/22     Licensed
           Brick kiln            Kathir     a           chimney    062328288 of       but not
                                 Budgam                 with       2022 dated         renewed
                                                        GSC(FC     8.9.2022 valid
                                                        BTK)       up to nov.
                                                                   2023
166 Budgam M/s.      S.B.Brick   Utligam      Beerwah   High       Spcb/digital/2     Licensed
           kiln                  Beerwah      a         draught    2062311632 of      but not
                                                        technolo   2022 dated         renewed
                                                        gy         23.08.2022
                                                        adopted    valid up to Oct.
                                                                   2023
167 Budgam M/s.       Friends    Wagan        Chadoor   Fixed      CTO(R) vide        Licensed
           Brick kiln            Chadoora     a         chimney    consent            but not
                                                        with       No.1249 of         renewed
                                                        GSC(FC     2012 dated
                                                        BTK)       24.9.2012 valid
                                                                   up to Sep.
                                                                   2014
168 Budgam M/s. Nishat 7         Beerwaha     Bearwah   Fixed      CTO(R) vide        Licensed
           star Brick kiln       Budgam                 chimney    consent            but not




                                                                                                 16
                                                        with      No.1850 of       renewed
                                                       GSC(FC    2013 dated
                                                       BTK)      26.03.2013
                                                                 valid up to
                                                                 June 2014
169 Budgam M/s. Tariq Brick     Chattergam   Chadoor   Fixed     CTO(R) vide      Licensed
                                chadoora     a         chimney   consent order    but not
                                                       with      No.1342 of       renewed
                                                       GSC(FC    2014 dated
                                                       BTK)      15.02.2014
                                                                 valid up to
                                                                 March 2015
170 Budgam M/s. New Amin        Dev Bagh -do-          Fixed     W/o Consent      Licensed
           Brick Kiln.Gopal     Panzan                 chimney                    but not
           saif pati Bagh       chadoora               with                       renewed
                                                       GSC(FC
                                                       BTK)
171 Budgam Ms Nazir Brick       Choon        Budgam    Fixed     W/o Consent      Licensed
           Kiln                 Budgam                 chimney                    but not
                                                       with                       renewed
                                                       GSC(FC
                                                       BTK)
172 Budgam M/s. Iqra Brick      Aaripanthan Bearwah    Fixed     PCC/digital/22   Licensed
           kiln                                        chimney   062331088 of     but not
                                                       with      2022 dated       renewed
                                                       GSC(FC    14.03.2022
                                                       BTK)      valid up to
                                                                 March 2023
173 Budgam M/s.Bismillaha       Poonch       Bearwah   Fixed     PCC/digital/22   Licensed
           B/K                  gund                   chimney   062331088 of     but not
                                Budgam                 with      2022 dated       renewed
                                                       GSC(FC    15.08.2012
                                                       BTK)      valid up to
                                                                 March 2013
174 Budgam M/s.Bashir B/K       Quangipora             Fixed     Principle        Licensed
                                Budgam                 chimney   approval         but not
                                                       with      issued in 2014   renewed
                                                       GSC(FC
                                                       BTK)
175 Budgam M/s.Samco B/K        Gudsathoo    Budgam    Fixed     Without          W/O      Closure
                                Budgam                 chimney   consent          License  Ordere
                                                       with                                No.52 of
                                                       GSC(FC                              2018 dt.
                                                       BTK)                                10.09.201
                                                                                           8
176                                                                                        Closure
                                                                                           Order
                                                                                           No.52 of
                                                                                           2018
                                                                                           dt.10.9.2
                                                                                           018
177 Budgam M/s Mohd. Amin       Heewader     Budgam    Fixed     Without          Licensed Closure
           B/K                  Budgam                 chimney   consent          but not Order
                                                       with                       renewed No.52 of
                                                       GSC(FC                              2018 dt.
                                                       BTK)                                10.09.201
                                                                                           8
178 Budgam M/s    Dar   Brick   NowBugh      Chadoor   Fixed     Without          Licensed Closure
           Kiln                 chadoora     a         chimney   consent          but not order
                                                       with                       renewed no.52 of
                                                       GSC(FC                              2018 dt.
                                                       BTK)                                10.9.2018
179 Budgam M/s.Zee      Shah    Nowbugh      Chadoor   Fixed     Closure order    W/O      Applied
           Brick kiln           Chadoora     a         chimney   Revoke           License for
                                                       with                                consent
                                                       GSC(FC
                                                       BTK)
180 Budgam M/s.Brick            Nowbugh      Chadoor   Fixed     Without          W/O        Closure
           No.711 Brick kiln    Chadoora     a         chimney   consent          License    order
                                                       with                                  no.52 of
                                                       GSC(FC                                2018 dt.




                                                                                                 17
                                                        BTK)                          10.09.201
                                                                                     8
181 Budgam M/s.Brick            Nowbugh      Chadoor   Fixed     Without   W/O       Closure
           No.131 Brick kiln    Chadoora     a         chimney   consent   License   order
                                                       with                          No.52 of
                                                       GSC(FC                        2018 dt.
                                                       BTK)                          10.09.201
                                                                                     8
182 Budgam M/s.Brick            Nowbugh      Chadoor   Fixed     Without   W/O       Closure
           No.D65       Brick   Chadoora     a         chimney   consent   License   order
           kiln                                        with                          no.52 of
                                                       GSC(FC                        2018 dt.
                                                       BTK)                          10.9.2018
183 Budgam                      Nowbugh      Chadoor   Fixed     Without   W/O       Closure
                                Chadoora     a         chimney   consent   License   order
                                                       with                          No.52 of
             M/s.Max    Brick
                                                       GSC(FC                        2018 dt.
             kiln
                                                       BTK)                          10.09.201
                                                                                     8

184 Budgam                      Nowbugh      Chadoor   Fixed     Without   W/O       Closure
                                Chadoora     a         chimney   consent   License   order
                                                       with                          No.52 of
             M/s.Nagraad
                                                       GSC(FC                        2018 dt.
             B/K.777
                                                       BTK)                          10.09.201
                                                                                     8

185 Budgam M/s.Parvaiz          Nowbugh      Chadoor   Fixed     Without   W/O       Closure
           Ahmad      Ganie     Chadoora     a         chimney   consent   License   order
           Brick kiln                                  with                          No.52 of
                                                       GSC(FC                        2018 dt.
                                                       BTK)                          10.09.201
                                                                                     8

186 Budgam M/s.         Brick   Nowbugh      Chadoor   Fixed     Without   W/O       Closure
           No.D11       Brick   Chadoora     a         chimney   consent   License   order
           kiln                                        with                          No.52 of
                                                       GSC(FC                        2018 dt.
                                                       BTK)                          10.09.201
                                                                                     8

187 Budgam                      Kultreh      Chadoor   Fixed     Without   W/O       Closure
                                Chadoora     a         chimney   consent   License   order
                                                       with                          No.52 of
             M/s.Koka   Brick
                                                       GSC(FC                        2018 dt.
             kiln k11
                                                       BTK)                          10.09.201
                                                                                     8

188 Budgam M/s.       Modern    Kultreh      Chadoor   Fixed     Without   W/O       Closure
           Brick kiln 17 T      Chadoora     a         chimney   consent   License   order
                                                       with                          No.52 of
                                                       GSC(FC                        2018 dt.
                                                       BTK)                          10.09.201
                                                                                     8

189 Budgam M/s. Brick No.37     Kultreh      Chadoor   Fixed     Without   W/O       Closure
           D Brick kiln         Chadoora     a         chimney   consent   License   order
                                                       with                          No.52 of
                                                       GSC(FC                        2018 dt.
                                                       BTK)                          10.09.201
                                                                                     8

190 Budgam                      Nowbugh      Chadoor   Fixed     Without   W/O       Closure
                                Chadoora     a         chimney   consent   License   order
                                                       with                          No.52 of
             M/s.       Bhat
                                                       GSC(FC                        2018 dt.
             B/K,171
                                                       BTK)                          10.09.201
                                                                                     8

191 Budgam M/s.Brick            Baghi                  Fixed     Without   W/O       Closure
           No.191 B/K,          Hyder Kral             chimney   consent   License   order




                                                                                        18
                                 check                  with                                  No.52 of
                                                       GSC(FC                                2018 dt.
                                                       BTK)                                  10.09.201
                                                                                             8

192 Budgam M/s.Brick No.71      Baghi                  Fixed     Without          W/O      Closure
           D Brick kiln         Hyder Kral             chimney   consent          License  Order No.
                                check                  with                                52 of 2018
                                                       GSC                                 dt.
                                                       (FCBTK)                            10-09-2018
193 Budgam M/S.Mehdi            Chattergam   BK Pora   Fixed     Without          W/O      Closure
           B/K                  B.K Pora               chimney   consent          License Order No.
                                                       with                                52 of 2018
                                                       GSC                                 dt.
                                                       (FCBTK)                            10-09-2018
194 Budgam M/s Nath B/K         Chattergam   BK Pora   Fixed     Without          Licensed Closure
                                B.K Pora               chimney   consent          but not Order No.
                                                       with                       renewed 52 of 2018
                                                       GSC                                 dt.
                                                       (FCBTK)                            10-09-2018
195 Budgam                      Summerbug BK Pora      Fixed     Without          Licensed Closure
                                h Budgam               chimney   consent          but not Order No.
             M/s.Habib.B/ K.                           with                       renewed 52 of 2018
                                                       GSC                                 dt.
                                                       (FCBTK)                            10-09-2018
196 Budgam                      Rakhshalina BK Pora    Fixed     Without          Licensed Closure
                                                       chimney   consent          but not Order No.
             M/s.Sharjah
                                                       with                       renewed 52 of 2018
             Brick kiln
                                                       GSC                                 dt.
                                                       (FCBTK)                            10-09-2018
197 Budgam M/s.Shah-l-          Baghji                 Fixed     Without          W/O      Closure
           Hamadan Brick        Shakoor                chimney   consent          License Order No.
           kiln                 Shah                   with                                52 of 2018
                                                       GSC                                 dt.
                                                       (FCBTK)                            10-09-2018
198 Budgam M/s.Zahoor B/k       Shalina      BK Pora   Fixed     Without          W/O      Closure
                                                       chimney   consent          License Order No.
                                                       with                                52 of 2018
                                                       GSC                                 dt.
                                                       (FCBTK)                            10-09-2018
199 Budgam                      Summerbug BK Pora      Fixed     Without          Licensed Applied
                                h                      chimney   consent          but not for
             M/s.Aftab B/K                             with                       renewed Consent
                                                       GSC
                                                       (FCBTK)
200 Budgam                      Sonpah       Beerwah   Fixed     PCC/digital/22   Licensed
                                Beerwaha     a         chimney   042759324 of     but not
             M/s.     Farooq                           with      2022 dtated:-    renewed
             Ah.Sheikh B/K                             high      15.12.2022
                                                       drought   valid upto
                                                       Tech.     Dec.2023
201 Budgam                      Rakhshalina BK Pora    Fixed     Without          Licensed Closure
                                                       chimney   consent          but not format
             M/s.   Bismillah
                                                       with                       renewed submitted
             B/K
                                                       GSC
                                                       (FCBTK)
202 Budgam M/s.Rehbar           Rakhshalina BK Pora    Fixed     Without          Licensed Applied
           Brick kiln           Lasjan                 chimney   consent          but not for
                                                       with                       renewed Consent
                                                       GSC
                                                       (FCBTK)
203 Budgam M/s.Mehak B/K        Shalina      BK Pora   Fixed     Without          Licensed Closure
                                chadoora               chimney   consent          but not format
                                                       with                       renewed submitted
                                                       GSC
                                                       (FCBTK)
204 Budgam M/s.     Farooq      Summerbug BK Pora      Fixed     Without          Licensed Closure
           Ah.Dar B/K           h                      chimney   consent          but not format
                                                       with                       renewed submitted
                                                       GSC
                                                       (FCBTK)



                                                                                                19
 205 Budgam M/s A.M. Brick       Shoolipora   Budgam   High       PCC/digita1/2 W/O       Site
                                Budgam                draught    2012514473 of License   changed
                                                      Technol    2022 dated:-            report
                                                      ogy        25.5.2022 valid         submitted
                                                      adopted.   up to may               for
                                                                 2023                    withdrawal
                                                                                         of Consent
206 Budgam Mushtaq      Brick   Mamgund      Berwah   High       Without       W/O       Closure
           Kiln                 Beerwah               draught    consent       License   format
                                                      Technol                            submitted
                                                      ogy
                                                      adopted.
207 Budgam Alamdar      Brick   Saratpora    Berwah   High       Without       Licensed Closure
           Kiln                 Beerwah               draught    consent       but not format
                                                      Technol                  renewed submitted
                                                      ogy
                                                      adopted.
208 Budgam Shalimar     Brick   Bandgam      Berwah   Fixed      Without       Licensed Closure
           Kiln                 Magam                 chimney    consent       but not format
                                                      with                     renewed submitted
                                                      GSC
                                                      (FCBTK)
209 Budgam United Brick Kiln    Utiligam     Berwah   Fixed      Without       W/O
                                Beerwah               chimney    consent       License
                                                      with
                                                      GSC
                                                      (FCBTK)
210 Budgam Hydrop       Brick   Mulshulla    Berwah   Fixed      Without       W/O
           Kiln                 Beerwah               chimney    consent       License
                                                      with
                                                      GSC
                                                      (FCBTK)
211 Budgam Adil Brick Kiln      Mulshulla    Berwah   Fixed      Without       W/O
                                Beerwah               chimney    consent       License
                                                      with
                                                      GSC
                                                      (FCBTK)
212 Budgam Max Brick Kiln       Bopat        Berwah   Fixed      Without       W/O
                                Berwah                chimney    consent       License
                                                      with
                                                      GSC
                                                      (FCBTK)

213 Budgam Bismillah    Brick   Hardu        Budgam   Fixed      Without       W/O
           Kiln                 Batpora               chimney    consent       License
                                Budgam                with
                                                      GSC
                                                      (FCBTK)




7. It is stated at page 37 in para (b) that out of 213 brick kilns located in Budgam District, status of consent issued by JKPCC to brick kilns in Budgam District as on 13.04.2023 is as under (only the cases which fulfil the guidelines/siting criteria of Brick Kilns):

"Consent to Operate/Renewal granted =77 Consent to Establish (New) granted =04 Consent cases rejected =05"
20

8. It is also said that Regional Director, JKPCChas issued 96 notices to brick kiln owners who have not got their Consent to Operate (hereinafter referred to as 'CTO') renewed.

9. As on 31.03.2023, 46 brick kilns were not complying with environmental norms.

10. Thereafter, a further Status Report dated 04.10.2023 was filed, giving status of 226 brick kilns of district Budgam in the form of chart as under:

1. Total Brick Kilns in District Budgam 226 2. Consented 100 3. Applied for Consent/Renewal (under 11
process) 4. Closure Orders 43 5. Legal Notices /legal action initiated 72
2. In compliance to Hon'ble NGT directions in this regard, no new brick kilns in Budgam District are accorded Consent to Establish by J& K Pollution Control Committee till further directions from Hon'ble National Green Tribunal.
3. All the existing Brick Kilns have been brought under the ambit of Consent mechanism strictly in accordance with the conditions stipulated in the Ministry of Environment and Forests & Climate Change, Govt. of India notification vide GSR 143(E) dated 22.02.2022 and in compliance to the Hon'ble High Court of J & k order dated 20.02.2022 and in compliance to the Hon'ble to the High Hon'ble High Court of J& K Order dated 20.10.2021 in PIL No.22/2016 and order dated 26.07.2022 in WP (C) No.1117/2022.

Hence, the Status Report of J&K Pollution Control Committee my kindly be taken on record and paced before Hon'ble NGT for consideration please.

Status of Brick Kilns in district Budgam (As on 04-10-2023) Status of S. District Name of the Unit / Chimney/Tech Consent Status Remarks No location nology 21 Adopted Mohamma Khanda Magary High draught PCC/digita1/23062 1 Budgam d Yousuf pora B.K Pora with Zig Zag 100390 of 2023 Consented Mir Brick firing dt.7.2.23 valid kilin Technology Feb.2024 adopted.

2 M/s.Amar Charangam Fixed chimney PCC/digita1/22062749 Consented Budgam Brick kiln Beerwaha with 182 of 2022 dated:-

GSC(FCBTK) 20.9.2022 valid sep.
2023
Budgam High draught PCC/digital/23063714

3 M/s. Khan Gondipora with Zig Zag 663 of 2023 Date:- Consented Brick kiln Beerwah firing 09/08/2023, May 2025 Technology adopted.

                                                       PCC/digital/230634536
4           M/s.Rehbar Shalina, B.K Pora Fixed chimney                                 Consented
     Budgam                                               26 of 2023 dated:-
             Brick kiln                        with
                                                       13.4.2023 valid up to Fe,
                                          GSC(FCBTK)
                                                                 .2024
            M/s.Green                                  PCC/digital/230632906
5                        Summerbugh      Fixed chimney 81 of 2023 dt.9-04- 2023
            Land Brick                                                                 Consented
     Budgam     kiln        Lasjan             with      valid upto.Feb.2024
                                          GSC(FCBTK)

High draught PCC/digital/230634597 6 M/s.Muheet lchgam Budgam with Zig Zag 75 of 2023 Date:- Consented Budgam Brick kiln firing 19/04/2023,Feb.24 Technology adopted.

                                             High draught                              Legal action
7    Budgam M/s.Imperi Gariend Budgam                        Principle Approval on
                                             with Zig Zag                            initiated / Legal
            al Brick kiln                        firing           10/7/2014           Notice issued.
                                              Technology
                                               adopted.
                                                            PCC/digita1/22062421
8                M/S.         Narwara       Fixed chimney     650 of 2022 dated:-      Consented
     Budgam    K.B.Brick     Gundipora           with         13.6.2022 , apr.23
                 kiln                        GSC(FCBTK)
                                                                                       Legal action
9                M/s.       Pallar Budgam   Fixed chimney     No Consent Record      initiated / Legal
     Budgam     Chinar                           with             available.          Notice issued.
               Brick kiln                    GSC(FCBTK)
                                                          PCC/digital/22062728
10           M/s.Ess          Putli Bagh    Fixed chimney                            Consented
                                                                283 of 2022
     Budgam Emm Brick                            with
                                                             dt.10.10.22 valid
              kiln                           GSC(FCBTK)
                                                                 dec.2023
                                                          Pcc/digital/220633232
11            M/s.Global      Dadina        Fixed chimney                            Consented
                                                          84 of 2022 dt.14.12.22
     Budgam   Brick kiln     shoolipora          with
                                                              valid Oct.2023
                              Budgam         GSC(FCBTK)
                                                            CTO(R) vide consent     Legal action
12             M/s.Gem       Chattergam     Fixed chimney No.396 of 2013 Dated.1- initiated / Legal
     Budgam    Brick kiln                        with     6-13 valid October,2014 Notice issued.
                                             GSC(FCBTK)

            M/s.Ko                                          PCC/digital/230637460      Consented
13   Budgam hinoor           Gudsathoo       Fixed                56 of 2023
             Brick            Budgam        chimney           Date:07.08.23 Valid
             kiln                             with                upto Feb.24
                                            GSC(FC
                                              BTK)
14            M/s.Zahoor       Shalina       Fixed             Without consent       Closure order.
     Budgam    Brick kiln                   chimney
                                              with
                                            GSC(FC
                                              BTK)



                                                                                                 22

High draught P C C / d i g i t a 1 / 2 3 0 0 6 2 6 3 15 M/.Magid Panzan chadoora with Zig Zag 3 1 7 3 o f 2 0 2 3 d t . 2 . 3 . 2 3 Consented Budgam Brick kiln firing valid feb.2024 Technology adopted.

M/s. Baba CTO(F) vide consent Legal action 16 Hushroo Fixed No.333 of 2012 Dated initiated / Legal Budgam Hyder Brick kiln Chadoora chimney 12-03-12 valid up to Notice issued.

                                               with                   March 2014
                                             GSC(FC
                                               BTK)
            M/S.N                                                PCC/digital/230627299
17           ew              Kathir Gund      Fixed                 20 of 2023 Dater-                  Consented
     Budgam Shali             chadoora       chimney              04/08/2023 .Feb.24
             mar                               with
            Brick                            GSC(FC
             kiln                              BTK)
                                                                  PCC/digitaV23062640
18          M/s.Bisma        Kathir Gund      Fixed                 344 of 2023 Date:-                 Consented

Budgam h Brick kiln chimney 04/0812023. Feb.24 with GSC(FC BTK) PCC/digital/230628299 19 M/s.Aftab SummerBugh Fixed 53 of 2023 dated:- Consented Budgam Brick kiln Lasjan chimney 13.4.2023 valid up to with Feb.2024 GSC(FC BTK) CTO(R) vide consent Legal action 20 M/s.Shan Gudsathsoo Fixed No.429 of 2011 initiated / Legal Budgam Brick kiln. Budgam chimney dated 6.6.2011 valid Notice issued.

                                               with               up to March 2013
                                             GSC(FC
                                               BTK)
                                                                 CTO(F) vide consent                   Legal action
21              M/s.          Qazipora        Fixed                No.531 of 2011                    initiated / Legal
     Budgam    Firdous        chadoora       chimney               dated 23-06-11                     Notice issued.
              Brick kiln                       with               valid up to June
                                             GSC(FC                     2012
                                               BTK)
                                              High draught       PCC/digital/220622752
22            M/s. M L A     Chand pora       with Zig Zag          74 of 2022 dated:-                 Consented
     Budgam
              Brick kiln      Budgam              firing          10.10.2022 valid up to
                                               Technology                oct.2023
                                                adopted.

                                                                    CTO(F) vide consent
23            M/s.Alamd     Chitroo Danger    Fixed                                      for consent
     Budgam                                                       No.781 of 21012Applied
               ar Brick          pora        chimney
                                                                  dated 18-05-2012 valid
                 kiln                          with
                                                                     up to March 2014
                                             GSC(FC
                                               BTK)
              M/s.New  Gadsathoo,Panza                            PCC/digital/23062733
24             Golden         n         Fixed                       428 of 2023 Date:-               Closure order.
     Budgam   Brick kiln  Chadoora     chimney                     04/0812023 ,FEB.24
                                         with
                                       GSC(FC
                                         BTK)
                           Diffpora                              CTO(R) vide consent                   Legal action
25          M/s. M .CO   Waterwani      Fixed                      No.856 of 2013                    initiated / Legal
     Budgam Brick kiln    Budgam       chimney                     dated 23-10-13                     Notice issued.
                                         with                     valid up to June
                                       GSC(FC                           2014
                                         BTK)
                                                                   PCC/digita1/23063
26            M/s. Dar     Khanda Magary Fixed                    133637 of2023 Date:-                 Consented

Budgam Brick pora chimney 22/09/2023. Feb.24 factory with GSC(FC BTK) 23 High draught Legal action 27 M/s.Red Ichkoot with Zig Zag Without consent, Applied initiated / Legal Budgam Rose Brick firing for CTO(F) Notice issued.

               kiln                           Technology
                                               adopted.

High draught PMCC/digital/23063400 28 M/s.Kasha Ichkoot Budgam with Zig Zag 3280 of 2023 Dt.13-04- Consented Budgam ni Brick firing 2023 valid.Feb.2024 kiln. Technology adopted.

                                                           PCC/digital/23063594
29               M/s.           Water wani   Fixed          977of 2023 Dt.17-04-       Consented
     Budgam     Muneer           Budgam     chimney         2023 valid.Feb.2024
               Brick kiln                     with
                                            GSC(FC
                                              BTK)
               M/s.VIP                                     PCC/digital/2306
30             Standard         Water wani  Fixed chimney 3226681 of 2023              Consented
     Budgam    Brick kiln                        with        dt.2.3.23 valid
                                             GSC(FCBTK)         Feb.2024
               M/s.New       Qanoongopora                      PCC/digital/2306346
31                             Chadoora        Fixed chimney
     Budgam    Shahzad                                         0078 of 2023 dated:-
               Brick kiln.     Budgam               with                                    Consented
                                                GSC(FCBTK)     17.4.2023 valid up to
                                                                    Feb .2024
32            M/S .Parisa      Parisabad       Fixed chimney    Principle Approval in       Applied for
     Budgam    Brick kiln       Budgam              with            2014, applied            consent
                                                GSC(FCBTK)
                                                               PCC/digital/220625659
33            M/s.Farooq      SummerBugh       Fixed chimney                                Consented
     Budgam                                                       90 of 2022 dated:-
               Brick kiln                           with
                                                                13.10.2022 valid up to
                                                GSC(FCBTK)            sep. 2023
            M/S.Bi                             High draught                                Legal action
34          smillah            Parisabad       with Zig Zag        Without consent       initiated / Legal
     Budgam Brick               Budgam             firing                                 Notice issued.
             kiln                               Technology
                                                 adopted.
                                                                                           Legal action
35          M/s. Blore         Parisabad       Fixed chimney   Principle approval in the initiated / Legal
     Budgam Brick kiln.         Budgam              with              year 2013           Notice issued.
                                                GSC(FCBTK)
                                                             CTO( R) vide consent          Legal action
36          M/s.R.B.0 Utligam Berwaha Fixed chimney            No.1575 of 2014           initiated / Legal
     Budgam Brick kiln                     with              dated.25.3.14 valid          Notice issued.
                                       GSC(FCBTK)             up to March 2015
                                                             Applied for CTO(F) in         Legal action
37          M/s.Ubaid         Rakhshalina      Fixed chimney   the year 2011 no          initiated / Legal
     Budgam Brick kiln          Budgam              with     record available in D        Notice issued.
                                                GSC(FCBTK)             0
            M/s. Sada                              PCC/digital/220628104
38                              Bonhama        Fixed chimney                                Consented
     Budgam Bahar Brick                               60 of 2022 dated:-
               kiln.            Berwaha             with
                                                    29.11.2022 valid up to
                                                GSC(FCBTK)  oct.2023
                                                   Principle Approval
39          M/s. Irfan Ichgam Budgam Fixed chimney in 2014, Applied                       Closure order.
     Budgam Brick kiln                    with         for CTO(F)
                                      GSC(FCBTK)

High draught PCC/digital/2306346 40 M/s.Red Panzan chadoora Consented with Zig Zag 0325 of 2023 Budgam Rose Brick firing dt:10.8.2023 valid kiln Technology Feb.2024 adopted.

Budgam M/s,New High draught 41 Sharat pora Bat with Zig Zag PCC/digital/2Z062421 Gulfam Brick kiln pora firing 650 of 2022 Date:- 13-

                                                Technology      06-2022, valid May    Consented
                                                 adopted.        2023, applied for
                                                                      renewal.



                                                                                                     24
                                                                 CTO(R) vide consent     Legal action
42               M/s.        Chilyech      Fixed chimney

No.849 of 2013 dated.21- initiated / Legal Budgam Maqbool chadoora with 10-13 valid up to Sep. Notice issued.

               Brick kiln                   GSC(FCBTK)
                                                                        2015
                                                             PCC/digital/23063490
43             M/s.Dar       Yarikalan     Fixed chimney                                 Consented
                                                                666 of2023 Date:-
     Budgam    Brick kiln    chadoora            with
                                                               03/08/2023 Feb.24
                                            GSC(FCBTK)
                                              Gariend        PCC/digital/220621793
44               M/s.

B u d g a m C o n 01 of 2022 dt.23.5.2022 Budgam Gousia sented High valid (May 2024) Associate draught with Zig Zag firing Technology adopted.

Legal action 45 M/s. United Utligam Bud. Fixed chimney Principal approval in initiated / Legal Budgam Brick kiln with 2013.

Notice issued.

GSC(FCBTK) Ichgam PCC/digital/23062752 46 M/s.Parvaiz Budgam BudgamCon 792 of 2023 Date:-

Brick kiln s e n t e d H i g h 03/05/2023 valid up to draught Feb.2024 with Zig Zag firing Technology adopted.
CTO(R) vide No.65 of Legal action

47 M/s.Bhat Hushroo Budgam Fixed chimney 2012 dated.14-01- initiated / Legal Budgam Brick kiln with 2012 valid up to Notice issued.

                                       GSC(FCBTK)             August 2013.
             Mismillaha                                   CTE(F) vide Consent
48                      Ichgam Budgam Fixed chimney                              Closure order.
               Brick                                        No.1730 of 2008
     Budgam Manufactur                       with         dated 15.3.08 valid
                 e                     GSC(FCBTK)              up to 2009

High draught PCC/digital/23063884 49 M/s.Firdous Mahawar with Zig Zag 692 of2023 Date:- Consented Budgam Brick kiln Budgam firing 20/09/2023. Feb.24 Technology adopted.

                                                           PCC/digital/220627277
50            M/s.Baba       PutliBagh     Fixed chimney                                 Consented
     Budgam                                                   52 of 2022 dated:-
              Brick kiln     Budgam             with
                                                            20.12.2022 valid up to
                                            GSC(FCBTK)
                                                                  Dec.2023

Chandpora PCC/digital/220428472 51 M/s.Ayat 49 of 2022 dated:-

     Budgam                          BudgamConse
               Brick kiln
                                        nted High         19.12.2022 valid up to
                                      draught with              Oct. 2023
                                      Zig Zag firing
                                       Technology
                                        Adopted.
                                                             CTO(F) vide           Legal action
52          M/s.B.H.R Check wanihama Fixed chimney consent No.916 of             initiated / Legal
     Budgam Brick kiln    Budgam            with         2013 dated 25-10-        Notice issued.
                                      GSC(FCBTK)          2013 valid up to
                                                                2014
                                                                                   Legal action
53          M/s.Gousia    Chitroo    Fixed chimney Principal approval on 22-
                                                                                 initiated / Legal
     Budgam Brick kiln. Gudsathoo           with                  4-2013
                                                                                  Notice issued.
                          Budgam      GSC(FCBTK)
                                         Ichgam         PCC/digital/2306
54           M/s.Amin
                                     B u d g a m C o n 2634108 of 2023
     Budgam Brick kiln               s e n t e d H i g h dt.1.3.23 valid
                                        draught              feb.2024
                                     with Zig Zag
                                          firing
                                       Technology
                                          Under
                                      construction.




                                                                                                  25
              M/s.New                                           CTO (F) vide consent              Legal action
55                            Yariosathoo    Fixed chimney
            Myco Brick                                           No.984 of 2012                initiated / Legal
     Budgam    kiln           khansahiab          with           dated.7-7-2012                 Notice issued.
                                              GSC(FCBTK)         valid up to July
                                                                      2014
                                                           CTO (R) vide consent      Legal action
56              M/s.          Chandpora      Fixed chimney
     Budgam                                                  No.1390 of 2012       initiated / Legal
               Gulfam          Budgam             with     dated.19.10.12 valid     Notice issued.
              Brick kiln                      GSC(FCBTK)      up to Jan.2014
            M/s.Jameel                        High draught PCC/digital/230433971
57          a BiBi Brick      Behrampora      with Zig Zag 09 of 2023 dt.19.4.2023    Consented
     Budgam     kiln           Chadoora           firing     valid upto.Feb.2024
                                               Technology
                                                adopted.
                                                                                     Legal action
58            M/s. Royal     Check Dewan     Fixed chimney Without consent,Applied initiated / Legal
     Budgam   Brick kiln      Beerwaha            with             for CTO(F)       Notice issued.
                                              GSC(FCBTK)
                                                Razwan     PCC/digital/230434443
59          M/s.Tawak                                         03 of 2023 dated:-
                                             BudgamCon
     Budgam al Brick kiln                                   13.4.2023 valid up to
                                             sented High
                                                draught            Feb.2024
                                             with Zig Zag
                                                 firing
                                               Technology
                                                adopted.
              M/s.                                             PCC/digital/220622922
60                             Putli Bagh    Fixed chimney        52 of 2022 dated:-              Consented
     Budgam Universa
             l Brick            Budgam            with          22.12.2022 valid up to
               kiln                           GSC(FCBTK)              Dec.2023
            M/s.Ne           Quangopora                           Principle Approval in
61                            Hushroo        Fixed chimney                                      Closure order.
            w Arfat                                              2014, applied for CTO
     Budgam                                       with
             Brick            Budgam                                       (F).
             kiln                             GSC(FCBTK)
                                                                 Principal approval in           Legal action
62            M/S. Dar        Chattergam     Fixed chimney       the year 13- 05-2014          initiated / Legal
     Budgam   Brick kiln       chadoora           with                                          Notice issued.
                                              GSC(FCBTK)
                                                           PCC/digitat/2306141
63            M/s.Sofi        Chandpora      Fixed chimney   3933 of 2023 dt:-                   Consented
     Budgam                                                   7.8.23 Feb.24
              Brick kiln       Budgam             with
                                              GSC(FCBTK)
                             SummerBugh                     PCC/digita1/230625
64              M/s.                         Fixed chimney 13923 of 2023 Date:-                  Consented
                               Lasjan
     Budgam    Kyyber                             with
                               Budgam                       25/09/2023. Feb 24
              Brick kiln                      GSC(FCBTK)
             M/s.                                           CTO (R) vide consent
65                            Rakhshalina    Fixed chimney order No. 345 of 2014               Closure order.
     Budgam Bismilla
            h Brick                               with     dated. 24.6.2014 valid
              kiln                            GSC(FCBTK)        March 2016
                                                          CTO(R) vide consent
                                                                                               Legal action
66   Budgam     M/s.        Labertal Budgam Fixed chimney   order No.384 of
                                                                                               initiated / Legal
              Shaheen                            with     2012 dated. 19-03-
                                                                                               Notice issued.
              Brick kiln                     GSC(FCBTK)    2012 valid up to
                                                               Nov.2013
                                                            CTO( F) vide consent                 Legal action
67   Budgam M/s. Shaan      Kanir chadoora   Fixed chimney o r d e r N o . 8 0 9 o f 2 0 1 3   initiated / Legal
             Brick kiln                           with     dated,8-10 2013 valid                Notice issued.
                                              GSC(FCBTK)          up to May 15
                                                               PCC/digita1J23062725
68   Budgam M/s. Jeelan Chitroo              Fixed chimney       135 of 2023 Dater-              Consented
             Brick kiln Dangerpora                with          04/08/2023 ,Feb.24
                                              GSC(FCBTK)
                                                           CTO (F) vide consent
69   Budgam M/s. -Rahat         Chitroo      Fixed chimney                                     Closure order.
                                                           Order No.267 of 2008
             Brick kiln       Dangerpora          with
                                                             dated 17.7.2008
                                              GSC(FCBTK)
                                                             valid up to 2009
                                             High draught      PCC/digital/220125144 Legal action
70   Budgam M/s.A.M.Bri        Shoolipora
                                             with Zig Zag        73 of 2022 dated:-  initiated / Legal
              ck kiln.          Budgam



                                                                                                           26
                                                      firing    25.5.2022 valid up to Notice issued.
                                                  Technology        may 2023
                                                   adopted.

High draught PCC/digital/23062958 71 Budgam M/s. Umer Chandpora Consented with Zig Zag 706 of 2023 Date:-

Brick kiln Budgam firing 04/08/2023, Valid Feb.

                                                  Technology           2024
                                                   adopted.
                                                 High draught          PCC/digital           Consented
72   Budgam M/s.Modern           Bunhama         with Zig Zag    /22062286421 of 2022
             Brick kiln          Beerwaha            firing      dated: 13.10.2022 valid
                                                  Technology         up to July 2023.
                                                   adopted.
                M/s.                                PCC/digital/220624599
73   Budgam Z a b a r w a n     Wahabpora       Fixed chimney
                                                       52 of 2022 dated:-      Consented
            Brick kiln           Budgam              with
                                                     13.10.2022 valid up to
                                                 GSC(FCBTK)oct.2023.
                                                    CTO (F) vide consent      Legal action
74   Budgam   M/s.     Dadina Budgam Fixed chimney    No.1791 of 2012       initiated / Legal
             Zydaan                        with     dated.13.3.13 valid      Notice issued.
            Brick kiln                 GSC(FCBTK)    up to March 2014
                                                                              Legal action
75   Budgam M/s. Aqsa Labertal Budgam Fixed chimney     Without consent     initiated / Legal
            Brick kiln                  with GSC.                            Notice issued.
76                                               High draught   PCC/digital/220627588
     Budgam M/s.Gulsha            Dansura        with Zig Zag                                Consented
                                                                   87 of 2022 dated:-
            n Brick kiln         Beerwaha            firing      10.10.2022 valid up to
                                                  Technology            oct.2023
                                                   adopted.
              M/s. Farooq                                  PCC/digital/220427593
77   Budgam                       Sonpah        Fixed chimney 24 of 2022 dated:-      Consented
               Ah.Sheikh
               Brick kiln        Beerwaha            with   15.12.2022 valid up to
                                                 GSC(FCBTK)        Dec.2023
               M/s. New                                        CTO (R) vide          Legal action
78   Budgam     Gousia        Mirgund Budgam Fixed chimney consent No.551 of       initiated / Legal
               Brick kiln.                        with     2012 dated.11.4.12       Notice issued.
                                              GSC(FCBTK)    valid up to March
                                                                  2014
                                                                PCC/digital/2206235850
79   Budgam   M/s. Friends      Charangam        Fixed             3 of 2022 dated:-         Consented
               Brick kiln        Budgam         chimney          29.11.2022 valid up to
                                                  with                 Nov.2023
                                                GSC(FCB
                                                  TK)
                M/s. New                                          CTO( R) vide consent       Legal action
80   Budgam    chinar Brick     Chattergam       Fixed           No.805 of 2012 dated.     initiated / Legal
                   kiln          Budgam         chimney            21.5.12 valid up to      Notice issued.
                                                  with               October 2013
                                                GSC(FCB
                                                  TK)
                M/s. Shah                                       Principal approval on        Legal action
81   Budgam      & Shah         Wahab pora       Fixed                                     initiated / Legal
                                                                            2012
                Brick kiln       Budgam         chimney                                     Notice issued.
                                                  with
                                                GSC(FCB
                                                  TK)
                  M/s.        Summerbugh,Shal
82   Budgam      Farooq         ina,Budg am.     Fixed          Without consent             Closure order.
                 Ah.Dar                         chimney
                Brick kiln                        with
                                                GSC(FCB
                                                  TK)
                                                                                             Legal action
83   Budgam     M/s. Hill       Wahab Pora       Fixed          Without consent            initiated / Legal
                Brick kiln       Budgam         chimney                                     Notice issued.
                                                                             -
                                                  with
                                                GSC(FCB
                                                  TK)
                                                                 PCC/digital/2206273753
84   Budgam     M/s.Sky       Utligam Budgam     Fixed            1 of 2022 dt.13.6.2022     Consented
                Brick kiln                      chimney



                                                                                                       27
                                                     with              valid up March.2024
                                                  GSC(FCB
                                                    TK)
              M/s.Mohd.S                                            PCC/digital/2206247323
85   Budgam    idiq Nath     Shalina Budgam        Fixed             6 of 2022 dt.2.6.2022         Consented
               Brick kiln                         chimney            valid up to May.2024.
                                                    with
                                                  GSC(FCB
                                                    TK)
               M/s. New
86   Budgam   Royal Brick     Aalipora      Fixed                   Without Consent, applied      Closure order.
                 kiln     ,Mudbal,Chadoora chimney                         for CTO(F)
                                             with
                                           GSC(FCB
                                             TK)
                                                                                                   Legal action
87   Budgam   M/s. Sayara    Garind Budgam         Fixed             Principle approval in the   initiated / Legal
               Brick kiln                         chimney                   year 2014             Notice issued.
                                                    with
                                                  GSC(FCB
                                                    TK)
                                 Gudsathu            High draught   PCC/digital/2306346188
88   Budgam      M/s.        ,Chatroo,Danger         with Zig Zag       1 of 2023 dated:-          Consented
                Gowhar         pora Budgam               firing       17.4.2023 valid up to
               Brick kiln                             Technology            Feb.2024
                                                       adopted.

High draught Pcc/digital/23063 89 Budgam M/s.New Gudsathu Budgam with Zig Zag 459354 of 2023 Consented Gousia B.k firing dt.3.4.23 feb.24 Technology adopted.

High draught Pcc/digital/2304344904 90 Budgam M/s. Kanir Chadoora with Zig Zag 1 of 2023 dt.13.4.2023 Consented Qureshi firing valid upto Feb.2024 Brick kiln Technology adopted.

CTO(R) vide consent Legal action 91 Budgam M/s. Burhan Waterwani Fixed order No.1331 of 2012 initiated / Legal Brick Kiln Budgam chimney dated 16-10-12 valid Notice issued.

                                                    with             up to November 2013
                                                  GSC(FCB
                                                    TK)
                                                                     Applied for CTO(F) in         Legal action
92   Budgam   M/s. Luxury    Hajan Beerwah         Fixed              the year 2014, no          initiated / Legal
               Brick kiln       Budgam            chimney           record available in D 0       Notice issued.
                                                    with
                                                  GSC(FCB
                                                    TK)
                                                                    PCC/digital/2206227870
93   Budgam   M/s. David        Charangam          Fixed                8 of 2022 dated:-          Consented
               Brick kiln        Budgam           chimney             23.8.2022 valid up to
                                                    with                   April 2023
                                                  GSC(FCB
                                                    TK)
                                                                                                   Legal action
94   Budgam   M/s. Azad     Gariend Budgam         Fixed                 Without consent         initiated / Legal
              Brick kiln                          chimney                                         Notice issued.
                                                    with
                                                  GSC(FCB
                                                    TK)
                                       Seer                         PCC/digital/2306372493
95   Budgam    M/s. Arak    b a g h , S u m m e r b u g Fixed        1 of 2023 dated:-7.8.23       Consented
               Brick Kiln          h Lasjan            chimney        ,valid up to Feb.2024.
                                                         with
                                                       GSC(FCB
                                                         TK)
                                                                    CTO(R) vide consent
             M/s.Shah-                                                                     Legal action
96                            Nandvan pora          Fixed chimney order No. 1500 of 2011 initiated / Legal
     Budgam I-Hamadan                                             dated. 23-3-2011 valid
             Brick kiln         Budgam                   with                              Notice isued.
                                                     GSC(FCBTK)      up to March 2012
                                                                  PCC/digita1123063599
97             M/s. Sofi      SummerBugh            Fixed chimney                           Consented
                                                                    081 of 2023 dated:-
     Budgam    Brick kiln       Lasjan                   with
                                                                     4.8.2023 FEB. 24
                                                     GSC(FCBTK)




                                                                                                             28
                                                  High draught    Pcc/digital/230626328
98                 M/s.       Bugam Batpora      with Zig Zag     109 of 2023 dt.2.3.23        Consented
      Budgam      Haroon         Budgam              firing          valid Feb.2024
                 Brick kiln                       Technology
                                                   adopted.
                                                      Pcc/digital/230634446
99           M/s.Rehma Labartal Budgam Fixed chimney 3 9 o f 2 0 2 3 d t , 2 7 . 3 . 2 3       Consented
      Budgam t Brick kiln                    with           valid feb.2024
                                         GSC(FCBTK)

High draught PCC/digital/220423229 100 M/s.New Gariend Budgam with Zig Zag 12 of 2022 dated:- Consented Budgam Gul Brick firing 3.10.2022 valid up to kiln Technology Oct.2023 adopted.

Pcc/digita1/23063018

101 M/s.Haroon Labertal Fixed chimney 4 1 4 o f 2 0 2 3 d t . 1 4 . 2 . 2 3 Consented Budgam Brick kiln with valid Feb.2024 GSC(FCBTK) 102 M/s.Tariq KulBugh, Wagor, Fixed chimney Principle Approval in Applied for Brick kiln Bugam with 2013. consent Budgam GSC(FCBTK) CTO( R) vide consent Legal action 103 M/s.TA TA Labertal Fixed chimney No.764 of 2011 initiated / Legal Budgam Brick kiln with dated.10-8-11 valid Notice issued.

                                         GSC(FCBTK)    up to March 2013
              M/s. High                                                                       Legal action
104                        Gopal saif   Fixed chimney      Without consent
             Land Brick                                                                        initiated /
      Budgam     kiln       Budgam           with                                           Notice issued.
                                         GSC(FCBTK)

                 M/s.New                                             CTO ( F) vide            Legal action
105   Budgam                    Gudsathoo        Fixed chimney     No.648 of 2011           initiated / Legal
                 Alamdar
                 Brick kiln      Budgam               with          dated 18.7.11            Notice issued.
                                                  GSC(FCBTK)       valid up to July
                                                                         2012
                                                                  Applied for CTO(F) in       Legal action
106              M/s. Mir     Dadina Budgam      Fixed chimney      the year 2014, no       initiated / Legal
      Budgam     Brick kiln                           with        record available in D       Notice isued.
                                                  GSC(FCBTK)                0
                M/s.Nisar                        High draught      PCC/digita1/23063
107              Ahmad        Bugam Batpora      with Zig Zag     185348 of 2023 Date:-        Consented
      Budgam     sheikh          Budgam              firing          13/04/23, Feb.24
                Brick kiln                        Technology
                                                   adopted.
             M/s.Ghula                                                                     Legal action
108           m Rasool          Punch Gund       Fixed chimney Principal approval in the initiated / Legal
      Budgam Mir Brick            Budgam              with            year 2017           Notice issued.
                kiln                              GSC(FCBTK)
             M/s.Mohd
109            yousuf         Ichgam Budgam      Fixed chimney Principal approval in the Closure order.
      Budgam wani Brick                               with            year 2014
                kiln                              GSC(FCBTK)
                                                          Applied for CTO(F) in               Legal action
110          M/s.Dar &        Batpora Wudar      Fixed chimney
                                                            the year 2013, no               initiated / Legal
      Budgam Dar Bricks                            with GSC.
                                                          record available in D              Notice issued.
                                                                     0
              M/s.                                            CTO( R) vide                    Legal action
111          Shalim           Paymus sangam Fixed chimney consent No.411 of                 initiated / Legal
      Budgam ar Brick            Budgam          with     2011 dated.4-6-11                  Notice issued.
               kiln                          GSC(FCBTK)    valid up to March
                                                                 2012
             M/s. (Iqbal
112          BK ) Now          Bahrampora,       Fixed chimney Without consent, applied Closure order.
      Budgam Alamdar            Chadoora.             with           for CTO(F).
             Brick kiln                           GSC(FCBTK)
             M/s.Fayaz                                                                        Legal action
113           Ahmad           Libertal Budgam Fixed chimney           Without consent       initiated / Legal
      Budgam  Shagoo                               with                                      Notice issued.
             Brick kiln                        GSC(FCBTK)




                                                                                                        29
 114                                                            PCC/digital/220627585
             M/s. Sheikh         Sonpah         High draught     90 of 2022 dated:-        Consented
      Budgam

Brick kiln Beerwaha Technology 28.9.2022. valid up to adopted. Sep.2023.

                M/s.Sofi                                       PCC/digita1/22062229
115             Brothers     Labertal Budgam    Fixed           1789 of 2022 dated:-       Consented
      Budgam
                Brick kiln                     chimney          26.9.2022 valid up to
                                                 with               March 2023
                                               GSC(FC
                                                 BTK)
                                                               Applied for CTO(F) in       Legal action
116             Kohinoor        Yarikalan       Fixed            the year 2013, no       initiated / Legal
      Budgam    Bricklin        Chadoora       chimney         record available in D      Notice issued.
                                                 with                    0
                                               GSC(FC
                                                 BTK)
             M/s.M                                             CTO (R) vide consent
117           agid           Panzan chadoora    Fixed            No.579 of 2013           Closure order.
      Budgam Trader                            chimney         dated.17-7-13 valid
                s                                with           up to March 2015
              Brick                            GSC(FC
              kiln                               BTK)

                               Khadipora                        CTO(F)vide vide no:-       Legal action
118   Budgam M/s.Manzor          Halqua         Fixed             1271 of 2012 dt:-      initiated / Legal
               Bricks         Nassrullaha      chimney          8.10.2012 valid up to     Notice issued.
                              pora Budgam        with                two years.
                                               GSC(FC
                                                 BTK)
                                                               CTO (R) vide consent        Legal action
119          M/s.Jehlum Ompora Budgam Fixed                    No.681 of 2011 dated      initiated / Legal
      Budgam
              Structures             chimney                   21-07-2011 valid up        Notice issued.
                                       with                        to Sep.2013
                                      GSC(FC
                                       BTK)
             M/s.Ne                                            PCC/digita1/2306264
             w Bhat      Kathir Gund   Fixed                     4881of2023 Date:-         Consented
120
      Budgam Brick        Chadoora   chimney                    04/08/2023, Feb 24
               kiln                    with
                                      GSC(FC
                                       BTK)
                                                         CTO (F) vide Consent
                M/s.
121                       Labertal Budgam  Fixed           No. 140 of 2014                 applied for
      Budgam Shahnawaz                                    Dated.21-04-2014
              Brick kiln                  chimney                                           renewal
                                            with          valid up to MARCH
                                          GSC(FC                 2015.
                                            BTK)

High draught CTO (R) vide consent 122 M/s.Mumta , Panzan with Zig Zag No.850 of 2013 applied for Budgam z Brick kiln Chadoora firing dated,21-10-13 valid renewal Technology up to JUNE 2015 adopted.

M/s.Ne High draught PCC/digital/220623003 123 Kakanmaran Consented Budgam w Bhat with Zig Zag 66 of 2022 dated:-

Brick Budgam firing 20.12.2022 valid up to kiln Technology Dec.2023 adopted.
High draught Pcc/digital/2306264521

124 M/s.Alamd Panzan chadoora with Zig Zag 3 of 2023 dt.13.4.2023 Consented Budgam ar Brick firing valid upto Feb.2024 kiln Technology adopted.

                                                               CTO (R) vide consent
                                                                                           Legal action
125            M/s. Gul        Rakhshalina  Fixed                order No. 806 of
      Budgam                                                                             initiated / Legal
               Brick kiln        Lasjan    chimney                 2012 dated:-
                                                                                          Notice issued.
                                             with               22.5.2012 valid up
                                           GSC(FC                  to jan. 2014
                                             BTK)
                                            High draught       PCC/digital/23062649
126            M/s. Nida     Ichgam Budgam   with Zig Zag           80 of 2023             Consented
      Budgam
               Brick kiln



                                                                                                     30
                                                      firing      dt.13.4.2023 valid upto
                                                  Technology            Feb.2024
                                                   adopted.
                                                                     CTO (R) vide
127              M/s. New        Razwan Budgam    Fixed           consent No.531 of         Closure order
      Budgam
                 Dar Brick                       chimney         2012 dated 9-04-12
                   kiln                            with            valid up to June
                                                 GSC(FC                  2012
                                                   BTK)
                                                                     Without consent         Legal action
128   Budgam M/s.Matoo            RaKhshalina     Fixed          (presently only chimney   initiated / Legal
             Brick kiln             Budgam       chimney                 stands).           Notice issued.
                                                   with
                                                 GSC(FC
                                                   BTK)

High draught PCC/digital/220629661 129 Budgam M/s.Mando Chandpora with Zig Zag Consented 18 of 2022 dated:-

o Brick kiln Budgam firing 3.10.2022 valid up to Technology March 2023 adopted.
High draught Pcc/digital/2304358483 130 M/s.Madin NowBugh with Zig Zag 3 of 2023 dt.17.4.2023 Consented Budgam a Brick kiln Chadoora firing valid upto Feb.2024 Technology adopted.
CTO( F) vide consent Legal action 131 M/s. Myco Mulnaroo Fixed chimney No.306 of 2013 initiated / Legal Budgam Brick kiln khansahiab with dated 13.5.14 valid Notice issued.

GSC(FCBTK) up to APRIL.2015 Legal action 132 M/s.Zaffran Labertal Budgam Fixed chimney Without consent Budgam initiated / Legal Brick kiln with Notice issued.

GSC(FCBTK) High draught PCC/digita1/230632 133 M/s.Shaza lchgam with Zig Zag 48945of 2023 Date:- Consented Budgam d Brick kiln Budgam,Gudsath firing 27/03/2023 valid up oo Technology to Feb.2024.

adopted.

CTO (R) vide consent 134 Budgam M/s. kathir gund Fixed chimney No.1372 of 2011 Closure order Sheikh-Ul- with dated 13-10-2011 Allam GSC(FCBTK) valid up to Oct.2013 High draught Pcc/digital/2306 135 M/s. Suraj Latipora with Zig Zag 3357993 of 2023 Consented Budgam Brick kiln Chandpora firing dt.8.2.23 valid Technology Feb.2024 adopted.

High draught PCC/digital/230634750 Consented 136 M/s. NowBugh with Zig Zag 79 of 2023 dated:.

Budgam Roshan Chadoora firing 1.3.2023 valid up to Brick kiln Technology Feb.2024 adopted.

                                                  High draught                               Legal action
137          M/s. Qiyam             Mulshula      with Zig Zag       Without consent       initiated / Legal
      Budgam
                BK                  Beerwah           firing                                 Notice isued.
                                                   Technology
                                                    adopted.
             M/s. New                                          CTO (R) vide consent          Legal action
138   Budgam R u b y B r i c k     Chattergam    Fixed chimney   No.1356 of 2012           initiated / Legal
                     kiln           Budgam            with     dated.17-10-12 valid         Notice issued.
                                                  GSC(FCBTK)      up to Oct.2014
             M/s.Ab.Ga                                PCC/digital/220624640
139   Budgam  ni Nath    Shalina Budgam Fixed chimney    97 of 2022 dated:-        Consented
             Brick kiln.                      with     10.10.2022 valid up to
                                         GSC(FCBTK)           Oct.2023
                                        High draught
140             M/S         Mulshula                   out consent ,applied for Closure order
      Budgam                             with Zig Zag
              Hydrop        Beerwah            ng              CTO(F).
                                           firi With
             Brick Kiln
                                          Technology




                                                                                                           31
                                                      adopted.

                M/s. Al-                          High draught     PCC/digital/220627876
141              Habib           Chand pora       with Zig Zag     72 of2022 dt.29.11.2022       Consented
      Budgam
                 Brick                                firing            valid oct.2023
                  kiln                             Technology
                                                    adopted.

      Budgam M/s. Lucky                           High draught PCC/digital/220627830
142                              Chandpora         with Zig Zag    72 of 2022 dated:-     Consented
              Brick kiln          Budgam               firing   19.12.2022 valid up to
                                                    Technology         Nov.2023
                                                     adopted.
143              Kohinoor        Sumerbugh        Fixed chimney      W/O Consent         Closure order
      Budgam     Bricklin          ,Lasjan              with
                                                   GSC(FCBTK)

High draught PCC/digital/220623701 144 M/s.Gulzar Charangam with Zig Zag 60 of 2022 dated:- Consented Budgam Brick kiln Budgam firing 3.10.2022 valid up to Technology Oct.2023 adopted.

CTO (R) vide consent Budgam M/s. Aijaz Legal action 145 Ichgam Budgam Fixed chimney o rder No.157 of 2013 initiated / Legal Brick kiln with dated.20-4-2013 valid Notice issued.

GSC(FCBTK) up to MARCH 2015.

146 M/s. SummerbughFixed chimney CTO(R) vide consent Closure order.

      Budgam
               Kuwait                           with          No.548 of 2009.
               Brick kiln                  GSC(FCBTK)

High draught P c c / d i g i t a l / 2 3 0 6 2 6 3 3 6 147 M/s. Panzan Chadoora Consented Budgam Master with Zig Zag 03 of 2023. dt.1.3.23 firing valid feb.2024 Brick kiln Technology adopted.

Legal action 148 M/s.Golden Bandgam Magam Fixed chimney Principal approval on initiated / Legal Budgam Brick kiln with 2013. Notice issued.

GSC(FCBTK) CTO (F) vide consent 149 Budgam M/s. Mirgund Budgam Fixed order No. 1336 of Closure order.

Yaseen chimney 2012 dated.16-10-12 Brick kiln with valid up up to Oct.

                                         GSC(FC                       2014
                                           BTK)

High draught Pcc/digital/230634444 150 M/s. F.B.M Ichgam Budgam with Zig Zag 54 of 23 dt.3.4.23 valid Closure order.

      Budgam
              Brick kiln                       firing              feb.2024
                                           Technology
                                             adopted.
                                                  High draught     PCC/digital/230635273
151   Budgam M/s.Nation         Chand pora                                                       Consented
                                                  with Zig Zag        41 of 2023 Dater-
             al Brick kiln       Budgam
                                                      firing       08/05/2023, valid up to
                                                   Technology           March 2026.
                                                    adopted.
                                                                  CTO (R) vide consent
             M/s. Al-                                                                           Legal action
152   Budgam Barket               Ranipora        Fixed           order No.860 of 2010
                                                                                              initiated / Legal
                                  Budgam         chimney            dated.21-10-2010
              Brick                                                                            Notice issued.
                                                   with           valid up to Oct.2011.
              kiln
                                                 GSC(FC
                                                   BTK)
                                                                   Pcc/digital/2306
153              M/s. Hill       Bonhama          Fixed            2817665 of 2023               Consented
      Budgam
                 Top Brick       Beerwaha        chimney            dt.9.2.23 valid
                   kiln                            with                Feb.2024
                                                 GSC(FC
                                                   BTK)
                                                                   CTO ( F) vide consent        Legal action
154   Budgam       M/s.          Shoolipora       Fixed               No. 540 of 2012         initiated / Legal
                  Pushoo          Budgam         chimney             dated.9-04-2012           Notice issued.
                 Brick kiln                        with            valid up to April 2013
                                                 GSC(FC



                                                                                                           32
                                                BTK)


155          M/s.Habib.         SeerBagh       Fixed           Without Consent, applied Closure order.
      Budgam Brick kiln.        Budgam        chimney                 for CTO(F)
                                                with
                                              GSC(FC
                                                BTK)
                             Nassruah pora                     CTO (R) vide consent        Legal action
156   Budgam      M/s.                         Fixed             No. 349 of 2013         initiated / Legal
                              Waterwani
                 Mughal                       chimney                dated:-              Notice issued.
                               Budgam
                Brick kiln                      with           17.5.2013valid up to
                                              GSC(FC                April 2015
                                                BTK)
                                               High draught    PCC/digital/220626435
157   Budgam     M/s.           PutliBagh      with Zig Zag                                Consented
                                                                  39 of 2022 dated:-
               Kashmir          Budgam             firing       22.11.2022 valid up to
               Brick Kiln                       Technology            Nov.2023
                                                 adopted.
             M/s.                              High draught    PCC/digital/220430736
158   Budgam                   Chandpora                                                   Consented
              Star                              with Zig Zag      57 of 2022 dated:-
             BDB                Budgam             firing       19.12.2022 valid up to
             Brick                              Technology            Dec.2023
              kiln                               adopted.
159          M/s.Shah           Sehpora        Fixed               Without consent       Closure order
      Budgam Brick kiln                       chimney
                                                with
                                              GSC(FC
                                                BTK)
                              Summerbugh                        PCC/digita1/22063
160   Budgam M/s. Chinar       chadoora        Fixed           105697 of 2022 dated:-      Consented
              Brick kiln        Budgam        chimney          16.12.2022 valid up to
                                                with                 Dec.2023
                                              GSC(FC
                                                BTK)
                                               High draught    Pcc/digital/230434407
161   Budgam      M/s.       Sonpah Beerwah                                                Consented
                                               with Zig Zag     58 of 2023 dt.24.3.23
                 Magary          Budgam            firing          valid feb.2024
                Brick kiln                      Technology
                                                 adopted.
              Ghulam                                           CTO (R) vide consent No.
162   Budgam Mohd.Malik       Summerbugh       Fixed           1352 of 2014 dated. 18- Closure order
                Brick kiln      Lasjan        chimney            2-2014 valid up to
                                                with                MARCH 2015
                                              GSC(FC
                                                BTK)

               M/s. High            Chelcheh                                             Legal action
163   Budgam
               L a n d B r i c k Dadarmari Bagh Fixed              Without consent       initiated / Legal
                    kiln            Budgam     chimney                                   Notice issued.
                                                 with
                                                GSC(FC
                                                 BTK)
                                                               CTO (R) vide consent
164   Budgam   M/s.Tariq     Parneiv Budgam    Fixed             order No. 112 of          Applied for
               Brick kiln                     chimney           2014 dated.17-04-           renewal
                                                with             2014 valid up to
                                              GSC(FCB             October 2015.
                                                TK)
                M/s,
                                               High draught    Pcc/digital/230636201
165   Budgam    Aga            Heewader                                                    Consented
                                               with Zig Zag    66 of 2023 dt.01.05..23
                Syed            Budgam             firing           valid feb.2024
               Mohd.H
                                                Technology
               ussain
                                                 adopted.
                Brick
                 kiln
                 M/s.                                           CTO (R) vide consent
166   Budgam   Ab.Hamid      Parnoo Budgam     Fixed           No. 113 of 2014 dated.      Applied for
               Nath Brick                     chimney          17-04-2014 valid up to       renewal



                                                                                                     33
                    kiln                         with                JULY.2015
                                              GSC(FCB
                                                TK)
                   M/s.                                        CTO (R) vide consent        Legal action
167   Budgam   Sheikh-ul-     Nandvan pora     Fixed          No. 767 of 2012 dated.     initiated / Legal
               Allam Brick      Budgam        chimney         16-05-2012 valid up to      Notice issued.
                   kiln                         with                MAY. 2014
                                              GSC(FCB
                                                TK)
                  M/s.                                        CTO (R) vide consent No.
168   Budgam    Ghulam         Chattergam      Fixed          1343 of 2014 dated. 15-      Applied for
                 Ahmad          Budgam        chimney           2-2014 valid up to          renewal
               Ganie Brick                      with               MARCH.2014
                  kiln                        GSC(FCB
                                                TK)
                M/s.                                          PCC/digital/23062299
169          Bismillaha       Poonch Gund  Fixed                 994 of2023 Date:-         Consented
      Budgam
                Brick           Budgam    chimney              13/04/23, valid:-Feb.
               Choice                       with                       2024
                                          GSC(FCB
                                            TK)
                  M/s.                     High draught       Pcc/digital/230634461
170              Ghulam      Pnazan Budgam with Zig Zag       67 of 2023 dt.27.04..23      Consented
      Budgam
                 Ahmad                         firing              valid feb.2024
                 Parray                     Technology
                Brick kiln                   adopted.
               M/s. Shah                                      CTO F) vide consent No.
171   Budgam    & Shah         Kathirgund      Fixed          934 of 2013 dated. 26-       Applied for
               Brick kiln.      Budgam        chimney           10-2013 .valid up           renewal
                                                with              October 2015.
                                              GSC(FCB
                                                TK)
                M/s.                                          PCC/digital/220422902
172   Budgam    New             Batapora       Fixed            87 of 2022 dated:-         Consented
               Shahe           chandpora      chimney          23.8.2022 valid up to
                 en                             with                july 2023.
               Brick                          GSC(FCB
                kiln                            TK)


      Budgam
                                               High draught    PCC/digita1/220423
173            M/s. S.B.0 Utligam Beerwah      with Zig Zag    11918 of 2022 dated:-       Consented
               Brick kiln                          firing      29.11.2022 valid up to
                                                Technology           Nov.2023
                                                 adopted.
              M/s.                             High draught   PCC/digital/220623282
174                             Utligam                                                    Consented
      Budgam Tripple                           with Zig Zag      88 of 2022 dated:-
             S Brick           Beerwaha            firing       8.9.2022 valid up to
              Kiln                              Technology           nov.2023.
                                                 adopted.

High draught Pcc/digital/230626389 175 M/s. Al- Yari kalan Kathir with Zig Zag 64 Of 2023 dt.27.3.23 Consented Budgam Hilal Brick Chadoora firing valid feb.24 kiln Technology adopted.

High draught Spcb/digita1/220623 176 M/s. Utligam with Zig Zag 11632 of 2022 Consented Budgam S.B.Brick Beerwaha firing dt.23.8.2022 valid up to kiln Budgam Technology Oct.2023.

adopted.

CTO ( R) vide consent Legal action 177 Budgam M/s. Wagam chadoora Fixed No. 1249 of 2012 initiated / Legal Friends chimney dated. 24-9-2012 Notice isued. Brick kiln with valid up to Sep.2014.

                                              GSC(FCB
                                                TK)
                   M/s.                                       CTO(R)PCC/digita1J230
178   Budgam                   Beerwaha       Fixed chimney                                Consented
                 Nishat 7                                       63404301 of 2023
                star Brick      Budgam             with         Date:- 01/08/2023
                   kiln                        GSC(FCBTK)        Valid Feb 2024



                                                                                                     34
       Budgam
                                                              CTO (R) vide consent
                                              High draught
179            M/s. Tariq      Chattergam                      order No. 1342 of          Applied for
                                              with Zig Zag
                 Brick          Chadoora                      2014 dated. 15-02-           renewal
                                                  firing
                                                                2014 valid up to
                                               Technology
                                                                 MARCH 2015.
                                                adopted.
                 M/s.                                         CTO (F)vide consent
      Budgam                                                                              Legal action
180              New         Dev Bagh Panzan Fixed chimney     order No. 1388 of
                                                                                        initiated / Legal
                Amin            Chadoora          with            2012 dated.
                                                                                         Notice issued.
                Brick                         GSC(FCBTK)      19.10.2012 valid up
               Kiln.Gop                                           to OCT.2014
                al saif
                 pati
                Bagh
                                                             CTO (R) vide consent
               Anwar BK
181   Budgam                  Choon Budgam    Fixed chimney   order No. 1582 of       Closure order
               now M/s.
                                                   with      2014 dated. 26-03-
               Nazir Brick
                                               GSC(FCBTK)      2014 valid up to
                  kiln
                                                                MARCH 2016.
                                                            PCC/digital/230634764
182             M/s. Igra      Aaripanthan    Fixed chimney                            Consented
      Budgam                                                83 of 2023 dt.13.4.2023
                Brick kiln                         with
                                                              valid upto Feb.2024
                                               GSC(FCBTK)
             M/s.Bismill                                      Consent no.850 of       Legal action
183                            Poonch gund    Fixed chimney 2012 dt.4.6.2012 valid
      Budgam aha Brick                                                              initiated / Legal
                kiln,            Budgam            with       up to March.2014       Notice issued.
                                               GSC(FCBTK)
                                                            Pcc/digital/2304372592
184          M/s.Bashir        Quangipora     Fixed chimney                            Consented
      Budgam Brick kiln,                                     8 of 2023 dt.27.3.2023
                                Budgam             with
                                                              valid upto Feb.2024
                                               GSC(FCBTK)

      Budgam
185            M/s.Samco       Gudsathoo      Fixed chimney       Without consent       Closure order .
                Brick kiln      Budgam               with
                                               GSC(FCBTK)
                                              High draught
186            M/s.M.Amin       Heewader                          Without consent        Closure order
      Budgam                                   with Zig Zag
                Brick kiln       Budgam
                                                    firing
                                                Technology
                                                 adopted.
187             M/s. Noor    Dej Malik Gund   Fixed chimney       Without consent        Closure order
      Budgam    Brick kiln                           with
                                               GSC(FCBTK)
                                              High draught
188           Alamdar           Noubugh                              out Consent,         Applied for
      Budgam Brick Kilin                       with Zig Zag
                                Chadoora                                                   CTO(F)
                                                 firingWith
                                                Technology
                                                 adopted.
                                                                                          Legal action
189               M/s.          Bunhama       Fixed chimney       Without consent       initiated / Legal
      Budgam
                Shaheen         Beerwaha           with                                  Notice issued.
                Brick kiln                     GSC(FCBTK)
190             M/s.Jee         NowBugh       Fixed chimney   PCC/Digita1/230420535
                                                                                           Order.
      Budgam                                                    53 of 2023 dt:Closure
               Shah Brick       Chadoora             with
                  kiln                         GSC(FCBTK)       271/23 up to Jan-24
                                              High draught
191             Alamdar         Saratpora                        Out consent, applied    Closure order.
      Budgam                                   with Zig Zag
                Brick Kiln                                            for CTO(F).
                                                 firingWith
                                                Technology
                                                 adopted.
               M/s .Mahan                     High draught    Pcc/digital/230435538
192              (B NO          NowBugh        with Zig Zag    51 of 2023 dt.24.3.23      Consented
      Budgam
                131)Brick       Chadoora            firing          valid feb.24
                  kiln                          Technology
                                                 adopted.
               M/s Sultan-                    High draught    PCC/Digital/230420581
193             ul-Arifeen      NowBugh        with Zig Zag   07 of 2023 dt.27.1.2023     Consented
      Budgam
                Brick Kiln      Chadoora            firing        valid Jan 2024
                                                Technology
                                                 adopted.



                                                                                                    35
                                                   High draught                                 Legal action
194            M/s. Adil         Mulshula          with Zig Zag      Without Consent         initiated / Legal
      Budgam
               Brick kiln        Beerwah              firing                                  Notice issued.
                                                   Technology
                                                    adopted.
195            M/s.Max           NowBugh          Fixed           Without consent, applied    Closure order
      Budgam   Brick kiln        Chadoora        chimney                for CTO (F).
                                                   with
                                                 GSC(FCB
                                                   TK)
               M/s.Nagra
196             ad Brick         NowBugh          Fixed               Without consent         Closure order
      Budgam
                kiln.777         Chadoora        chimney
                                                   with
                                                 GSC(FCB
                                                   TK)
                                                                  PCC/digital/23043553415
197            M/s.Parvai        NowBugh          Fixed
      Budgam                                                          of 2023 :Consented
               z Brick kiln      Chadoora        chimney
                                                                    16/05/2023, valid Feb
                                                   with
                                                                            2024
                                                 GSC(FCB
                                                   TK)
                 M/S
198             Modern           NowBugh       Fixed                  Without consent         Closure order
      Budgam
                 BK( D           Chadoora     chimney
                11/M9)                          with
                                              GSC(FCB
                                                TK)
             M/s.Ko                            High draught
199             ka            Kultreh Chadoora with Zig Zag       Without consent,applied     Closure order
      Budgam
              Brick                                firing               for CTO(F).
               kiln                             Technology
               k11                               adopted.
              M/s.Brick
200                             Behrampora        Fixed               Without consent         Closure order
      Budgam No 5H Brick
                 kiln            chadoora        chimney
                                                   with
                                                 GSC(FCB
                                                   TK)
               M/s.Jehlu                          High draught
201             m Brick         Behram pora        with Zig Zag       Without consent         Closure order
      Budgam
                kiln 407                              firing
                                                   Technology
                                                    adopted.
                 M/s.                                             Pcc/digital/230425004
202                           Kultreh Chadoora    Fixed           32 of 2023 dat.24.1.23       Consented
      Budgam    Modern
                                                 chimney           valid up to jan.2024
               Brick kiln
                                                   with
                 17 T
                                                 GSC(FCB
                                                   TK)
             M/s.
203                           Kultreh Chadoora    Fixed               Without consent         Closure order.
      Budgam Brick
             No.37                               chimney
               D                                   with
             Brick                               GSC(FCB
              kiln                                 TK)
                                                  High draught
204            Mushtaq        Mamgund,Beerw       with Zig Zag        Without consent         Closure order.
      Budgam
               Brick Kiln          ah                 firing
                                                   Technology
                                                    adopted.
              M/s.Syed                                            PCC/digital/230434411
                                Behram pora       Fixed                                        Consented
      Budgam Jaffar Brick                                               59 of2023
205           kiln.G11                           chimney           dated:27.3.23,Feb.24
                                                   with
                                                 GSC(FCB
                                                   TK)
               M/s. Bhat                                                CTO(F)
206              Brick           NowBugh          Fixed           PCC/digital/230430           Consented
      Budgam
                kiln,171         Chadoora        chimney            30767 of 2023
                                                   with            dt.3.4.2023 valid
                                                 GSC(FCB               feb.2024
                                                   TK)




                                                                                                         36
 207          M/s.Brick
       Budgam             Baghi Hyder Kral Fixed                      Without consent    Closure order
               No.911
             Brick kiln,(       check            chimney
            Bilal ahmad                            with
                 mir)                            GSC(FCB
                                                   TK)
 208                                              High  draught                           Legal action
            M/S Valley Nigloo, Beerwah                                Without consent
     Budgam                                        with Zig Zag                         initiated / Legal
                  BK
                                                      firing                             Notice issued.
                                                   Technology
                                                    adopted.
 209        M/S. AI-
                           Chattergam B.K         Fixed               Without consent    Closure order
     Budgam Mehdi
              Brick              Pora            chimney
               kiln                                with
                                                 GSC(FCB
                                                   TK)
             M/s.Nath Chattergam B.K              Fixed               Without consent    Closure order
210
     Budgam Brick kiln           Pora            chimney
                                                   with
                                                 GSC(FCB
                                                   TK)
                                                  High draught                            Legal action
211          M/S MAX Bapat, Beerwah                with Zig Zag       Without consent   initiated / Legal
     Budgam
                  BK                                  firing                             Notice issued.
                                                   Technology
                                                    adopted.
                          Seerbagh,Rakhs
212         M/s.Mehak h a l i n a c h a d o o r a Fixed               Without consent    Closure order.
     Budgam
             Brick kiln                          chimney
                                                   with
                                                 GSC(FCB
                                                   TK)
213             M/s.Sharja       Rakhshalina      Fixed               Without consent    Closure order.
       Budgam
                h Brick kiln                     chimney
                                                   with
                                                 GSC(FCB
                                                   TK)
             M/s.Shah-I-
214                             Baghji Shakoor     Fixed              Without consent    Closure order.
       Budgam Hamadan
              Brick kiln            Shah         chimney
                                                    with
                                                 GSC(FCB
                                                     TK)
                                                 High draught
                                                    CTO(F)
215                                              with Zig Zag
                   M/s.                             PCC/digita1/23042
     Budgam             Bunhama                  firing
                  Meelad                            5 12403 of 2023                     Consented
                        Beerwaha                 Technology
                 Brick kiln                         dt.241.23 valid
                                                 adopted.
                                                    Feb.2024
            M/s Dar                                 CTO(F)
            Brick                     Fixed chimney PCC/digital/23043539
 216 Budgam             NowBugh
            kiln(D                    with          711 of 2023 Date:-                  Consented
                        Chadoora
            65)                       GSC(FCBTK)    27/03/2023, Feb 24
                                     High draught
                                     with Zig Zag
     Budgam M/S        Mamgund,Beerw firingWith
217                                                     out consent                     Closure order
            Kashmir BK ah            Technology
                                     adopted.

                                                                                        Legal action
                                                 Fixed chimney                          initiated / legal

218 Budgam M/S Muslim Parisabad with Without consent Notice issued.

             BK         Budgam
                                                 GSC(FCBTK)
      Budgam M/s                              High draught                              Legal action
             Bismillh                         with Zig Zag                              initiated / Legal
219          Brick             Harda          firing                                    Notice issued.
                                                                  Without consent
             kiln              Batapora,Bdgam Technology
                                              adopted.




                                                                                                     37
       Budgam M/S                              High draught                              Legal action
220
             Sayar                            with Zig Zag                              initiated / Legal
             BK/             Surrenhall,      firing                                    Notice issued.
                                                              Without consent
             Sudais          Budgam.          Technology
             BK                               adopted.

                                                              CTE(F) vide no:-
221
      Budgam
                M/sHamdai Kultruch ,          Not established PCC/digital/230133803
                                                                                      Consented
                na BK     budgam              yet             33 of 2023 dated:-
                                                              24.02.2023 up to Feb.24

      Budgam                                                  CTE(F) vide no:-
222
                                                              PCC/digita1/220
                M/s Mugloo Kultruch ,         only Chimney    13245944 of 2022
                                                                                        Consented
                BK         budgam             constructed.    dated:-

                                                              24.11.2022 up to
                                                              Nov.2023
      Budgam                                                  CTE(F) vide no:-
223
                M/s
                             Kultruch ,       Not established PCC/digital/230133492
                Rangreen                                                             Consented
                             budgam           yet             89 of 2023 dated:-
                BK
                                                              16.02.2023 up to Fe.24
      Budgam
224
                             Bunhama,         Fixed chimney                             Legal action
                M/S Wani
                             beerwah          with            Without consent           initiated / Legal
                Brick kiln
                             ,budgam          GSC(FCBTK)                                Notice issued.


      Budgam                 Basipora,parisab High draught                              Legal action
225                          ad,              with Zig Zag                              initiated / Legal
                M/S Syed     Budgam           firing                                    Notice issued.
                Musa BK                                       Applied
                                              Technology
                                              adopted.

      Budgam
226                                                                                     Legal action
                NEW
                                             Fixed chimney                              initiated / Legal
                BISMILLAH
                                             with                                       Notice issued.
                BRICK     Parisabad          GSC(FCBTK)
                CHOICE    Budgam                              application return back




11. Tribunal considered matter on 05.10.2023 and found it appropriate to direct JKPCC to give compliance status in respect of all the brick kilns working in Union Territory of Jammu and Kashmir.

12. Pursuant thereto, additional Report dated 03.01.2024 was filed stating that total 560 brick kilns are existing in Jammu and Kashmir whereagainst415 have obtained/applied for consent, 201 brick kilns have converted to zig-zag technology as on 31.12.2023, and directions have been issuedfor closure of 125 brick kilns for violation of environmental laws.

38

13. The Committee also referred to certain directions issued by High Court of Jammu and Kashmir and orders of NGT in respect of functioning of brick kilns which are as under:

"Compliance to the Hon'ble High Court Orders/NGT w.r.t. brickkilns:
1. In compliance to Hon'ble High Court of J & K orders from time to time brick kiln within 08 kms radius of Srinagar Airport runway are not permitted to function from November 1st to March 31st.
2. 85 non complying Brick Kilns have been ordered to be closed by the J & K being implemented by the District Administration Budgam.
3. No new Brick Kilns in Budgam District are accorded Consent to Establish by J & K Pollution Control Committee till further directions fromHon'ble NGT.
4. J & K Pollution Control Committee is in the process of compiling the latest latest status of all Brick Kilns in UT of Jammu & Kashmir. Bases on the status following actions are contemplated over the next three months.

a) Directions under Air Act, 1981 will be to shut down the operation of such Brick Kilns that do not have a valid Consent.

b) In10kmsradiusofnon-attainmentcities of Jammu/Srinagar, Brick Kilns without Zig-Zag Technology shall not be permitted to operate beyond February 2024.

c) In rest of the area (other than non-attainment cities the brick kilns shall be directed convert to Zig-Zag Technology by or before February, 2023).

Hence the Additional report of J & K Pollution Control Committee may kindly be taken on record and placed before the Hon'ble NGT for consideration please."

2. Tribunal vide order dated 04.01.2024 directed all concerned District Magistratesand Superintendents of Police to ensure that no brick kiln is allowed to set up and operate without obtaining consent from JKPCC or without compliance with environmental norms.

3. Pursuant to said order,a compliance status Report dated 39 20.01.2024 was filed, giving compliance status as on 20.01.2024 as under:

"1. The Summary of updated compliance status of all Brick Kilns in J&K as on20-01-2024 is as follows:
i) Total No. of Brick Kilns in J&K - 570.
ii) Brick Kilns functional with Consent - 196.
iii) Brick Kilns without Consent - 132
iv) Closureorders by J&K Pollution Control Committee- 46.
v) Brick Kilns applied for Consent and is under process at various stages for accord of consent- 147.

The detailed list of compliance status of all Brick Kilns in J&K is appended as Annexure 'A' and list of closure orders is appended as Annexure 'B' and list of brick kilns applied for consent is appended as Annexure 'C'.

2. The Consent Status of all Brick Kilns of J&K have been uploaded on theofficial website of J&K Pollution Control Committee i.e. https://jkpcc.nic.net.in as on 20-01-2024 (Scroll on main page and under information>General information>Public notice>Consent Status of BrickKilns in UT of J&K).

3. Directions under Section 31 (A) of Air (Prevention and Control of Pollution)Act, 1981 have been to all the District Magistrates (DMs) to ensure thatno Brick Kilns is setup and operated without obtaining CTE/CTO from JK PCCand without due compliance with environmental norms. Copy of directionsto District Magistrates (DMs) is appended as Annexure 'D'.

4. A public notice has been in local dailies of J&K for the attention of BrickKiln owners of J&K to comply with the environmental norms. Copy of Publicnotice is appended as Annexure 'E'.

5. In l0 kms radius of Non-Attainment Cities of Jammu/Srinagar, Brick kilnswithout Zig-ZagTechnology shall not be permitted to operate beyond February2024.

6. In rest of the area (other than Non-attainment Cities) the Brick Kilns shall bedirected to convert to Zig-Zag Technology by or before February 2025."

14. Tribunal observed that despite the orders passed by Tribunal that no brick kiln should be allowed to operate illegally i.e., without consent and in violation of environmental laws still some brick kilns are operating 40 in violations. Therefore, response from Principal Secretary, Department of Environment was required on this aspect vide order dated 02.02.2024.

15. Pursuant thereto, acomplianceStatus Report dated 06.04.2024 was filed, giving compliance status as under:

"1. The updated status of brick kilns in the UT of Jammu and Kashmir is summarized here as under:-
Total number of the Brick kiln in J & K 570
A) Brick Kilns consented
i) Brick Kiln Functional with Consent to Operate (CTO) 203
ii) Brick Kilns consented for Consent to Establish (CTE) 02 Sub total =a 205 B) Brick Kilns without consented to Operate/Expired/Refused (i) Brick Kilns without Consent 122
(ii) Brick Kilns with Expired Consent to operate validity 233
(iii) Brick Kilns with Expired Consent to Establish 05 (iv) Brick Kilns with refused Consent 05 Sub Total =b 365 Grand Total = a+b 570
2. That, out of 570 brick kilns in the Union Territory of Jammu and Kashmir, 205 Brick Kilns are consented and are in operation with valid consent of the J& K Pollution Control Committee and in remaining 365 brick kilns, there are different categories viz. 122 brick kilns those have not kilns those who have not obtained Consent and have ordered to be closed by the J & K PCC and in remaining 243 brick kilns there are 238 brick kilns those who have obtained consent earlier but have not renewed their consent under provision of Water/Air Acts have also been closed by the J & K PCC till they get their consents renewed and in 05 cases, consent have been refused for not following norms. It is to mentioned here that all these 243 brick kilns are also ordered to be closed till they renew their consent following environmental norms. The updated status of brick kilns is appended as Annexure (A).
3. That regarding implementation status of closure order, out of 365, closure orders in respect of the brick kilns which were operating without consent, 326 closure orders as per the reports of respective Regional Directors and Divisional Officers stands implemented. Remaining 39 brick kilns out of the brick kilns in respect of which closure orders have been in first week of April 2024 are in the process of implementation through the respective District Magistrates. However, it is learnt that no brick kilns is currently functional.
41
4. That the Consent Status of all Brick Kilns of J & K has been uploaded on the website of J & K Pollution Control Committee i.e., https://jkpcc.nic.net.in (scroll on main page and under information >General information>Public notice>Consent Status of Brick Kilns in UT of J & K). The status is regularly updated as & when consent is renewed.
5. That, Directions under Section 31 (A) of Air (Prevention and Control of Pollution) Act, 1981 have been from time to time to all the District Magistrates (DMs) to ensure that no Brick Kiln is setup and operated without obtaining mandatory Consent to Establish and Consent to Operate from JK PCC and without due compliance with environmental norms. The latest directions to all the District Magistrate as on 01.04.2024 for ensuring that no brick kilns is allowed to operate without having valid consent from J & K Pollution Control Committee. Copies of directions to District Magistrates (DMs) are appended as Annexure 'B'.
6. That in order to have a proper check and control. On the defaulting brick kilns, Divisional Officers J&K PCC have been instructed through respective Regional Director vide letter No..JKPCC/NGT/I30/719 dated 30-03-2024 to ensure that no Brick kiln in respect of which closure order has been is allowed to operate, and in case if any violation is noticed, the Divisional Officer concerned shall immediately report the same to the District Magistrate, superintendent of police of the District, Member Secretary. Further, the Divisional Officer shall also ensure filing of the complaint against the occupier of the Brick kiln in the court without any delay. The copy of the instructions is appended as Annexure (C).
7. That, a Public notice has also been in local dailies of J&K forthe attention of Brick Kiln owners of J&K to comply strictly with the environmental norms and adhere to the notification GSR 143 (E)Dated 22ndFebruary 2022 by MoEF&CC read with th notificationGSR 895(E) Dated 15 December 2023 which reads as under. Copyof Public notice is appended as Annexure D.
i) That, in 10 kms radius of Non-attainment cities of Jammu/Srinagar, Brick kilns without Zig-Zag Technology shall not be permitted to operate beyond February, 2024.

ii).That, in rest of the area (other than non-attainment cities) the brick kilns shall be directed to convert to Zig-Zag Technology by or before February, 2025."

4. Special Secretary (Technology), Forest, Ecology and Environment 42 Department also filed separately action taken Report on 01.05.2024, pointing out contradictory factssubmitted by JKPCC.

5. It also stated that action has been taken for proper functioning of Pollution Control Committee which is as under:

"VII Action taken for proper functioning of J&K Pollution Control Committee
a) The Law Officer of the JKPCC, while appearing virtually on behalf of the Member Secretary JKPCC before the Hon'ble National Green Tribunal on 2- 2-2024, had, interalia, stated:
".....that Member Secretary, J&K PCC has been transferred and two Regional Officers have also been transferred. Therefore, for want of any competent officer he is appearing virtually representing J&KPCC....."

b) Based on the above submissions of the Law Officer of the JKPCC, the Hon'ble National Green Tribunal had observed:

".....This reflects sorry state of affairs showing that there is no responsible officer available in the J&K PCC....." and had accordingly directed:
"....... Principal Secretary, Department of Environment, J&K requiring him to file , response disclosing action taken for proper functioning of J&K PCC...."

c) It is respectfully submitted that the above statement of Law Officer of the JKPCC, before the Hon'ble National Green Tribunal on 2.2.2024is factually incorrect and misleading.

d) While the then Member Secretary, J&K Pollution Control Committee was transferred vide Government Order No.31-JK(FST) of 2024 dated 31.01.2024 (copy attached as Annexure-VI), he handed over the charge of Member Secretary, J&K Pollution Control Committee to the Chairman, JKPCC only on 5/2/2024 (copy attached as Annexure-VII). Similarly, the two regional directors were also transferred in the same order, and their substitutes provided. They were also available on 2.2.2024, contrary to the submissions of the Law officer. The new Member Secretary, J&K Pollution Control Committee has also joined on 15.3.2024.

e) Therefore on 2.2.2024, when both the Member Secretary, J&K PCC and the Chairman, J&K PCC were available in the J&K PCC HQs, and the two regional directors in the field, the above statement of the Law Officer before the Hon'ble National Green Tribunal is 43 factually incorrect and misleading. The transfer of officers cannot be or was never the reason for non-compliance of the directions of the Hon'ble Tribunal by the J&K PCC, regarding the closure of the non- consented brick kilns. The Chairman, J&K PCC has separately been asked to explain/clarify these submissions of the Law Officer and as why neither the Member Secretary, J&K PCC nor the Chairman, J&K PCC were present before the Hon'ble National Green Tribunal on 2.2.2024, despite its directions. He has also been asked to explain the reasons for the repeated noncompliance and inordinate delay on the part of J&K PCC in complying with the directions of the Hon'ble Tribunal regarding the closure of the non-consented brick kilns (copy attached as Annexure-VIII)

f) As regards the directions of the Hon'ble National Green Tribunal for properfunctioning of the J&K PCC it is respectfully submitted that all seniorofficers/officials of the J&K PCC are in place, as per details given inAnnexure-IX. Recently, transfers of all senior officers have also been affectedin the J&K PCC after a gap of 5 years. A copy of the order is attached atAnnexure-X. An exercise for reorganization and revision of the RecruitmentRules of the J&K PCC has also been initiated, about six months back, toprofessionalize the organization."

6. In this backdrop, Tribunal required presence of Principal Secretary, Department of Environment and Member Secretary, JKPCC, through virtual mode for assistance.

7. Now Status Report has been filed on 17.05.2024, giving status of various brick kilns of Union Territory of Jammu and Kashmir as under:

"Status Report:
That the current status of the Brick Kilns in the UT of Jammu and Kashmir as on 16-05-2024 along with previous status as stood on 05-4-2024 is given below in the tabulated form :-
Status of Brick Kilns in the UT of J& K As on As on 05.04.2024 16.05.2024 1) Total number of the 570 570 Brick Kilns in J & K
2) 1) Brick kilns consented
i) Brick kilns functional with Consent to 203 236 Operate (CTO) ii) Brick kilns consented 02 02 44 for Consent to 205 238 Establish (CTE)
3) Brick kilns without Consent to Operate to Establish i) Brick Kilns without 122 118 consent ii) Brick Kilns with 233 204 Expired Consent validity iii) Brick kilns with 05 05 refused consent iv) Brick Kilns with 05 05 expired consent to 365 332 establish Grand Total 570 570 That during the period from 6thApril2O24to 16thMay 2024,33 brick kilns have been granted Consent to Operate (Renewal) and closure orders stands withdrawn and communicated to the respective District Magistrates.

Referring to the directions of Hon'ble National Green Tribunal, the respective District Magistrate were directed to ensure that i) no brick Kiln is allowed to operate without valid Consent from the J&K Pollution control committee and ii) brick Kilns operating without valid Licenses from the Licensing Authority and without valid consent from J&K Pollution control committee are closed immediately. Copies of the directions and communications are enclosed as Annexure 1 to 3.

Directions to the District Magistrate Annexure-1 dated 18.01.2024 Directions to the District Magistrates Anneuxre-2 dated 14.02.2024 Directions to the District Magistrates Annexure-3 dated 14.02.2024 That instructionswere to the Regional. Directors / Divisional Officers of J&K Pollution Control Committee to ensure that brick kilns without Consent to Operate (Renewal) must not be allowed to operate and in case any brick kiln is found operating in violation of the orders of Hon'ble NGT, compliant may be filed in the competent court having jurisdiction under the relevant provisions of Water (Prevention and Control of Pollution) Act, 1974 and Air (Prevention and Control of Pollution) Act, 1981. Furthermore, the Divisional 45 Officers in the Districts have also been advised to maintain close and strict vigil on the activities of the brick kiln units and work in co-ordination with the District Administration. Copy enclosed as Annexure- 4.

That after site verifications conducted by the respective Divisional. Officers of J&K Pollution Control Committee, the Divisional Officers have reported that pursuant to issuance of closure orders, the brick kilns are not functioning except those listed below. Copies of the reports of Regional Director, J&K PCC Jammu and Kashmir are enclosed as Annexure - 5 & 6).

That the Divisional Officer, J&K PCC Jammu and Samba reported that following 2l brick kilns (16) Jammu District and 5 Samba District) had resumed their operations despite closure:-

Jammu District
1. M/s Jai Raja Mandir Brick Kiln, Mishriwala Jammu
2. M/s New Jagdambey Brick industry, Malpur Bathera, Jammu
3. M/s Shiv Shakti Brick Kiln, Nagbani Jammu
4. M/s Jai Kiln, ManyaI Brahmana Jammu
5. M/s Shri Ganesh Kiln, Kangrail Dayaran, Jammu
6. M/s Kailash Pati Brick Kiln, New Bawa New Bawa Talab, Akhnoor Road, Jammu
7. M/s Devi Kiln, Diyaran, Jammu
8. M/s New Gurdial Brick kiln, Badyal Brahamana RS Pura
9. M/s Gurdial brick kiln, Badyal RS Pura
10. M/s Guru Teg Bhadur, Badyal Brahamana
11. M/s BD Gupta and sons, Sarore Kothey, Bishnah
12. M/s BD Gupta Industry, Sarore Kothey, Bishnah,
13. M/s Jandial Brick Kiln, Khairpur RS Pura
14. M/s Krishna Brick industry, Badyal Brahamana RS Pura
15. M/s Zamindara Brick Industries, Badyal Brahamana
16. M/s Abhi Brick kiln Gandu Chak Mandal Jammu Samba District
1. M/s New Jai Chichi Mata Brick kiln, Dabuj Kaka, Samba
2. M/s Mazdoor Kissan Brick kiln, Patil, Samba
3. M/s Nandi Brick Kiln, Rakh Barol, Samba
4. M/s Om Brick kiln, Trilokpur Samba
5. M/s Vaid Brick kiln, Rakh Barol Samba Accordingly, the District Magistrates, Jammu and Samba were again asked to ensure that such Brick Kilns shall not operate without having valid consent from the J&K PCC. The copies of the communications to the Deputy Commissioner, Jammu and Samba along with list of brick kilns are enclosed as Annexure-7 &B.The respective Deputy Commissioners took note of the communication of J&K PCCand further instructed the Tehsildars concerned to stop 46 the unauthorized operation till the permission from the competent authority is granted in their favour. Copies enclosed as Annexure - 9 & 10.

That the J&K PCC also took the cognizance of the violations and complaints under Section 37 of Air (Prevention & Control of Pollution) Act, 1981 read with Section 41 of Water (Prevention & Control of Pollution) Act, 1974 for violations of the directions under Section 31 (A) and 33 (A) are being filed through the respective Divisional Officers in the Courts of respective Chief Judicial Magistrates of Jammuand Samba respective[y for further necessary actions, copies enclosed as Annexure - 11 & 12.

That, a brief note on the status of functioning of J&K PCC is also enclosed herewith for kind perusal of the Hon'ble Tribunal at Annexure-13."

8. Financial Commissioner (Additional Chief Secretary) has also filed separately an action taken Report dated 20.05.2024, wherein it has summarized all earlier Reports and action taken from time to time as under:

"VI)It is respectfully submitted that in terms of the above directions of the Hon'ble National Green Tribunal requiring the Principal Secretary to file the response, the JKPCC was requested to furnish the details of the status for fresh compliance. However, as was observed by the Hon'ble National Green Tribunal in its order dated 05.10.2023 and 04.01.2024 and despite repeated instructions and meetings by the Administrative Department, the position as submitted by the J&K Pollution Control Committee, initially on 27.03.2024, 01.04.2024 and 04.04.2024 was again incomplete and contradictory.
a) It is respectfully submitted that in its reply filed before the Hon'ble National Green Tribunal on 20-01-2024, the JKPCC had, inter alia, stated:
".......1. The summary of updated compliance status of all Brick Kilns in J&K, as on 20-01-2024, is as follows:
i)Total No. of Brick Kilns in J&K -570
ii) Brick Kilns functional with Consent - 196
iii) Brick Kilns without Consent - 132
iv) Closureorders by J&K Pollution Control Committee - 146.
v) Brick Kilns applied for Consent and is under process at various stages foraccord of consent-- 147.

The detailed list of compliance status of all Brick Kilns in J&K is appended as Annexure 'A' and list of closure orders is appended as 47 Annexure 'B' and list of brick kilns applied for consent is appended as Annexure 'C'...."

As would be apparent from the above, only 196 were reported to have Consent out of a total of 570 Brick Kilns in J&K. Clearly, 374 (570-196) Brick Kilns were without consent, and not 132, as stated above at S No (iii). Out of these 374, closure orders were to only 146, for reasons not stated. Whether 146 Brick Kilns, against whom closure orders were issued, were closed and not actually operating on ground was also not reported.

b) The J&K PCC vide their communication dated 27.3.2024 (copy attached as Annexure-I), in response to the Administrative Department's communication for a fresh/complete status, informed:

"(i).... That the operation of Brick Kilns in the UT of Jammu & Kashmir is being regulated by the District Magistrates and J&K Pollution Control Committee as per the provisions laid out in the following legal enactments and guidelines by the Government of India and Government of J&K from time to time.

1. Siting criteria for New Brick Kilns 2004.

2. Guidelines for regulations of Brick Kilns 2010.

3. The Jammu and Kashmir Brick Kilns (Regulation) Act 2010.

4. The Jammu and Kashmir Brick Kilns (Regulation) Rules, 2017.

5. Operational Guidelines for Brick Kilns in J&K, 2021.

6. Environment (Protection) Amendment Rules, 2022 dated 22ndFebruary 2022.

7. Environment (Protection) Sixth Amendment Rules, 2023 dated 15thDecember 2023.

ii. That, out of 132 Brick Kilns without Consent, 09 nos of Brick Kilns have been accordedconsent to operate and for remaining 123 nos of Brick kilns, closure orders stand iii. That the Consent Status of all Brick Kilns of J&K has been uploaded on the website of J&K Pollution Control Committee i.e. https://jkpcc.nic.net.in (Scroll on main page and under information >General information>Public notice>Consent Status of Brick Kilns in UT of J&K). The status is regularly updated as & when consent is /renewed.

iv. That, Directions under Section 31 (A) of Air (Prevention and Control of Pollution) Act, 1981, have been to all the District Magistrates (DMs) from time to time to ensure that no Brick Kiln is allowed to set up and operate without obtaining consent from the Pollution Control Committee and those brick kilns found operating without valid licenses from the Licensing Authority and without valid consent from J&K Pollution Control Committee shall be closed immediate forthwith. (Copies are attached herewith.

48

v. That, a public notice has also been in local dailies of J&K for the attention of Brick Kiln owners of J&K to comply strictly with the environmental norms and adhere to the notification GSR 143 (E) Dated 22ndFebruary 2022 by MoEF&CC read with notification GSR 895(E) Dated 15thDecember 2023 which reads as under.

i) That, in 10 kms radius of Non-Attainment Cities of Jammu/Srinagar, Brick kilns without Zig-Zag Technology shall not be permitted to operate beyond February 2024.

ii) That, in rest of the area (other than Non-attainment Cities) the Brick Kilns shall be directed to convert to Zig-Zag Technology by or before February 2025.

The J&K PCC, as would be apparent from above, provided information with respect to only 132 brick kilns who have never applied nor obtained Consent to operate their brick kilns. Out of 132, 09 nos of Brick Kilns have been accorded consent to operate and for the remaining 123 nos of Brick Kilns closure orders stands issued. However, J&K Pollution Control Committee was silent about the status of all other Brick kilns established in the UT of Jammu and Kashmir whether they are functional/non-functional and have consent to operate/establish or not. The J&K PCC was again requested to clarify and submit full details.

c) The J&K PCC vide their communication dated 1.4.2024 (copy attached as Annexure-II) informed:

"........That, the Regional Director's, Jammu/Kashmir and the concerned Divisional Officers of the Districts have also been directed to ensure that no brick kiln in respect of which closure orders have been is allowed to operate in violation of environmental laws and in case of any violation, the Divisional Officers has been directed to report the matter to the District Magistrate, SSP of the District and Member Secretary, J&K PCC. The Divisional Officers have also been asked to ensure filing of complaint against the occupier in the Court of law without any delay (Copy enclosed).
Furthermore, the District Magistrates of the concerned Districts have been again directed to ensure that no brick kiln is allowed to set up and operate without obtaining valid consent from the Pollution Control Committee and those brick kilns found operating without valid licenses from the Licensing Authority and without valid consent from J&K Pollution Control Committee shall be closed immediate forthwith (Copy enclosed)....
The J&K PCC again failed to provide the full details. Chairman J&K PCC and Member Secretary J&K PCC were called for 49 discussion on 1.4.2024 again and directed to ensure compliance and share full details.
c. J & K Pollution Control Committee vide another reference No.JKPCC/NGT/130/3025 dated 04.04.2024 has furnished the additional information regarding status of brick kilns in UT of Jammu and Kashmir and the same is given as under:
1. Total number of the Brick Kilns in J & K 570
2. Brick Kilns without consent 123 (closure orders) 3. Brick kilns consented 281 a. Brick kilns functional with consent 273 b. Brick kilns consent to Establish (Fresh) 8 4. Consent refused 5
5. Brick kilns whose consent validity has 161 expired a. Closure order out of 161 135 b. Application for consent under process on 25 JKOCMS c. Court case 1 This was again incomplete and contradictory! d. Thereafter, J & K Pollution Control Committee vide another reference No.JKPCC/NGT/130/3027 dated 04.04.2024 furnished the updated status of brick kilns in the UT of Jammu and Kashmir and the same is reproduced as under:
1. Total number of the Brick Kilns in J & K 570
2. a) Closure orders to the Brick Kilns were 123 operating without consent
b) Closure orders to Brick Kilns whose validity 155 expired 3. Total closure order 278 4. Brick Kilns consented 292
a)Brick Kilns functional with Consent to Operate 285
b)Brick Kilns consented for Consent to Establish 7 5 Court case 1 e. Finally, J & K Pollution Control Committee vide reference No.JKPCC/NGT/130/3030 dated 05.04.2024 furnished the complete status of brick kilns in the UT of Jammu and Kashmir and the same reproduced under:
1. Total number of the Brick Kilns in J & K 570
2. Brick Kilns consented
i) Brick Kilns Functional with Consent to Operate 203 (CTO)
ii) Brick Kilns consented for Consent to Establish 02 (CTE) 205 50
3. Brick without Consent to Operate/Establish i) Brick Kilns without Consent 122
ii) Brick Kilns with Expired Consent validity 233 iii) Brick Kilns with refused consent 05
iv) Brick Kilns with Expired Consent to Establish 05 Closure orders and appended as annexure 365 Grand Total 570 Further, it is intimated that out of 365, closure orders in respect of the brick kilns which were operating without consent, 326 orders as per the reports of respective Regional Directors and Divisional Officers stands implemented. Remaining 39 brick kilns out of the brick kilns in respect of which closure orders have been in the first week of April 2024 are in the process of implementation through the respective District Magistrates. However, it is learnt that no brick kiln is currently functional..."

f. In terms of the directions of the Hon'ble National Green Tribunal, it isrespectfully submitted that as brought out in the final report of the J&KPCC, out of a total of 570 Brick Kilns in the J&K, 203 have been given Consent to Operate, 2 have been given consent to Establish and closure orders have been by the J&K PCC in respect of balance 365, all of which have been reported to be currently non-functional. J&K PCC has been directed to ensure no violation occurs on ground regarding the functioning of the Brick Kilns.

VII Action taken for proper functioning of J&K Pollution Control Committee

a) The Law Officer of the JKPCC, while appearing virtually on behalf of the Member Secretary JKPCC before the Hon'ble National Green Tribunal on 2-2-2024, had, interalia, stated:

".....that Member Secretary, J&K PCC has been transferred and two Regional Officers have also been transferred. Therefore, for want of any competent officer he is appearing virtually representing J&KPCC....."

b) Based on the above submissions of the Law Officer of the JKPCC, the Hon'ble National Green Tribunal had observed:

".....This reflect sorry state of affairs showing that there is no responsible officeravailable in the J&K PCC....."

And had accordingly directed:

"....... Principal Secretary, Department of Environment, J&K requiring him to fileresponse disclosing action taken for proper functioning of J&K PCC...."
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c) It is respectfully submitted that the above statement of Law Officer of the JKPCC, before the Hon'ble National Green Tribunal on 2.2.2024is factually incorrect and misleading.

d) While the then Member Secretary, J&K Pollution Control Committee was transferred vide Government Order No.31-JK(FST) of 2024 dated 31.01.2024 (copy attached as Annexure-VI), he handed over the charge of Member Secretary, J&K Pollution Control Committee to the Chairman, JKPCC only on 5/2/2024 (copy attached as Annexure-VII). Similarly, the two regional directors were also transferred in the same order, and their substitutes provided. They were also available on 2.2.2024, contrary to the submissions of the Law officer. The new Member Secretary, J&K Pollution Control Committee has also joined on 15.3.2024.

e) Therefore on 2.2.2024, when both the Member Secretary, J&K PCC and the Chairman, J&K PCC were available in the J&K PCC HQs, and the two regional directors in the field, the above statement of the Law Officer before the Hon'ble National Green Tribunal is factually incorrect and misleading. The transfer of officers cannot be or was never the reason for non-compliance of the directions of the Hon'ble Tribunal by the J&K PCC, regarding the closure of the non-consented brick kilns. The Chairman, J&K PCC has separately been asked to explain/clarify these submissions of the Law Officer and as why neither theMember Secretary, J&K PCC nor the Chairman, J&K PCC were present before the Hon'ble National Green Tribunal on 2.2.2024, despite its directions. He hasalso been asked to explain the reasons for the repeated noncompliance andinordinate delay on the part of J&K PCC in complying with the directions ofthe Hon'ble Tribunal regarding the closure of the non-consented brick kilns.

f) As regards the directions of the Hon'ble National Green Tribunal for proper functioning of the J&K PCC it is respectfully submitted that all senior officers/officials of the J&K PCC are in place, as per details given in Annexure-IX. Recently, transfers of all senior officers have also been affected in the J&K PCC after a gap of 5 years. A copy of the order is attached at Annexure-X. An exercise for reorganization and revision of the Recruitment Rules of the J&K PCC has also been initiated, about six months back, to professionalize the organization.

VIII) Accordingly, compliance report on the above lines was forwarded to the Consultant Judicial, Hon'ble National Green Tribunal vide letter No.FST-Lit/170/2022(7053120) dated 06.04.2024 with the request to place the same before the Hon'ble Tribunal, for its consideration (Copy attached as Annexure-XI).

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IX) However, the case was subsequently listed for hearing on 08.04.2024 and the Hon'ble National Green Tribunal passed the following orders:

"1. Vide order dated 02.02.2024 notice to the Principal Secretary, Department of Environment, J & K requiring him to file response disclosing action taken for proper functioning of J & K PCC and also action taken against the brick kilns which have been set up and are operating without CTE/CTO and without, following environmental norms.
2. No response has been filed by the Principal Secretary, Department of Environment, J & K.
3. Report regarding compliance status of all brick kilns in the UT of J & K has been filed by the Member Secretary, J & KPCC vide email dated 06.04.2024.
4. Mr. Vasu Yadav, Chariman and Mr. Ghanshyam Singh, Member Secretary, JKPCC have appeared before this Tribunal through VC and we have interacted with them.
5. Response be filed by the Principal Secretary, Department of Environment, J & K at least one week before the next date of hearing by e-mail at [email protected] preferably in the form of searchable PDF/OCR Support PDF and not in the form of Image PDF.
6. In the eventuality of not filing of such response within the above mentioned period, the Principal Secretary, Department of Environment, J & K shall attend this Tribunal physically on the date hereby fixed to explain the reasons for not filing of such response.
7. List for further consideration on 21.05.2024.
8. In view of the facts and circumstances of the case we also consider presence of the Member Secretary, J& K PCC through VC before this Tribunal on the next date of hearing to be essential for assisting this Tribunal in just and proper adjudication of the questions involved in the case. Accordingly he is directed to remain present before this Tribunal on that date with the relevant record.
9. A copy of this order be also sent to the Principal Secretary, Department of Environment, J & K and the Member Secretary, J & KPCC by email for requisite compliance."

X)As already stated above, compliance report on behalf of Principal Secretary to Government, Forest Department was already e-mailed to the Consultant Judicial, Hon'ble NGT on 06.04.2024 i.e., prior to the date of hearing fixed on 08.04.2024, for placing the same before the Hon'ble Tribunal. A copy of e-mail dated 06.04.2024, is enclosed herewith as Annexure-XII.

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XI) Further, in compliance with the aforesaid direction of the Hon'ble National Green Tribunal passed on 08.04.2024, Member Secretary, J & K Pollution Control Committee vide reference No.JKPCC/NGT/130/3192 dated 06.05.2024 has furnished a brief note on the status of functioning of J& K Pollution Control Committee (Copy attached at Annexure-XIII).

16. Member Secretary, JKPCCwho is present through virtual mode stated that presently, 21 brick kilns are operating illegally despite closure orders and respondents are intending to take action against said brick kilns in accordance with law. When we questioned, whether any environmental compensation has been imposedupon violator(s), he said that till date, no such action has been taken but made statement that action for imposition of environmental compensation shall be taken.

17. We, therefore, direct Member Secretary, JKPCC to take appropriate action in respect of imposition and realization of environmental compensation upon violator(s) and submit a detailed action taken Report within two months.

18. Further, 21 brick kilns which, as per statement of respondents, are still violating environmental laws and operating, whose names are given in Report dated 17.05.2024, as under, be impleaded as respondents 5 to 25:

Jammu District:
1. M/s Jai Raja Mandir Brick Kiln, Mishriwala Jammu
2. M/s New Jagdambey Brick industry, Malpur Bathera, Jammu
3. M/s Shiv Shakti Brick Kiln, Nagbani Jammu
4. M/s Jai Kiln, ManyaI Brahmana Jammu
5. M/s Shri Ganesh Kiln, Kangrail Dayaran, Jammu 54
6. M/s Kailash Pati Brick Kiln, New Bawa New Bawa Talab, Akhnoor Road, Jammu
7. M/s Devi Kiln, Diyaran, Jammu
8. M/s New Gurdial Brick kiln, Badyal Brahamana RS Pura
9. M/s Gurdial brick kiln, Badyal RS Pura
10. M/s Guru Teg Bhadur, Badyal Brahamana
11. M/s BD Gupta and sons, Sarore Kothey, Bishnah
12. M/s BD Gupta Industry, Sarore Kothey, Bishnah,
13. M/s Jandial Brick Kiln, Khairpur RS Pura
14. M/s Krishna Brick industry, Badyal Brahamana RS Pura
15. M/s Zamindara Brick Industries, Badyal Brahamana
16. M/s Abhi Brick kiln Gandu Chak Mandal Jammu Samba District:
17. M/s New Jai Chichi Mata Brick kiln, Dabuj Kaka, Samba
18. M/s Mazdoor Kissan Brick kiln, Patil, Samba
19. M/s Nandi Brick Kiln, Rakh Barol, Samba
20. M/s Om Brick kiln, Trilokpur Samba
21. M/s Vaid Brick kiln, Rakh Barol Samba
9. The said newly impleaded respondents 5 to 25 shall be servedthrough Member Secretary, JKPCC who shall file an affidavit of service within one month.
10. The newly respondents/brick kilns may file their response one week before next date.
11. List this matter on 23.08.2024.

Sudhir Agarwal, JM 55 Dr. Afroz Ahmad, EM May 21, 2024 Original Application No.594/2022 M 56