National Green Tribunal
Syed Riyaz vs Union Territory J &K on 21 May, 2024
Item No.07 Court No.02
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No.594/2022
Syed Riyaz Applicant(s)
Versus
Union Territory J &K Respondent(s)
Date of hearing: 21.05.2024
CORAM: HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICIAL MEMBER
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER
Applicant: None
Respondent: Mr. Parth Awasthi, Advocate for DFO and DPCC
(throughVC)
Mr. Ghansham Singh, MS, JKPCC (through VC)
ORDER
1. This Original Application was registered on a letter petition dated 08.05.2022, sent by Syed Riyaz, R/o 51 Gulposh Colony near Aamina Hospital & Nursing Home, National Highway, Chanpora Bypass, Srinagar (Kashmir)raising a grievance that in District Budgam, about 200 brick kilns are operating illegally and unathorizedly, causing damage to environment. These brick kilns have no consent/clearance from the concerned Statutory Regulators under environmental laws, using unscientific Chimney System which causes clouds of smoke and scatter dust particles and thereby, cause air pollution resulting in health hazard to local residents.
12. Tribunal considered complaint on 19.09.2022 and found it appropriate to constitute a Joint Committee comprising State PCB, Food and Civil Supplies Department, Union Territory of Jammu & Kashmir, Deputy Commissioner, Budgam and Union Territory of Jammu and Kashmir and directed it to submit factual Report by verification of facts stated in the complaint.
3. Tribunal also impleaded Union Territory of Jammu and Kashmir through Chief Secretary, J&K State Pollution Control Committee (hereinafter referred to as 'JKPCC') and Deputy Commissioner, Budgam as respondents 1 to 3.Notices were issues to said respondents also.
4. Pursuant to order dated 19.09.2022, Joint Committee filed Report dated 09.01.2023 stating that a large number of brick kilns were operating without requisite permissions/licenses. Some of such brick kilns were demolished by District Administration but some approached High Court in which interim protection was given by passing status quo order.
5. Above Report was taken up in the proceedings stated 14.07.2023,and observing that some brick kilns are operating illegally, direction was given to JKPCC to take action in accordance with law and not to allow any brick kiln expansion or functioning without ensuring compliance with environmental laws and also availability of carrying capacity to maintain ambient air quality norms. JKPCC was directed to submit a further Report within two months.
6. Accordingly, an action taken Report dated 19.04.2023 was filed by JKPCC through its Member Secretary. He gives status of 213 brick kilns in Budgam district as under:
2Subject: Status of Brick Kilns in District Budgam S. District Name of the Location Tehsil Status of Consent Status Licens Remarks No. Unit/location Chimney e w.r.t./ /Technol Status Closure/ ogy legal Adopted action taken if any 1 Budgam M/s. Gausia Checki- Berwah Fixed CTO(F) vide Licensed Applied Brick Kiln Diwan chimney consent but not for with renewed renewal GSC(FC No.1530 of BTK) 2011 Date.24.10.11.
up to oct.2012.
2 Budgam M/s. Amar Brick Charangam Berwah chimney PCC/digita1/22 Licensed
kiln Beerwaha with 062749 182 of but not
GSC(FC renewed
BTK 2022 dated:-
20.9.2022 valid
sep. 2023
3 Budgam M/s. Khan Brick Gondipora Berwah High PCC/digita1/22 Licensed
kiln Beerwah draught 062370 320 of but not
Technol renewed
ogy 2022 dated:-
adopted. 21.6.2022 valid
May 2023
4 Budgam M/s Village Sanzipora Fixed Without Licensed
Brick Kiln Khanda chimney consent but not
with renewed
GSC(FC
BTK)
5 Budgam M/s.Green Land Summerbu B K Pora Fixed CTO(R) vide Licensed
B/K gh Lasjan chimney consent No.891 but not
with renewed
GSC(FC of 2013
BTK) Dated.24-10-
2013 valid
Sep.2015.
6 Budgam M/s.Muheet B/K Ichgam Budgam Fixed CTO(R) vide Licensed
Budgam chimney consent but not
with renewed
GSC(FC Licensed
BTK) No.919 of 2011
valid up to July
2013
7 Budgam M/s. Imperial Gariend Budgam Fixed Licensed
B/K Budgam chimney but not
with renewed
GSC(FC
BTK)
8 Budgam M/S. K.B. Brick Narwara Berwah Fixed PCC/digita1/22 Licensed
kiln Gundipora chimney 062421 650 of but not
with renewed
GSC(FC 2022
BTK) dt.13.6.2022
valid up to
April.2023.
9 Budgam M/s. Chinar B/K Pallar Budgam Fixed No Consent Licensed
Budgam chimney Record but not
with renewed
GSC(FC available
BTK)
10 Budgam M/s.Ess Emm Putli Bagh Budgam Fixed PCC/digital/2206 Licensed
3
B/K chimney 2728 283 of 2022 but not
with dated:- renewed
GSC(FC 10.10.2022 valid
BTK) up tooct.2023.
11 Budgam M/s.Global B/K Dadina Budgam Fixed CTO(F) vide Licensed
Shoolopora chimney consent No.753 but not
Budgam with of 2012 renewed
GSC(FC Dated.15-5-2012
BTK) valid up to May
2014
12 Budgam M/s.Gem B/K Chattergam BK Fixed CTO(R) vide Licensed
Pora chimney consent No.396 but not
with of 2013 Dated.1- renewed
GSC(FC 6-13 valid
BTK) Octoher,2014
13 Budgam M/s.Kohinoor Gudsathoo Badgam Fixed without consent Licensed
B/K Badgam chimney but not
with renewed
GSC(FC
BTK)
14 Budgam M/s. Magid B/K Panzan Chadoor Fixed CTO® no:-1859 Licensed
Chadoora a chimney of 2013 dated:- but not
with renewed
GSC(FC 26.3.2013 valid
BTK) up to March
2015
15 Budgam M/s. Baba Hushroo Chadoor Fixed CTO(F) vide Licensed
Hyder B/K Chadoora a chimney consent No.333 but not
with of 2012 Dated renewed
GSC(FC 12-03-12 valid up
BTK) to March 2014
16 Budgam M/S.New Kathir Chadoor Fixed CTO(R) vide Licensed
Shalimar B/K Gund a chimney consent NO.772 but not
Chandoora with of 12 renewed
GSC(FC dated.17.5.12
BTK) valid up to March
2014
17 Budgam M/s.Bismah Kathir Chadoor Fixed without consent Licensed
B/K Gund a chimney but not
with renewed
GSC(FC
BTK)
18 Budgam M/s.Aftab B/K Sunner B K Pora Fixed CTO(F) vide Licensed
Bugh chimney consent No.568 but not
Lasjan with of 2012 renewed
GSC(FC Dated.12.4.12
BTK) valid up to April
2014.
19 Budgam M/s.Shan B/K Gusathsoo B K Pora Fixed CTO(R) vide Licensed
Budgam chimney consent No.429 but not
with of 2011 dated renewed
GSC(FC 6.6.2011 valid up
BTK) to March 2013
20 Budgam M/s. Firdous Qazipora Chadoor CTO(F) vide Licensed
B/K Chadoora a consent No.531 but not
of 2011 dated 23- renewed
06-11 valid up to
June 2012
21 Budgam M/s. M L A B/K Chandpora Budgam Fixed PCC/digital/2206 Licensed
Budgam chimney 2275 274 of 2022 but not
with dated:- renewed
GSC(FC 10.10.2022 valid
BTK) up to oct2023
22 Budgam M/s.Alamdar Chitroo Budgam Fixed CTO(F) vide Licensed
B/K Danger chimney consent No.781 of but not
4
pora with 21012 dated 18- renewed
GSC(FC 05-2012 valid up
BTK) to March 2014
23 Budgam M/s.New Golden Panzan Chadoor Fixed CTO(R) vide Licensed
B/K Chadoora a chimney consent No.1131 but not
with of 2013 dated 31- renewed
GSC(FC 12-13 valid up to
BTK) March 2014
24 Budgam M/s. M .CO B/K Diffpora W Budgam Fixed CTO(R) vide Licensed
Waterwani chimney consent No.856 but not
Budgam with of 2013 dated 23- renewed
GSC(FC 10-13 valid up to
BTK) June 2014
25 Budgam M/s. Dar Brick Khanda B K Pora Fixed CTO(R) vide Licensed
factory Magary chimney consent No.789 but not
Pora with of 2012 renewed
GSC(FC dated.19.5:12
BTK) valid up to May
2014
26 Budgam M/s.Red Rose Ichkoot Budgam Fixed Licensed
B/K chimney but not
with without consent renewed
GSC(FC
BTK)
27 Budgam M/s.Kashani Ichkoot Budgam High Licensed
B/K Budgam draught but not
Technol without consent renewed
ogy
adopted.
28 Budgam M/s. Muneer Waterwani Budgam Fixed CTO(R) vide Licensed
B/K Budgam chimney consent No.994 but not
with of 2012 dated renewed
GSC(FC 18.7.12 valid up
BTK) to July 2014
29 Budgam M/s.VIP Waterwani Budgam Fixed CTO(R) vide Licensed
Standard B/K chimney consent No.1397 but not
with of 20111 renewed
GSC(FC Dated.24.214
BTK) valid up to March
2015
30 Budgam M/s.New Hushroo Chadoor Fixed CTO(R) vide Licensed
Shahzad B/K Chadoora a chimney consent No.02 of but not
with 2013 dated.1- 4- renewed
GSC(FC 2013 valid up to
BTK) Oct.2014
31 Budgam M/S .Parisa B/K Parishad Budgam Fixed Licensed
Budgam chimney but not
No Consent
with renewed
Record
GSC(FC
BTK)
32 Budgam M/s.Farooq B/K Summer B K Pora Fixed PCC/digita1/2 Licensed
Bugh chimney 2062565 but not
with 990 of 2022 renewed
GSC(FC dated:-
BTK) 13.10.2022 valid
up to
sep. 2023
33 Budgam M/S.Bismillah Parishad Budgam Fixed Licensed
B/K Budgam chimney but not
with with out consent renewed
GSC(FC
BTK)
34 Budgam M/s. Blore B/K Parishad Budgam with out consent Licensed
Budgam but not
renewed
35 Budgam M/s.R.B.0 Brick M/s. R.B.C. Utligam Berwah CT0( R) vide Licensed
kiln Brick kiln Berwaha consent but not
No.1575 of renewed
2014
5
valid up to
March 2015
36 Budgam M/s.Ubaid Brick Rakhshalina B K Pora Fixed Licensed
kiln Budgam chimney but not
with without consent renewed
GSC(FC
BTK)
37 Budgam M/s. Sada Bonharma Berwah Fixed PCC/digital/220 Licensed
Bahar B/K Berwaha chimney 62810 460 of but not
with 2022 dated:- renewed
GSC(FC 29.11.2022
BTK)
valid up to
oct.2023
38 Budgam M/s. Irfan B/K Ichgam Budgam Fixed Licensed
Budgam chimney without consent but not
with renewed
GSC(FC
BTK)
39 Budgam M/s.Red Rose Panzan Chadoor Fixed CTO(R) vide Licensed
B/K Chadoora a chimney consent No227 of but not
with 2012 renewed
GSC(FC dated.16-2-12
BTK) valid up to
November 2013
40 Budgam M/s,New Gulfam Sharatpora Budgam Fixed PCC/digita1/2206 Licensed
B/K Bat para chimney 2421 650 of 2022 but not
with dated:- 13.6.2022 renewed
GSC(FC valid up to May.
BTK) 2023
41 Budgam M/s. Maqbool Chilyech Chadoor Fixed CTO(R) vide Licensed
B/K chadoora a chimney consent No.849 of but not
with 2013 dated.21-10- renewed
GSC(FC 13 valid up to Sep.
BTK) 2015
42 Budgam M/s.Dar Brick Yarikalan Chadoor Fixed CTO(F) vide Licensed
kiln Chadoora a chimney consent No.368 of but not
with 2011 renewed
GSC(FC dated.30.5.2011
BTK) valid up to May
2012
43 Budgam M/s. Gousia Garend Budgam High PCC/digita1/2206 Licensed
Associate Budgam draught 2179 301 of 2022 but not
technolo dt.23.5.2022 renewed
gy valid(MaY.2024)
adopted.
44 Budgam M/s. United Utligam Berwah Fixed Licensed
Brick kiln Budgam chimney but not
Principal
with renewed
approval in 2013.
GSC(FC
BTK)
45 Budgam M/s.Parvaiz B/K Ichgam Budgam Fixed CTO(R) vide Licensed
Budgam chimney consent No.758 of but not
with 2012 dated.15-05- renewed
GSC(FC 12 valid up to
BTK) JUNE 2014
46 Budgam M/s.Bhat Brick Hushroo Chadoor Fixed CTO(R) vide Licensed
kiln Budgam a chimney No.65 of 2012 but not
with dated.14-01- renewed
GSC(FC 2012 valid up to
BTK) August 2013.
47 Budgam M/s Ichgam Budgam Fixed CTE(F) vide Licensed
Bismismillaha Budgam chimney Consent No.1730 but not
Brick with of 2008 dated renewed
Manufacture GSC(FC 15.3.08 valid up
BTK) to 2009
48 Budgam M/s.Firdous Mahawar Budgam Fixed Principal Licensed
Brick kiln Budgam chimney approval in the but not
with year 2011. renewed
GSC(FC
6
BTK)
49 Budgam M/s.Baba Brick Putlibagh Budgam Fixed PCC/digital/ Licensed
kiln Budgam chimney 22062727 752 of but not
with 2022 dated:- renewed
GSC(FC 20.12.2022 valid
BTK) up to Dec.2023
50 Budgam M/s.Ayat Brick Chadoora Budgam High PCC/digital/ Licensed
kiln Budgam draught 22042847 249 of but not
technolo 2022 dated:- renewed
gy 19.12.2022 valid
adopted up to Oct.2023
51 Budgam M/s.B.H.R Brick Check Berwah Fixed CTO(F) vide Licensed
kiln Wanihama chimney consent No. but not
Budgam with 916 of 2013 renewed
GSC(FC dated 25-10-
BTK) 2013 valid
upto 2014
52 Budgam M/s.Gousia B/K Chitroo Budgam Fixed Issued Licensed
Gudsathoo chimney Principal but not
Budgam with approval on renewed
GSC(FC 22.04.2013
BTK)
53 Budgam M/s.Amin Brick Ichgam Budgam Fixed CTO (R) vide Licensed
kiln Budgam chimney consent but not
with No.1511 of renewed
GSC(FC 2011 dated
BTK) 23.03.2011
valid up to
March 2013
54 Budgam M/s.New Myco Yariosathoo Khabsa Fixed CTO(F) vide Licensed
Brick kiln Khansahiab haib chimney consent No.984 but not
with of 2012 dated renewed
GSC(FC 07.07.2012
BTK) valid upto July
2014
55 Budgam M/s. Gulfam Chandpora Budgam Fixed CTO(R) vide Licensed
Brick kiln Budgam chimney consent but not
with No.1390 of renewed
GSC(FC 2012 dated
BTK) 19.10.2012
valid up to
Jan. 2014
56 Budgam M/s.Jameela Behrampora Chadoor Fixed Principal Licensed
BiBi Brick kiln Chadoora a chimney approval but not
with issued in the renewed
GSC(FC year 2015
BTK)
57 Budgam M/s. Royal Brick Check Berwah Fixed Without Licensed
kiln Dewan chimney consent but not
Beerwaha with renewed
GSC(FC
BTK)
58 Budgam M/s.Tawakal Razwan Budgam Fixed Principle Licensed
Brick kiln Budgam chimney approval but not
with renewed
GSC(FC
BTK)
59 Budgam M/s. Universal Putli Bagh Budgam Fixed PCC/digital/22 Licensed Closure
Brick kiln Budgam chimney 062292252 of but not format
with 2022 dated renewed submitted
GSC(FC 22.12.2022
BTK) valid up to
Dec. 2023
60 Budgam M/s.New Quangopora Chadoor Fixed Without Licensed Closure
Arfat Brick Hushroo a chimney consent but not format
kiln Budgam with renewed submitted
GSC(FC
BTK)
61 Budgam M/S. Dar Brick Chattergam Chadoor Fixed Principal Licensed
kiln Chadoor a chimney approval but not
with issued in the renewed
7
GSC(FC year 13-05-
BTK) 2014
62 Budgam M/s.Sofi Brick Chadoora Fixed CTO(R) Licensed but Applied
kiln chimney vide not renewed for
with consent renewal
GSC(FC No.342
BTK) of 2014
dated
28.05.2
014
valid up
to
March
2016.
63 Budgam M/s. Kyyber Summerbug BK Pora Fixed CTO(R) vide Licensed Applied
Brick kiln h Lasjan chimney consent but not for
Budgam with No.1492 of renewal renewal
GSC(FC 2011 dated
BTK) 22.10.2011
valid up to
Jan. 2013
64 Budgam M/s. Bismillah Parisabad Budgam High Without Licensed
Brick kiln Budgam draught consent but not
Technol renewed
ogy
adopted.
65 Budgam M/s. Shaheen Labertal Budgam Fixed CTO(R) vide Licensed Applied
Brick kiln Budgam chimney consent order but not for
with No.384 of 2012 renewed Consent
GSC(FC valid up to
BTK) Nov. 2013
66 Budgam M/s. Shaan Kanir Chadoor Fixed CTO(F) vide Licensed
Brick kiln Chadoora a chimney consent order but not
with No.809 of 2013 renewed
GSC(FC dated
BTK) 08.10.2013
valid up to May
15
67 Budgam M/s. Jeelan Chitroo Budgam Fixed CTO (R) vide Licensed Closure
Brick kiln Dangerpora chimney consent order but not format
with No.858 of 2013 renewed submitted
GSC(FC dated
BTK) 23.10.2023
valid up to
Sep. 2015.
68 Budgam M/s. Al-Rahat Chitroo Budgam Fixed CTO(F) vide Licensed Flosure
Brick kiln Dangerpora chimney consent order but not format
with no.267 of 2008 renewed submitted
GSC(FC dated
BTK) 17.7.2008 valid
up to 2009
69 Budgam M/s Musa Brick Khanda BK Pora Fixed Without Licensed
kiln sanzipora chimney consent but not
with renewed
GSC(FC
BTK)
70 Budgam M/s. Umer Brick Chandpora Budgam Fixed CTO(R) vide Licensed
kiln Budgam chimney consent No.373 but not
with of 2012 dated renewed
GSC(FC 16.3.2012 valid
BTK) up to Jan.
2014
71 Budgam M/s.Modern Bunhama Berwah High PCC/digital/22 Licensed
Brick kiln Beerwaha technolo 062459952 of but not
gy 2022 dated renewed
adopted. 13.10.2022
valid up to
July 2023.
72 Budgam M/s. Zabarwan Wahabpora Budgam High PCC/digital/22 Licensed
Brick kiln draught 062286421 of but not
technolo 2022 dated renewed
8
gy 13.10.2022
adopted. valid up to Oct.
2023
73 Budgam M/s. Zydaan Dadina Budgam Fixed CTO(F) vide Licensed
Brick kiln Budgam chimney consent order but not
with No.1791 of renewed
GSC(FC 2012 dated
BTK) 13.03.2013
valid up to
March 14
74 Budgam M/s. Aqsa Brick Labertal Budgam Fixed Without Licensed
kiln Budgam chimney consent but not
with renewed
GSC(FC
BTK)
75 Budgam M/s.Gulshan Dansura Berwah High PCC/digital/22 Licensed
Brick kiln Beerwaha draught 062758887 of but not
technolo 2022 dated renewed
gy 10.10.2022
adopted valid up to Oct.
2023
76 Budgam M/s Bismillaha Rakshalina Bk Pora Fixed CTO(R) vide Licensed
Brick Kiln Lasjan chimney consent No.551 but not
with of 2012 dated renewed
GSC(FC 11.04.2012
BTK) valid up to
March 2014.
77 Budgam M/s New Gausia Mirgund Budgam Fixed CTO(R) vide Licensed
Brink Kiln Budgam chimney consent No.551 but not
with of 2012 dated renewed
GSC(FC 11.4.2012 valid
BTK) up to March.
2014
78 Budgam M/s. Friends Charangam Berwah Fixed CTO(R) vide Licensed
Brick kiln Budgam chimney consent No.805 but not
with of 2012 dated renewed
GSC(FC 21.05.2012
BTK) valid up to Oct.
2013
79 Budgam M/s. New Chinar BK Pora Berwah Fixed CTO(R) vide Licensed
Brick kiln chimney consent No.805 but not
with of 2012 dated renewed
GSC(FC 21.05.2012
BTK). valid up to
2013 October. 2013
80 Budgam M/s. Shah & Wahab pora Budgam Fixed Principal Licensed
Shah Brick kiln Budgam chimney approval but not
with issued on renewed
GSC(FC 02.06.2012
BTK)
81 Budgam M/s Rehbar Shalina BK Pora Fixed No.345 of 2014 Licensed
Brick Kiln chimney dated but not
with 28.05.2014 renewed
GSC(FC valid up to
BTK) March 2016
82 Budgam M/s Sky Brick Utligam Berwah Fixed PCC/digital/22 Licensed
Kiln Budgam chimney 062286421 of but not
with 2022 dated renewed
GSC(FC 13.06.2022
BTK) valid up to
March, 2024
83 Budgam M/s.Mohd.Sidiq Shalina BK Pora Fixed PCC/digital/22 Licensed
Nath Brick kiln Budgam chimney 062473236 of but not
with 2022 dated renewed
GSC(FC 02.06.2022
BTK) valid up to May
2024
84 Budgam M/s. New Royal Aallpora Chadoor Fixed Without Licensed Closure
Brick kiln Chadoora a chimney consent but not format
with renewed submitted
GSC(FC
9
BTK)
85 Budgam M/s. Sayara Garind Budgam Fixed Principle Licensed
Brick kiln Budgam chimney approval in the but not
with year 2014 renewed
GSC(FC
BTK)
86 Budgam M/s. Gowhar Gudsathu Budgam Fixed CTO(R) vide Licensed
Brick kiln Budgam chimney consent but not
with No.1492 of renewed
GSC(FC 2011 dated
BTK) 22.10.2011
valid up to
March. 2013
87 Budgam S Gudsathu Budgam Fixed CTO(R) vide Licensed
Budgam chimney consent but not
with No.1492 of renewed
GSC(FC 2011 dated
BTK) 22.10.2011
valid up to
Jan. 2013
88 Budgam M/s. Qureshi Kanir Chadoor Fixed CTO(F) vide Licensed
Brick kiln Ghadoora a chimney consent order but not
with No.329 of 2008 renewed
GSC(FC dated
BTK) 12.09.2008
valid up to
Dec. 15
89 Budgam M/s. Burhan Waterwani Budgam Fixed CTO(R) vide Licensed
Brick Kiln Budgam chimney consent but not
with No.1331 of renewed
GSC(FC 2012 dated
BTK) 16.10.2012
valid up to
Nov. 2013
90 Budgam M/s. Luxury Najan Berwah Fixed Without Licensed
Brick kiln Beerwah chimney consent but not
Budgam with renewed
GSC(FC
BTK)
91 Budgam M/s. Javid Brick Charangam Berwah Fixed PCC/digital/22 Licensed
kiln chimney 062286421 of but not
with 2022 dated renewed
GSC(FC 13.10.2022
BTK) valid up to
July 2023
92 Budgam M/s Chinar Chattergam Chadoor Fixed CTO(R) vide Licensed Legal
Brick Kiln Budgam a chimney consent but not notice
with No.1707 of renewed issued
GSC(FC 2013 dated
BTK) 21.02.2011
valid up to
April 2014
93 Budgam M/s.Shah-I- Nandvan Budgam Fixed CTO(R) vide Licensed
Hamadan Brick pora chimney consent order but not
kiln Budgam with No.1500 of renewed
GSC(FC 2011 dated
BTK) 23.03.2011
valid up to
March. 2012
94 Budgam M/s. Sofi Brick Summer Chadoor Fixed CTO(F) vide Licensed
kiln bugh a chimney consent No.651 but not
Budgam with of 2012 dated renewed
GSC(FC 24.04.2012
BTK) valid up to
April. 2014
95 Budgam M/s. Haroon Budgam Chadoor Fixed CTO(F) vide Licensed
Brick kiln Batpora a chimney consent order but not
Budgam with No.1478 of renewed
GSC(FC 2011 dated
BTK) 21.10.2011
valid up to
10
Nov. 13
96 Budgam M/s.Rehmat Lbartal Budgam Fixed CTO(F) vide Licensed
Brick kiln Budgam chimney consent order but not
with No.1381 of renewed
GSC(FC 2012 dated
BTK) 09.10.2012
valid up to Oct.
14
97 Budgam M/s.New Gul Gariend Budgam Fixed PCC/digital/22 Licensed Applied
Brick kiln Budgam chimney 042322912 of but not for
with 2022 dated renewed Consent
GSC(FC 03.10.2022
BTK) valid up to Oct.
2023
98 Budgam M/s.Haroon Labertal Budgam Fixed CTO(F) vide Licensed Applied
Brick kiln chimney consent order but not for
with No.1321 of renewed consent
GSC(FC 1.2.2011 valid
BTK) up to
Feb. 12
99 Budgam M/s TA TA Brick Labertal Budgam Fixed CTO(R) vide Licensed
Kiln chimney consent order but not
with No.764 of 2011 renewed
GSC(FC dated
BTK) 10.08.2011
valid up to
March. 2013
100 Budgam M/s. High Land Gopal saif Fixed Without Licensed
Brick kiln Budgam chimney consent but not
with renewed
GSC(FC
BTK)
101 Budgam M/s.New Gudsathoo Budgam Fixed CTO(F) vide Licensed Applied
Alamdar Brick Budgam chimney consent order but not for
kiln with No.648 of 2011 renewed consent
GSC(FC dated
BTK) 18.07.2011
valid up to
July 12
102 Budgam M/s. Mir Brick Dadina Budgam Fixed Without W/O
kiln Budgam chimney consent License
with
GSC(FC
BTK)
103 Budgam M/s.Nisar Bugam Chadoor Fixed CTO(R) vide Licensed
Ahmad Batpora a chimney consent No.210 but not
sheikh Brick kiln Budgam with of 2013 dated renewed
GSC(FC 25.04.2013
BTK) valid up to
April 2014
104 Budgam M/s.Ghulam Punch Berwah Fixed Principal Licensed
Rasool Mir Brick Gund chimney approval but not
kiln Budgam with issued in the renewed
GSC(FC year 2014
BTK)
105 Budgam M/s.Mohd Ichgam Budgam Fixed Principal Licensed Closure
yousuf wani Budgam chimney approval but not format
Brick kiln with issued in the renewed submitted
GSC(FC year 2014
BTK)
106 Budgam M/s. Shalimar Paymus Budgam Fixed CTO(R) vide Licensed
Brick kiln sangam chimney consent but not
Budgam with No.411daed renewed
GSC(FC 4.6.2012 valid
BTK) up to Jan.
2013
107 Budgam M/s Alamdar Bahrampora Fixed Without Licensed
Brick Kiln chimney consent but not
with renewed
GSC(FC
BTK)
11
108 Budgam M/s. Sheikh Sonpah Berwah Igh PCC/digital/22 Licensed
Brick kiln Beerwaha draught 062758590 of but not
technolo 2022 dated renewed
gy 28.9.2022 valid
adopted. up to Sep.
2023.
109 Budgam M/s.Sofi Labertal Budgam Fixed PCC/digital/22 Licensed
Brothers Brick Budgam chimney 0622291789 of but not
kiln with 2022 valid up renewed
GSC(FC to March 2023.
BTK)
110 Budgam M/s Khyber Yarikalan Chadoor Fixed Without Licensed
Brick Kiln Chadoora a chimney consent but not
with renewed
GSC(FC
BTK)
111 Budgam M/s.Magid Panzan Chadoor Fixed CTO (R) vide Licensed
Traders Brick Chadoora a chimney consent No.681 but not
kiln with of 2011dated renewed
GSC(FC 21.07.2011
BTK) valid up to
Sep. 2013
112 Budgam M/s.Jehlum Ompora Fixed CTO (R) vide Licensed
Structures Budgam chimney consent No.681 but not
with of 2011dated renewed
GSC(FC 21.07.2011
BTK) valid up to
Sep. 2013
113 Budgam M/s.New Bhat Kathir Fixed CTO(R) vide Licensed Closure
Brick kiln Gund chimney consent but not format
Chadoora with No.1595 of renewed submitted
GSC(FC 2014 dated
BTK) 26.03.14 valid
up to March
2015
114 Budgam M/s. Labertal Budgam Fixed CTO(F) vide Licensed
Shahnawaz Budgam chimney consent no.140 but not
Brick kiln with of 2014 dated renewed
GSC(FC 21.04.2014
BTK) valid up to
March 2015.
115 Budgam M/s.Mumtaz Hushroo Chadoor Fixed CTO(R) vide Licensed
Brick kiln Chadoora a chimney consent No.850 but not
with of 2013 dated renewed
GSC(FC 21.10.2013
BTK) valid up to
June, 2015
116 Budgam M/s.New Bhat Kakanmara Budgam Fixed PCC/digital/22 Licensed
Brick kiln n Budgam chimney 062300366 of but not
with 2022 dated renewed
GSC(FC 20.12.2022
BTK) valid up to
Dec.2023
117 Budgam M/s.Alamdar Panzan Chadoor Fixed CTO(R) vide Licensed
Brick kiln chadoora a chimney consent order but not
with No.417 of 2012 renewed
GSC(FC valid up to
BTK) Nov. 2013
118 Budgam M/s. Gul Brick Rakhshalina BK Pora Fixed CTO(R) vide Licensed
kiln Lasjan chimney consent No.806 but not
with of 2012 dated renewed
GSC(FC 22.5.2012 valid
BTK) up to Jan.2014
119 Budgam M/s. Nida Brick Ichgam Budgam High CTO(R) vide Licensed Closure
kiln Budgam draught consent No.389 but not format
technolo of 2011 valid renewed submitted
gy up to Feb.2012
adopted.
120 Budgam M/s. New Dar Razwan Budgam Fixed CTO(R) vide Licensed Closure
Brick kiln Budgam chimney consentNo.531 but not format
with of 2012 dated renewed submitted
12
GSC(FC 9.4.12 valid up
BTK) to June 2012.
121 Budgam M/s.Mandoo Chandpora Budgam Fixed PCC/digital/22
Brick kiln Budgam chimney 062966118 of
with 2022 dated
GSC(FC 3.10.2022 valid
BTK) up to March
2023.
122 Budgam M/s.Madina Nowbugh Chadoor Fixed Principal Licensed Closure
Brick kiln chadoora a chimney issued in the but not format
with year 2017 renewed submitted
GSC(FC
BTK)
123 Budgam M/s. Myco Brick Mulnaroo Khabsh Fixed CTO(F) vide Licensed
kiln Khansahiab aib chimney consent No.306 but not
with of 2013 dated renewed
GSC(FC 13.05.14 valid
BTK) up to April
2015
124 Budgam M/s.Zaffran Labertal Budgam Fixed Without W/O
Brick kiln Budgam chimney consent License
with
GSC(FC
BTK)
125 Budgam M/s.Shazad Ichgam Budgam Fixed CTO(R) vide Licensed Closure
Brick kiln Budgam, chimney consent No.62 but not format
Gudsatho with of 2011 dated renewed submitted
GSC(FC 13.4.2011 valid
BTK) up to March.
2012
126 Budgam M/s. Sheikh-Ul- Kathir gund Chadoor Fixed CTO(R) vide Licensed Closure
Allam a chimney consent but not format
with no.1372 of renewed submitted
GSC(FC 2011 dated
BTK) 13.10.20213
valid up to
Oct.2013
127 Budgam M/s. Suraj Brick Latipora High CTO(R) vide Licensed
kiln Chandpora draught consent No.866 but not
technolo of 2013 dated renewed
gy 23.10.2011
adopted. valid up to
Feb.2023
128 Budgam M/s. Roshan Neowbugh Chadoor Fixed PCC/digital/22 Licensed
Brick kiln Chadoora a chimney 042053536 of but not
with 2022 dated renewed
GSC(FC 8.2.22 valid
BTK) upto Feb.2023.
129 Budgam M/s NewRuby Chattergam Chadoor Fixed CTO(R) vide Licensed
Brick Kiln a chimney consent but not
with No.1356 of renewed
GSC(FC 2012 dated
BTK) 17.10.12 valid
up to Oct.2014
130 Budgam M/s Ab.Gani Shalina BK Pora Fixed PCC/digital/22 Licensed
Nath B/K Budgam chimney 062464097 of but not
with 2012 dated renewed
GSC(FC 10.10.2022
BTK) valid up to Oct.
2023
131 Budgam N/s Al-Habib Chand Pora Budgam High PC/digital/220 Licensed
Brick Kiln draught 62464097 of but not
technolo renewed
gy
adopted.
132 Budgam M/s. Lucky Brick Chandpora Budgam High PCC/digital/22 Licensed
kiln Budgam draught 062787672 of but not
technolo 2022 dated renewed
gy 19.12.2022
adopted valid up to
Nov.2023
13
133 Budgam M/s SGF Brick Baghi Fixed CTO(R) vide Licensed
Kiln Shakoor chimney consent order but not
Shah with No.753 of renewed
Budgam GSC(FC 2011 dated
BTK) 8.8.2011 valid
up to April
2012
134 Budgam M/s.Gulzar Brick Charangam Beerwah Fixed PCC/digital/22 Licensed
kiln Budgam chimney 062370160 of but not
with 2022 dated renewed
GSC(FC 3.10.2022 valid
BTK) up to Oct,
2023
135 Budgam M/s. Aijaz Brick Ichgam Budgam Fixed CTO(R) vide Licensed
kiln Budgam chimney consent order but not
with No.157 of 2013 renewed
GSC(FC dated
BTK) 20.4.2013 valid
up to March
2015.
136 Budgam M/s. Kuwait Summerbug BK Pora Fixed CTO(R) vide Licensed Closure
Brick kiln h chimney consent No.548 but not format
with of 2009. renewed submitted GSC(FC BTK) 137 Budgam M/s. Master Panzan Chadoor High draught Licensed Brick kiln chadoora a technology but not adopted. renewed 138 Budgam M/s.Golden Badgam Magam Fixed Principal Licensed Brick kiln Magam chimney approval on but not with 2013. renewed GSC(FC BTK) 139 Budgam M/s. Yaseen Mirgund Budgam Fixed Fixed chimney Licensed Brick kiln Budgam chimney with but not with GSC(FCBTK) renewed GSC(FC BTK) 140 Budgam M/s. F.B.M Brick Ichgam Budgam Fixed Without Licensed Closure kiln Budgam chimney consent but not format with renewed submitted GSC(FC BTK) 141 Budgam M/s.National Chand pora High SPCB/di Licensed but Brick kiln Budgam draught gital/22 not renewed technolo 062287 gy 578 of adopted 2022 dated 18.5.20 22 valid mrch 2023.
142 Budgam M/s. Al-Barket Ranipora High SPCB/digital/2 Licensed
Brick kiln Budgam draught 2062287578 of but not
technolo 2022 dated renewed
gy 18.05.2022
adopted. valid March,
2023
143 Budgam M/s. Hill Top Bonhama Berwah Fixed CTO(F) vide Licensed Applied
Brick kiln Beerwaha chimney consent No.822 but not for
with of 2012 dated renewed consent
GSC(FC 23.05.2012
BTK) valid up to May
2013.
144 Budgam M/s. Pushoo Shoolipora Budgam Fixed CTO(F) vide Licensed
Brick kiln Budgam chimney consent No.540 but not
with of 2012 dated renewed
GSC(FC 09.04.2012
BTK) valid up to
April 2013
14
145 Budgam M/s Royal Brick Nasscuah Budgam High PCC/digital/22 Licensed
Kiln pora draught 043073657 of but not
waterwani technolo 2022dated renewed
Budgam gy 19.12.2012
adopted
146 Budgam M/s. Mughal Chattergam BK Pora Fixed Without W/O
Brick kiln Budgam chimney consent License
with
GSC(FC
BTK)
147 Budgam M/s. Kashmir Putlibagh Budgam High PCC/digital/22 Licensed
Brick Kiln Budgam draught 062643539 of but not
technolo 2022 valid up renewed
gy to Nov. 2023
adopted
148 Budgam M/s. Star BDB Chadpora Budgam High PCC/digital/22 Licensed
Brick kiln Budgam draught 062643539 of but not
technolo 2012 dated renewed
gy 22.11.2022
adopted. valid up to
Nov. 2023.
149 Budgam M/s. Chinar Chattergam Bk Pora Fixed CTO(F) vide Licensed Legal
Brick kiln chimney No.1413 of but not notice
with 2014 dated renewed issued
GSC(FC 28.02.14 valid
BTK) up to march
2015
150 Budgam M/s. Chinar Summerbug BK Pora Fixed PCC/digital/22 Licensed
Brick kiln h chadoora chimney 063105697 of but not
Budgam with 2022 dated renewed
GSC(FC
BTK)
151 Budgam M/s. Magary Sonpah Berwah High Without Licensed Applicatio
Brick kiln Beerwah draught consent but not n rejected
Budgam technolo renewed
gy
adopted
152 Budgam M/s Haji Summerbug BK Pora Fixed CTO(R) vide Licensed
Ghulam h Lasjan chimney consent but not
Mohd.Malik with no.1352 of renewed
Brick kiln GSC(FC 2014 dated
BTK) 18.2.2014 valid
up to March
2015
153 Budgam M/s. High Land Chelcheh Khabsh Fixed w/o Consent Licensed
Brick kiln Dadarmari aib chimney Budgam but not
Bagh with renewed
Budgam GSC(FC
BTK)
154 Budgam M/s.Tariq Brick Parneiv Khabsh Fixed CTO (R) vide Licensed
kiln Budgam aib chimney consent order but not
with No.112 of 2014 renewed
GSC(FC dated
BTK) 17.4.2014 valid
up to October
2015
155 Budgam M/s, Aga Syed Heewader Chadoor Fixed CTO (F) vide Licensed
Mohd.Hussain Budgam a chimney consent No.81 but not
Brick kiln with of 2006 valid renewed
GSC(FC up to March
BTK) 2006,
156 Budgam M/s. Ab.Hamid Parnoo Khabsh Fixed CTO (F) vide Licensed
Nath Brick kiln Budgam aib chimney consent No.113 but not
with of 2014 dated renewed
GSC(FC 17.4.2014 valid
BTK) up to July,
2015
157 Budgam M/s. Sheikh-ul- Nandvan Budgam Fixed CTO (R) vide Licensed
Allam Brick kiln Pora chimney consent No.767 but not
Budgam with of 2012 dated renewed
GSC(FC 16.5.2012 valid
15
BTK) up to May
2014
158 Budgam M/s. Ghulam Chattergam Chadoor Fixed CTO(R) vide License
Ahmad Ganie Budgam a chimney consent d but
Brick kiln with No.1343 of not
GSC(FC 2014 dated renewed
BTK) 15.2.2014 valid
up to march
2014
159 Budgam M/s. Bismillaha Poonch Berwah Fixed CTO(R) vide Licensed
Brick Choice Gund chimney consent No.429 but not
Budgam with of 2012 dated renewed
GSC(FC 24.3.2012 valid
BTK) up to March
2014
160 Budgam M/s. Ghulam Pnazan Chadoor Fixed CTO(R) vide Licensed
Ahmad Parray Budgam a chimney consent but not
Brick kiln with no.1339 of renewed
GSC(FC 2011 dated
BTK) 11.10.2011
valid March
2013
161 Budgam M/s. Shah & Kathirgund Chadoor Fixed CTO(F) vide Licensed
Shah Brick kiln. Budgam a chimney consent No.934 but not
with of 2013 dated renewed
GSC(FC 26.10.2013
BTK) valid up
October 2015
162 Budgam M/s. New Batapora Chadoor Fixed PCC/digital/22 Licensed
Shaheen Brick Chandpora a chimney 042311918 of but not
kiln with 2022 valid up renewed
GSC(FC to Nov. 2023
BTK)
163 Budgam M/s. S.B.C Brick Utligam Beerwah Fixed PCC.digital/22 Licensed
kiln Beerwah a chimney 062328288 of but not
with 2022 dated renewed
GSC(FC 29.11.2022
BTK) valid up to
Nov. 2023
164 Budgam M/s. Tripple S Utligam -do- High PCC/dig
Brick Kiln Beerwah draught ital/220
technolo 623282
gy 88 of
adoopte 2022
d dated
29.11.2
022
valid up
to Nov.
2023
165 Budgam M/s. Al-Hilal Yari Kalan Chadoor Fixed PCC/digital/22 Licensed
Brick kiln Kathir a chimney 062328288 of but not
Budgam with 2022 dated renewed
GSC(FC 8.9.2022 valid
BTK) up to nov.
2023
166 Budgam M/s. S.B.Brick Utligam Beerwah High Spcb/digital/2 Licensed
kiln Beerwah a draught 2062311632 of but not
technolo 2022 dated renewed
gy 23.08.2022
adopted valid up to Oct.
2023
167 Budgam M/s. Friends Wagan Chadoor Fixed CTO(R) vide Licensed
Brick kiln Chadoora a chimney consent but not
with No.1249 of renewed
GSC(FC 2012 dated
BTK) 24.9.2012 valid
up to Sep.
2014
168 Budgam M/s. Nishat 7 Beerwaha Bearwah Fixed CTO(R) vide Licensed
star Brick kiln Budgam chimney consent but not
16
with No.1850 of renewed
GSC(FC 2013 dated
BTK) 26.03.2013
valid up to
June 2014
169 Budgam M/s. Tariq Brick Chattergam Chadoor Fixed CTO(R) vide Licensed
chadoora a chimney consent order but not
with No.1342 of renewed
GSC(FC 2014 dated
BTK) 15.02.2014
valid up to
March 2015
170 Budgam M/s. New Amin Dev Bagh -do- Fixed W/o Consent Licensed
Brick Kiln.Gopal Panzan chimney but not
saif pati Bagh chadoora with renewed
GSC(FC
BTK)
171 Budgam Ms Nazir Brick Choon Budgam Fixed W/o Consent Licensed
Kiln Budgam chimney but not
with renewed
GSC(FC
BTK)
172 Budgam M/s. Iqra Brick Aaripanthan Bearwah Fixed PCC/digital/22 Licensed
kiln chimney 062331088 of but not
with 2022 dated renewed
GSC(FC 14.03.2022
BTK) valid up to
March 2023
173 Budgam M/s.Bismillaha Poonch Bearwah Fixed PCC/digital/22 Licensed
B/K gund chimney 062331088 of but not
Budgam with 2022 dated renewed
GSC(FC 15.08.2012
BTK) valid up to
March 2013
174 Budgam M/s.Bashir B/K Quangipora Fixed Principle Licensed
Budgam chimney approval but not
with issued in 2014 renewed
GSC(FC
BTK)
175 Budgam M/s.Samco B/K Gudsathoo Budgam Fixed Without W/O Closure
Budgam chimney consent License Ordere
with No.52 of
GSC(FC 2018 dt.
BTK) 10.09.201
8
176 Closure
Order
No.52 of
2018
dt.10.9.2
018
177 Budgam M/s Mohd. Amin Heewader Budgam Fixed Without Licensed Closure
B/K Budgam chimney consent but not Order
with renewed No.52 of
GSC(FC 2018 dt.
BTK) 10.09.201
8
178 Budgam M/s Dar Brick NowBugh Chadoor Fixed Without Licensed Closure
Kiln chadoora a chimney consent but not order
with renewed no.52 of
GSC(FC 2018 dt.
BTK) 10.9.2018
179 Budgam M/s.Zee Shah Nowbugh Chadoor Fixed Closure order W/O Applied
Brick kiln Chadoora a chimney Revoke License for
with consent
GSC(FC
BTK)
180 Budgam M/s.Brick Nowbugh Chadoor Fixed Without W/O Closure
No.711 Brick kiln Chadoora a chimney consent License order
with no.52 of
GSC(FC 2018 dt.
17
BTK) 10.09.201
8
181 Budgam M/s.Brick Nowbugh Chadoor Fixed Without W/O Closure
No.131 Brick kiln Chadoora a chimney consent License order
with No.52 of
GSC(FC 2018 dt.
BTK) 10.09.201
8
182 Budgam M/s.Brick Nowbugh Chadoor Fixed Without W/O Closure
No.D65 Brick Chadoora a chimney consent License order
kiln with no.52 of
GSC(FC 2018 dt.
BTK) 10.9.2018
183 Budgam Nowbugh Chadoor Fixed Without W/O Closure
Chadoora a chimney consent License order
with No.52 of
M/s.Max Brick
GSC(FC 2018 dt.
kiln
BTK) 10.09.201
8
184 Budgam Nowbugh Chadoor Fixed Without W/O Closure
Chadoora a chimney consent License order
with No.52 of
M/s.Nagraad
GSC(FC 2018 dt.
B/K.777
BTK) 10.09.201
8
185 Budgam M/s.Parvaiz Nowbugh Chadoor Fixed Without W/O Closure
Ahmad Ganie Chadoora a chimney consent License order
Brick kiln with No.52 of
GSC(FC 2018 dt.
BTK) 10.09.201
8
186 Budgam M/s. Brick Nowbugh Chadoor Fixed Without W/O Closure
No.D11 Brick Chadoora a chimney consent License order
kiln with No.52 of
GSC(FC 2018 dt.
BTK) 10.09.201
8
187 Budgam Kultreh Chadoor Fixed Without W/O Closure
Chadoora a chimney consent License order
with No.52 of
M/s.Koka Brick
GSC(FC 2018 dt.
kiln k11
BTK) 10.09.201
8
188 Budgam M/s. Modern Kultreh Chadoor Fixed Without W/O Closure
Brick kiln 17 T Chadoora a chimney consent License order
with No.52 of
GSC(FC 2018 dt.
BTK) 10.09.201
8
189 Budgam M/s. Brick No.37 Kultreh Chadoor Fixed Without W/O Closure
D Brick kiln Chadoora a chimney consent License order
with No.52 of
GSC(FC 2018 dt.
BTK) 10.09.201
8
190 Budgam Nowbugh Chadoor Fixed Without W/O Closure
Chadoora a chimney consent License order
with No.52 of
M/s. Bhat
GSC(FC 2018 dt.
B/K,171
BTK) 10.09.201
8
191 Budgam M/s.Brick Baghi Fixed Without W/O Closure
No.191 B/K, Hyder Kral chimney consent License order
18
check with No.52 of
GSC(FC 2018 dt.
BTK) 10.09.201
8
192 Budgam M/s.Brick No.71 Baghi Fixed Without W/O Closure
D Brick kiln Hyder Kral chimney consent License Order No.
check with 52 of 2018
GSC dt.
(FCBTK) 10-09-2018
193 Budgam M/S.Mehdi Chattergam BK Pora Fixed Without W/O Closure
B/K B.K Pora chimney consent License Order No.
with 52 of 2018
GSC dt.
(FCBTK) 10-09-2018
194 Budgam M/s Nath B/K Chattergam BK Pora Fixed Without Licensed Closure
B.K Pora chimney consent but not Order No.
with renewed 52 of 2018
GSC dt.
(FCBTK) 10-09-2018
195 Budgam Summerbug BK Pora Fixed Without Licensed Closure
h Budgam chimney consent but not Order No.
M/s.Habib.B/ K. with renewed 52 of 2018
GSC dt.
(FCBTK) 10-09-2018
196 Budgam Rakhshalina BK Pora Fixed Without Licensed Closure
chimney consent but not Order No.
M/s.Sharjah
with renewed 52 of 2018
Brick kiln
GSC dt.
(FCBTK) 10-09-2018
197 Budgam M/s.Shah-l- Baghji Fixed Without W/O Closure
Hamadan Brick Shakoor chimney consent License Order No.
kiln Shah with 52 of 2018
GSC dt.
(FCBTK) 10-09-2018
198 Budgam M/s.Zahoor B/k Shalina BK Pora Fixed Without W/O Closure
chimney consent License Order No.
with 52 of 2018
GSC dt.
(FCBTK) 10-09-2018
199 Budgam Summerbug BK Pora Fixed Without Licensed Applied
h chimney consent but not for
M/s.Aftab B/K with renewed Consent
GSC
(FCBTK)
200 Budgam Sonpah Beerwah Fixed PCC/digital/22 Licensed
Beerwaha a chimney 042759324 of but not
M/s. Farooq with 2022 dtated:- renewed
Ah.Sheikh B/K high 15.12.2022
drought valid upto
Tech. Dec.2023
201 Budgam Rakhshalina BK Pora Fixed Without Licensed Closure
chimney consent but not format
M/s. Bismillah
with renewed submitted
B/K
GSC
(FCBTK)
202 Budgam M/s.Rehbar Rakhshalina BK Pora Fixed Without Licensed Applied
Brick kiln Lasjan chimney consent but not for
with renewed Consent
GSC
(FCBTK)
203 Budgam M/s.Mehak B/K Shalina BK Pora Fixed Without Licensed Closure
chadoora chimney consent but not format
with renewed submitted
GSC
(FCBTK)
204 Budgam M/s. Farooq Summerbug BK Pora Fixed Without Licensed Closure
Ah.Dar B/K h chimney consent but not format
with renewed submitted
GSC
(FCBTK)
19
205 Budgam M/s A.M. Brick Shoolipora Budgam High PCC/digita1/2 W/O Site
Budgam draught 2012514473 of License changed
Technol 2022 dated:- report
ogy 25.5.2022 valid submitted
adopted. up to may for
2023 withdrawal
of Consent
206 Budgam Mushtaq Brick Mamgund Berwah High Without W/O Closure
Kiln Beerwah draught consent License format
Technol submitted
ogy
adopted.
207 Budgam Alamdar Brick Saratpora Berwah High Without Licensed Closure
Kiln Beerwah draught consent but not format
Technol renewed submitted
ogy
adopted.
208 Budgam Shalimar Brick Bandgam Berwah Fixed Without Licensed Closure
Kiln Magam chimney consent but not format
with renewed submitted
GSC
(FCBTK)
209 Budgam United Brick Kiln Utiligam Berwah Fixed Without W/O
Beerwah chimney consent License
with
GSC
(FCBTK)
210 Budgam Hydrop Brick Mulshulla Berwah Fixed Without W/O
Kiln Beerwah chimney consent License
with
GSC
(FCBTK)
211 Budgam Adil Brick Kiln Mulshulla Berwah Fixed Without W/O
Beerwah chimney consent License
with
GSC
(FCBTK)
212 Budgam Max Brick Kiln Bopat Berwah Fixed Without W/O
Berwah chimney consent License
with
GSC
(FCBTK)
213 Budgam Bismillah Brick Hardu Budgam Fixed Without W/O
Kiln Batpora chimney consent License
Budgam with
GSC
(FCBTK)
7. It is stated at page 37 in para (b) that out of 213 brick kilns located in Budgam District, status of consent issued by JKPCC to brick kilns in Budgam District as on 13.04.2023 is as under (only the cases which fulfil the guidelines/siting criteria of Brick Kilns):
"Consent to Operate/Renewal granted =77 Consent to Establish (New) granted =04 Consent cases rejected =05"20
8. It is also said that Regional Director, JKPCChas issued 96 notices to brick kiln owners who have not got their Consent to Operate (hereinafter referred to as 'CTO') renewed.
9. As on 31.03.2023, 46 brick kilns were not complying with environmental norms.
10. Thereafter, a further Status Report dated 04.10.2023 was filed, giving status of 226 brick kilns of district Budgam in the form of chart as under:
1. Total Brick Kilns in District Budgam 226 2. Consented 100 3. Applied for Consent/Renewal (under 11process) 4. Closure Orders 43 5. Legal Notices /legal action initiated 72
2. In compliance to Hon'ble NGT directions in this regard, no new brick kilns in Budgam District are accorded Consent to Establish by J& K Pollution Control Committee till further directions from Hon'ble National Green Tribunal.
3. All the existing Brick Kilns have been brought under the ambit of Consent mechanism strictly in accordance with the conditions stipulated in the Ministry of Environment and Forests & Climate Change, Govt. of India notification vide GSR 143(E) dated 22.02.2022 and in compliance to the Hon'ble High Court of J & k order dated 20.02.2022 and in compliance to the Hon'ble to the High Hon'ble High Court of J& K Order dated 20.10.2021 in PIL No.22/2016 and order dated 26.07.2022 in WP (C) No.1117/2022.
Hence, the Status Report of J&K Pollution Control Committee my kindly be taken on record and paced before Hon'ble NGT for consideration please.
Status of Brick Kilns in district Budgam (As on 04-10-2023) Status of S. District Name of the Unit / Chimney/Tech Consent Status Remarks No location nology 21 Adopted Mohamma Khanda Magary High draught PCC/digita1/23062 1 Budgam d Yousuf pora B.K Pora with Zig Zag 100390 of 2023 Consented Mir Brick firing dt.7.2.23 valid kilin Technology Feb.2024 adopted.
2 M/s.Amar Charangam Fixed chimney PCC/digita1/22062749 Consented Budgam Brick kiln Beerwaha with 182 of 2022 dated:-
GSC(FCBTK) 20.9.2022 valid sep.2023
Budgam High draught PCC/digital/23063714
3 M/s. Khan Gondipora with Zig Zag 663 of 2023 Date:- Consented Brick kiln Beerwah firing 09/08/2023, May 2025 Technology adopted.
PCC/digital/230634536
4 M/s.Rehbar Shalina, B.K Pora Fixed chimney Consented
Budgam 26 of 2023 dated:-
Brick kiln with
13.4.2023 valid up to Fe,
GSC(FCBTK)
.2024
M/s.Green PCC/digital/230632906
5 Summerbugh Fixed chimney 81 of 2023 dt.9-04- 2023
Land Brick Consented
Budgam kiln Lasjan with valid upto.Feb.2024
GSC(FCBTK)
High draught PCC/digital/230634597 6 M/s.Muheet lchgam Budgam with Zig Zag 75 of 2023 Date:- Consented Budgam Brick kiln firing 19/04/2023,Feb.24 Technology adopted.
High draught Legal action
7 Budgam M/s.Imperi Gariend Budgam Principle Approval on
with Zig Zag initiated / Legal
al Brick kiln firing 10/7/2014 Notice issued.
Technology
adopted.
PCC/digita1/22062421
8 M/S. Narwara Fixed chimney 650 of 2022 dated:- Consented
Budgam K.B.Brick Gundipora with 13.6.2022 , apr.23
kiln GSC(FCBTK)
Legal action
9 M/s. Pallar Budgam Fixed chimney No Consent Record initiated / Legal
Budgam Chinar with available. Notice issued.
Brick kiln GSC(FCBTK)
PCC/digital/22062728
10 M/s.Ess Putli Bagh Fixed chimney Consented
283 of 2022
Budgam Emm Brick with
dt.10.10.22 valid
kiln GSC(FCBTK)
dec.2023
Pcc/digital/220633232
11 M/s.Global Dadina Fixed chimney Consented
84 of 2022 dt.14.12.22
Budgam Brick kiln shoolipora with
valid Oct.2023
Budgam GSC(FCBTK)
CTO(R) vide consent Legal action
12 M/s.Gem Chattergam Fixed chimney No.396 of 2013 Dated.1- initiated / Legal
Budgam Brick kiln with 6-13 valid October,2014 Notice issued.
GSC(FCBTK)
M/s.Ko PCC/digital/230637460 Consented
13 Budgam hinoor Gudsathoo Fixed 56 of 2023
Brick Budgam chimney Date:07.08.23 Valid
kiln with upto Feb.24
GSC(FC
BTK)
14 M/s.Zahoor Shalina Fixed Without consent Closure order.
Budgam Brick kiln chimney
with
GSC(FC
BTK)
22
High draught P C C / d i g i t a 1 / 2 3 0 0 6 2 6 3 15 M/.Magid Panzan chadoora with Zig Zag 3 1 7 3 o f 2 0 2 3 d t . 2 . 3 . 2 3 Consented Budgam Brick kiln firing valid feb.2024 Technology adopted.
M/s. Baba CTO(F) vide consent Legal action 16 Hushroo Fixed No.333 of 2012 Dated initiated / Legal Budgam Hyder Brick kiln Chadoora chimney 12-03-12 valid up to Notice issued.
with March 2014
GSC(FC
BTK)
M/S.N PCC/digital/230627299
17 ew Kathir Gund Fixed 20 of 2023 Dater- Consented
Budgam Shali chadoora chimney 04/08/2023 .Feb.24
mar with
Brick GSC(FC
kiln BTK)
PCC/digitaV23062640
18 M/s.Bisma Kathir Gund Fixed 344 of 2023 Date:- Consented
Budgam h Brick kiln chimney 04/0812023. Feb.24 with GSC(FC BTK) PCC/digital/230628299 19 M/s.Aftab SummerBugh Fixed 53 of 2023 dated:- Consented Budgam Brick kiln Lasjan chimney 13.4.2023 valid up to with Feb.2024 GSC(FC BTK) CTO(R) vide consent Legal action 20 M/s.Shan Gudsathsoo Fixed No.429 of 2011 initiated / Legal Budgam Brick kiln. Budgam chimney dated 6.6.2011 valid Notice issued.
with up to March 2013
GSC(FC
BTK)
CTO(F) vide consent Legal action
21 M/s. Qazipora Fixed No.531 of 2011 initiated / Legal
Budgam Firdous chadoora chimney dated 23-06-11 Notice issued.
Brick kiln with valid up to June
GSC(FC 2012
BTK)
High draught PCC/digital/220622752
22 M/s. M L A Chand pora with Zig Zag 74 of 2022 dated:- Consented
Budgam
Brick kiln Budgam firing 10.10.2022 valid up to
Technology oct.2023
adopted.
CTO(F) vide consent
23 M/s.Alamd Chitroo Danger Fixed for consent
Budgam No.781 of 21012Applied
ar Brick pora chimney
dated 18-05-2012 valid
kiln with
up to March 2014
GSC(FC
BTK)
M/s.New Gadsathoo,Panza PCC/digital/23062733
24 Golden n Fixed 428 of 2023 Date:- Closure order.
Budgam Brick kiln Chadoora chimney 04/0812023 ,FEB.24
with
GSC(FC
BTK)
Diffpora CTO(R) vide consent Legal action
25 M/s. M .CO Waterwani Fixed No.856 of 2013 initiated / Legal
Budgam Brick kiln Budgam chimney dated 23-10-13 Notice issued.
with valid up to June
GSC(FC 2014
BTK)
PCC/digita1/23063
26 M/s. Dar Khanda Magary Fixed 133637 of2023 Date:- Consented
Budgam Brick pora chimney 22/09/2023. Feb.24 factory with GSC(FC BTK) 23 High draught Legal action 27 M/s.Red Ichkoot with Zig Zag Without consent, Applied initiated / Legal Budgam Rose Brick firing for CTO(F) Notice issued.
kiln Technology
adopted.
High draught PMCC/digital/23063400 28 M/s.Kasha Ichkoot Budgam with Zig Zag 3280 of 2023 Dt.13-04- Consented Budgam ni Brick firing 2023 valid.Feb.2024 kiln. Technology adopted.
PCC/digital/23063594
29 M/s. Water wani Fixed 977of 2023 Dt.17-04- Consented
Budgam Muneer Budgam chimney 2023 valid.Feb.2024
Brick kiln with
GSC(FC
BTK)
M/s.VIP PCC/digital/2306
30 Standard Water wani Fixed chimney 3226681 of 2023 Consented
Budgam Brick kiln with dt.2.3.23 valid
GSC(FCBTK) Feb.2024
M/s.New Qanoongopora PCC/digital/2306346
31 Chadoora Fixed chimney
Budgam Shahzad 0078 of 2023 dated:-
Brick kiln. Budgam with Consented
GSC(FCBTK) 17.4.2023 valid up to
Feb .2024
32 M/S .Parisa Parisabad Fixed chimney Principle Approval in Applied for
Budgam Brick kiln Budgam with 2014, applied consent
GSC(FCBTK)
PCC/digital/220625659
33 M/s.Farooq SummerBugh Fixed chimney Consented
Budgam 90 of 2022 dated:-
Brick kiln with
13.10.2022 valid up to
GSC(FCBTK) sep. 2023
M/S.Bi High draught Legal action
34 smillah Parisabad with Zig Zag Without consent initiated / Legal
Budgam Brick Budgam firing Notice issued.
kiln Technology
adopted.
Legal action
35 M/s. Blore Parisabad Fixed chimney Principle approval in the initiated / Legal
Budgam Brick kiln. Budgam with year 2013 Notice issued.
GSC(FCBTK)
CTO( R) vide consent Legal action
36 M/s.R.B.0 Utligam Berwaha Fixed chimney No.1575 of 2014 initiated / Legal
Budgam Brick kiln with dated.25.3.14 valid Notice issued.
GSC(FCBTK) up to March 2015
Applied for CTO(F) in Legal action
37 M/s.Ubaid Rakhshalina Fixed chimney the year 2011 no initiated / Legal
Budgam Brick kiln Budgam with record available in D Notice issued.
GSC(FCBTK) 0
M/s. Sada PCC/digital/220628104
38 Bonhama Fixed chimney Consented
Budgam Bahar Brick 60 of 2022 dated:-
kiln. Berwaha with
29.11.2022 valid up to
GSC(FCBTK) oct.2023
Principle Approval
39 M/s. Irfan Ichgam Budgam Fixed chimney in 2014, Applied Closure order.
Budgam Brick kiln with for CTO(F)
GSC(FCBTK)
High draught PCC/digital/2306346 40 M/s.Red Panzan chadoora Consented with Zig Zag 0325 of 2023 Budgam Rose Brick firing dt:10.8.2023 valid kiln Technology Feb.2024 adopted.
Budgam M/s,New High draught 41 Sharat pora Bat with Zig Zag PCC/digital/2Z062421 Gulfam Brick kiln pora firing 650 of 2022 Date:- 13-
Technology 06-2022, valid May Consented
adopted. 2023, applied for
renewal.
24
CTO(R) vide consent Legal action
42 M/s. Chilyech Fixed chimney
No.849 of 2013 dated.21- initiated / Legal Budgam Maqbool chadoora with 10-13 valid up to Sep. Notice issued.
Brick kiln GSC(FCBTK)
2015
PCC/digital/23063490
43 M/s.Dar Yarikalan Fixed chimney Consented
666 of2023 Date:-
Budgam Brick kiln chadoora with
03/08/2023 Feb.24
GSC(FCBTK)
Gariend PCC/digital/220621793
44 M/s.
B u d g a m C o n 01 of 2022 dt.23.5.2022 Budgam Gousia sented High valid (May 2024) Associate draught with Zig Zag firing Technology adopted.
Legal action 45 M/s. United Utligam Bud. Fixed chimney Principal approval in initiated / Legal Budgam Brick kiln with 2013.
Notice issued.
GSC(FCBTK) Ichgam PCC/digital/23062752 46 M/s.Parvaiz Budgam BudgamCon 792 of 2023 Date:-
Brick kiln s e n t e d H i g h 03/05/2023 valid up to draught Feb.2024 with Zig Zag firing Technology adopted.
CTO(R) vide No.65 of Legal action
47 M/s.Bhat Hushroo Budgam Fixed chimney 2012 dated.14-01- initiated / Legal Budgam Brick kiln with 2012 valid up to Notice issued.
GSC(FCBTK) August 2013.
Mismillaha CTE(F) vide Consent
48 Ichgam Budgam Fixed chimney Closure order.
Brick No.1730 of 2008
Budgam Manufactur with dated 15.3.08 valid
e GSC(FCBTK) up to 2009
High draught PCC/digital/23063884 49 M/s.Firdous Mahawar with Zig Zag 692 of2023 Date:- Consented Budgam Brick kiln Budgam firing 20/09/2023. Feb.24 Technology adopted.
PCC/digital/220627277
50 M/s.Baba PutliBagh Fixed chimney Consented
Budgam 52 of 2022 dated:-
Brick kiln Budgam with
20.12.2022 valid up to
GSC(FCBTK)
Dec.2023
Chandpora PCC/digital/220428472 51 M/s.Ayat 49 of 2022 dated:-
Budgam BudgamConse
Brick kiln
nted High 19.12.2022 valid up to
draught with Oct. 2023
Zig Zag firing
Technology
Adopted.
CTO(F) vide Legal action
52 M/s.B.H.R Check wanihama Fixed chimney consent No.916 of initiated / Legal
Budgam Brick kiln Budgam with 2013 dated 25-10- Notice issued.
GSC(FCBTK) 2013 valid up to
2014
Legal action
53 M/s.Gousia Chitroo Fixed chimney Principal approval on 22-
initiated / Legal
Budgam Brick kiln. Gudsathoo with 4-2013
Notice issued.
Budgam GSC(FCBTK)
Ichgam PCC/digital/2306
54 M/s.Amin
B u d g a m C o n 2634108 of 2023
Budgam Brick kiln s e n t e d H i g h dt.1.3.23 valid
draught feb.2024
with Zig Zag
firing
Technology
Under
construction.
25
M/s.New CTO (F) vide consent Legal action
55 Yariosathoo Fixed chimney
Myco Brick No.984 of 2012 initiated / Legal
Budgam kiln khansahiab with dated.7-7-2012 Notice issued.
GSC(FCBTK) valid up to July
2014
CTO (R) vide consent Legal action
56 M/s. Chandpora Fixed chimney
Budgam No.1390 of 2012 initiated / Legal
Gulfam Budgam with dated.19.10.12 valid Notice issued.
Brick kiln GSC(FCBTK) up to Jan.2014
M/s.Jameel High draught PCC/digital/230433971
57 a BiBi Brick Behrampora with Zig Zag 09 of 2023 dt.19.4.2023 Consented
Budgam kiln Chadoora firing valid upto.Feb.2024
Technology
adopted.
Legal action
58 M/s. Royal Check Dewan Fixed chimney Without consent,Applied initiated / Legal
Budgam Brick kiln Beerwaha with for CTO(F) Notice issued.
GSC(FCBTK)
Razwan PCC/digital/230434443
59 M/s.Tawak 03 of 2023 dated:-
BudgamCon
Budgam al Brick kiln 13.4.2023 valid up to
sented High
draught Feb.2024
with Zig Zag
firing
Technology
adopted.
M/s. PCC/digital/220622922
60 Putli Bagh Fixed chimney 52 of 2022 dated:- Consented
Budgam Universa
l Brick Budgam with 22.12.2022 valid up to
kiln GSC(FCBTK) Dec.2023
M/s.Ne Quangopora Principle Approval in
61 Hushroo Fixed chimney Closure order.
w Arfat 2014, applied for CTO
Budgam with
Brick Budgam (F).
kiln GSC(FCBTK)
Principal approval in Legal action
62 M/S. Dar Chattergam Fixed chimney the year 13- 05-2014 initiated / Legal
Budgam Brick kiln chadoora with Notice issued.
GSC(FCBTK)
PCC/digitat/2306141
63 M/s.Sofi Chandpora Fixed chimney 3933 of 2023 dt:- Consented
Budgam 7.8.23 Feb.24
Brick kiln Budgam with
GSC(FCBTK)
SummerBugh PCC/digita1/230625
64 M/s. Fixed chimney 13923 of 2023 Date:- Consented
Lasjan
Budgam Kyyber with
Budgam 25/09/2023. Feb 24
Brick kiln GSC(FCBTK)
M/s. CTO (R) vide consent
65 Rakhshalina Fixed chimney order No. 345 of 2014 Closure order.
Budgam Bismilla
h Brick with dated. 24.6.2014 valid
kiln GSC(FCBTK) March 2016
CTO(R) vide consent
Legal action
66 Budgam M/s. Labertal Budgam Fixed chimney order No.384 of
initiated / Legal
Shaheen with 2012 dated. 19-03-
Notice issued.
Brick kiln GSC(FCBTK) 2012 valid up to
Nov.2013
CTO( F) vide consent Legal action
67 Budgam M/s. Shaan Kanir chadoora Fixed chimney o r d e r N o . 8 0 9 o f 2 0 1 3 initiated / Legal
Brick kiln with dated,8-10 2013 valid Notice issued.
GSC(FCBTK) up to May 15
PCC/digita1J23062725
68 Budgam M/s. Jeelan Chitroo Fixed chimney 135 of 2023 Dater- Consented
Brick kiln Dangerpora with 04/08/2023 ,Feb.24
GSC(FCBTK)
CTO (F) vide consent
69 Budgam M/s. -Rahat Chitroo Fixed chimney Closure order.
Order No.267 of 2008
Brick kiln Dangerpora with
dated 17.7.2008
GSC(FCBTK)
valid up to 2009
High draught PCC/digital/220125144 Legal action
70 Budgam M/s.A.M.Bri Shoolipora
with Zig Zag 73 of 2022 dated:- initiated / Legal
ck kiln. Budgam
26
firing 25.5.2022 valid up to Notice issued.
Technology may 2023
adopted.
High draught PCC/digital/23062958 71 Budgam M/s. Umer Chandpora Consented with Zig Zag 706 of 2023 Date:-
Brick kiln Budgam firing 04/08/2023, Valid Feb.
Technology 2024
adopted.
High draught PCC/digital Consented
72 Budgam M/s.Modern Bunhama with Zig Zag /22062286421 of 2022
Brick kiln Beerwaha firing dated: 13.10.2022 valid
Technology up to July 2023.
adopted.
M/s. PCC/digital/220624599
73 Budgam Z a b a r w a n Wahabpora Fixed chimney
52 of 2022 dated:- Consented
Brick kiln Budgam with
13.10.2022 valid up to
GSC(FCBTK)oct.2023.
CTO (F) vide consent Legal action
74 Budgam M/s. Dadina Budgam Fixed chimney No.1791 of 2012 initiated / Legal
Zydaan with dated.13.3.13 valid Notice issued.
Brick kiln GSC(FCBTK) up to March 2014
Legal action
75 Budgam M/s. Aqsa Labertal Budgam Fixed chimney Without consent initiated / Legal
Brick kiln with GSC. Notice issued.
76 High draught PCC/digital/220627588
Budgam M/s.Gulsha Dansura with Zig Zag Consented
87 of 2022 dated:-
n Brick kiln Beerwaha firing 10.10.2022 valid up to
Technology oct.2023
adopted.
M/s. Farooq PCC/digital/220427593
77 Budgam Sonpah Fixed chimney 24 of 2022 dated:- Consented
Ah.Sheikh
Brick kiln Beerwaha with 15.12.2022 valid up to
GSC(FCBTK) Dec.2023
M/s. New CTO (R) vide Legal action
78 Budgam Gousia Mirgund Budgam Fixed chimney consent No.551 of initiated / Legal
Brick kiln. with 2012 dated.11.4.12 Notice issued.
GSC(FCBTK) valid up to March
2014
PCC/digital/2206235850
79 Budgam M/s. Friends Charangam Fixed 3 of 2022 dated:- Consented
Brick kiln Budgam chimney 29.11.2022 valid up to
with Nov.2023
GSC(FCB
TK)
M/s. New CTO( R) vide consent Legal action
80 Budgam chinar Brick Chattergam Fixed No.805 of 2012 dated. initiated / Legal
kiln Budgam chimney 21.5.12 valid up to Notice issued.
with October 2013
GSC(FCB
TK)
M/s. Shah Principal approval on Legal action
81 Budgam & Shah Wahab pora Fixed initiated / Legal
2012
Brick kiln Budgam chimney Notice issued.
with
GSC(FCB
TK)
M/s. Summerbugh,Shal
82 Budgam Farooq ina,Budg am. Fixed Without consent Closure order.
Ah.Dar chimney
Brick kiln with
GSC(FCB
TK)
Legal action
83 Budgam M/s. Hill Wahab Pora Fixed Without consent initiated / Legal
Brick kiln Budgam chimney Notice issued.
-
with
GSC(FCB
TK)
PCC/digital/2206273753
84 Budgam M/s.Sky Utligam Budgam Fixed 1 of 2022 dt.13.6.2022 Consented
Brick kiln chimney
27
with valid up March.2024
GSC(FCB
TK)
M/s.Mohd.S PCC/digital/2206247323
85 Budgam idiq Nath Shalina Budgam Fixed 6 of 2022 dt.2.6.2022 Consented
Brick kiln chimney valid up to May.2024.
with
GSC(FCB
TK)
M/s. New
86 Budgam Royal Brick Aalipora Fixed Without Consent, applied Closure order.
kiln ,Mudbal,Chadoora chimney for CTO(F)
with
GSC(FCB
TK)
Legal action
87 Budgam M/s. Sayara Garind Budgam Fixed Principle approval in the initiated / Legal
Brick kiln chimney year 2014 Notice issued.
with
GSC(FCB
TK)
Gudsathu High draught PCC/digital/2306346188
88 Budgam M/s. ,Chatroo,Danger with Zig Zag 1 of 2023 dated:- Consented
Gowhar pora Budgam firing 17.4.2023 valid up to
Brick kiln Technology Feb.2024
adopted.
High draught Pcc/digital/23063 89 Budgam M/s.New Gudsathu Budgam with Zig Zag 459354 of 2023 Consented Gousia B.k firing dt.3.4.23 feb.24 Technology adopted.
High draught Pcc/digital/2304344904 90 Budgam M/s. Kanir Chadoora with Zig Zag 1 of 2023 dt.13.4.2023 Consented Qureshi firing valid upto Feb.2024 Brick kiln Technology adopted.
CTO(R) vide consent Legal action 91 Budgam M/s. Burhan Waterwani Fixed order No.1331 of 2012 initiated / Legal Brick Kiln Budgam chimney dated 16-10-12 valid Notice issued.
with up to November 2013
GSC(FCB
TK)
Applied for CTO(F) in Legal action
92 Budgam M/s. Luxury Hajan Beerwah Fixed the year 2014, no initiated / Legal
Brick kiln Budgam chimney record available in D 0 Notice issued.
with
GSC(FCB
TK)
PCC/digital/2206227870
93 Budgam M/s. David Charangam Fixed 8 of 2022 dated:- Consented
Brick kiln Budgam chimney 23.8.2022 valid up to
with April 2023
GSC(FCB
TK)
Legal action
94 Budgam M/s. Azad Gariend Budgam Fixed Without consent initiated / Legal
Brick kiln chimney Notice issued.
with
GSC(FCB
TK)
Seer PCC/digital/2306372493
95 Budgam M/s. Arak b a g h , S u m m e r b u g Fixed 1 of 2023 dated:-7.8.23 Consented
Brick Kiln h Lasjan chimney ,valid up to Feb.2024.
with
GSC(FCB
TK)
CTO(R) vide consent
M/s.Shah- Legal action
96 Nandvan pora Fixed chimney order No. 1500 of 2011 initiated / Legal
Budgam I-Hamadan dated. 23-3-2011 valid
Brick kiln Budgam with Notice isued.
GSC(FCBTK) up to March 2012
PCC/digita1123063599
97 M/s. Sofi SummerBugh Fixed chimney Consented
081 of 2023 dated:-
Budgam Brick kiln Lasjan with
4.8.2023 FEB. 24
GSC(FCBTK)
28
High draught Pcc/digital/230626328
98 M/s. Bugam Batpora with Zig Zag 109 of 2023 dt.2.3.23 Consented
Budgam Haroon Budgam firing valid Feb.2024
Brick kiln Technology
adopted.
Pcc/digital/230634446
99 M/s.Rehma Labartal Budgam Fixed chimney 3 9 o f 2 0 2 3 d t , 2 7 . 3 . 2 3 Consented
Budgam t Brick kiln with valid feb.2024
GSC(FCBTK)
High draught PCC/digital/220423229 100 M/s.New Gariend Budgam with Zig Zag 12 of 2022 dated:- Consented Budgam Gul Brick firing 3.10.2022 valid up to kiln Technology Oct.2023 adopted.
Pcc/digita1/23063018101 M/s.Haroon Labertal Fixed chimney 4 1 4 o f 2 0 2 3 d t . 1 4 . 2 . 2 3 Consented Budgam Brick kiln with valid Feb.2024 GSC(FCBTK) 102 M/s.Tariq KulBugh, Wagor, Fixed chimney Principle Approval in Applied for Brick kiln Bugam with 2013. consent Budgam GSC(FCBTK) CTO( R) vide consent Legal action 103 M/s.TA TA Labertal Fixed chimney No.764 of 2011 initiated / Legal Budgam Brick kiln with dated.10-8-11 valid Notice issued.
GSC(FCBTK) up to March 2013
M/s. High Legal action
104 Gopal saif Fixed chimney Without consent
Land Brick initiated /
Budgam kiln Budgam with Notice issued.
GSC(FCBTK)
M/s.New CTO ( F) vide Legal action
105 Budgam Gudsathoo Fixed chimney No.648 of 2011 initiated / Legal
Alamdar
Brick kiln Budgam with dated 18.7.11 Notice issued.
GSC(FCBTK) valid up to July
2012
Applied for CTO(F) in Legal action
106 M/s. Mir Dadina Budgam Fixed chimney the year 2014, no initiated / Legal
Budgam Brick kiln with record available in D Notice isued.
GSC(FCBTK) 0
M/s.Nisar High draught PCC/digita1/23063
107 Ahmad Bugam Batpora with Zig Zag 185348 of 2023 Date:- Consented
Budgam sheikh Budgam firing 13/04/23, Feb.24
Brick kiln Technology
adopted.
M/s.Ghula Legal action
108 m Rasool Punch Gund Fixed chimney Principal approval in the initiated / Legal
Budgam Mir Brick Budgam with year 2017 Notice issued.
kiln GSC(FCBTK)
M/s.Mohd
109 yousuf Ichgam Budgam Fixed chimney Principal approval in the Closure order.
Budgam wani Brick with year 2014
kiln GSC(FCBTK)
Applied for CTO(F) in Legal action
110 M/s.Dar & Batpora Wudar Fixed chimney
the year 2013, no initiated / Legal
Budgam Dar Bricks with GSC.
record available in D Notice issued.
0
M/s. CTO( R) vide Legal action
111 Shalim Paymus sangam Fixed chimney consent No.411 of initiated / Legal
Budgam ar Brick Budgam with 2011 dated.4-6-11 Notice issued.
kiln GSC(FCBTK) valid up to March
2012
M/s. (Iqbal
112 BK ) Now Bahrampora, Fixed chimney Without consent, applied Closure order.
Budgam Alamdar Chadoora. with for CTO(F).
Brick kiln GSC(FCBTK)
M/s.Fayaz Legal action
113 Ahmad Libertal Budgam Fixed chimney Without consent initiated / Legal
Budgam Shagoo with Notice issued.
Brick kiln GSC(FCBTK)
29
114 PCC/digital/220627585
M/s. Sheikh Sonpah High draught 90 of 2022 dated:- Consented
Budgam
Brick kiln Beerwaha Technology 28.9.2022. valid up to adopted. Sep.2023.
M/s.Sofi PCC/digita1/22062229
115 Brothers Labertal Budgam Fixed 1789 of 2022 dated:- Consented
Budgam
Brick kiln chimney 26.9.2022 valid up to
with March 2023
GSC(FC
BTK)
Applied for CTO(F) in Legal action
116 Kohinoor Yarikalan Fixed the year 2013, no initiated / Legal
Budgam Bricklin Chadoora chimney record available in D Notice issued.
with 0
GSC(FC
BTK)
M/s.M CTO (R) vide consent
117 agid Panzan chadoora Fixed No.579 of 2013 Closure order.
Budgam Trader chimney dated.17-7-13 valid
s with up to March 2015
Brick GSC(FC
kiln BTK)
Khadipora CTO(F)vide vide no:- Legal action
118 Budgam M/s.Manzor Halqua Fixed 1271 of 2012 dt:- initiated / Legal
Bricks Nassrullaha chimney 8.10.2012 valid up to Notice issued.
pora Budgam with two years.
GSC(FC
BTK)
CTO (R) vide consent Legal action
119 M/s.Jehlum Ompora Budgam Fixed No.681 of 2011 dated initiated / Legal
Budgam
Structures chimney 21-07-2011 valid up Notice issued.
with to Sep.2013
GSC(FC
BTK)
M/s.Ne PCC/digita1/2306264
w Bhat Kathir Gund Fixed 4881of2023 Date:- Consented
120
Budgam Brick Chadoora chimney 04/08/2023, Feb 24
kiln with
GSC(FC
BTK)
CTO (F) vide Consent
M/s.
121 Labertal Budgam Fixed No. 140 of 2014 applied for
Budgam Shahnawaz Dated.21-04-2014
Brick kiln chimney renewal
with valid up to MARCH
GSC(FC 2015.
BTK)
High draught CTO (R) vide consent 122 M/s.Mumta , Panzan with Zig Zag No.850 of 2013 applied for Budgam z Brick kiln Chadoora firing dated,21-10-13 valid renewal Technology up to JUNE 2015 adopted.
M/s.Ne High draught PCC/digital/220623003 123 Kakanmaran Consented Budgam w Bhat with Zig Zag 66 of 2022 dated:-
Brick Budgam firing 20.12.2022 valid up to kiln Technology Dec.2023 adopted.
High draught Pcc/digital/2306264521
124 M/s.Alamd Panzan chadoora with Zig Zag 3 of 2023 dt.13.4.2023 Consented Budgam ar Brick firing valid upto Feb.2024 kiln Technology adopted.
CTO (R) vide consent
Legal action
125 M/s. Gul Rakhshalina Fixed order No. 806 of
Budgam initiated / Legal
Brick kiln Lasjan chimney 2012 dated:-
Notice issued.
with 22.5.2012 valid up
GSC(FC to jan. 2014
BTK)
High draught PCC/digital/23062649
126 M/s. Nida Ichgam Budgam with Zig Zag 80 of 2023 Consented
Budgam
Brick kiln
30
firing dt.13.4.2023 valid upto
Technology Feb.2024
adopted.
CTO (R) vide
127 M/s. New Razwan Budgam Fixed consent No.531 of Closure order
Budgam
Dar Brick chimney 2012 dated 9-04-12
kiln with valid up to June
GSC(FC 2012
BTK)
Without consent Legal action
128 Budgam M/s.Matoo RaKhshalina Fixed (presently only chimney initiated / Legal
Brick kiln Budgam chimney stands). Notice issued.
with
GSC(FC
BTK)
High draught PCC/digital/220629661 129 Budgam M/s.Mando Chandpora with Zig Zag Consented 18 of 2022 dated:-
o Brick kiln Budgam firing 3.10.2022 valid up to Technology March 2023 adopted.
High draught Pcc/digital/2304358483 130 M/s.Madin NowBugh with Zig Zag 3 of 2023 dt.17.4.2023 Consented Budgam a Brick kiln Chadoora firing valid upto Feb.2024 Technology adopted.
CTO( F) vide consent Legal action 131 M/s. Myco Mulnaroo Fixed chimney No.306 of 2013 initiated / Legal Budgam Brick kiln khansahiab with dated 13.5.14 valid Notice issued.
GSC(FCBTK) up to APRIL.2015 Legal action 132 M/s.Zaffran Labertal Budgam Fixed chimney Without consent Budgam initiated / Legal Brick kiln with Notice issued.
GSC(FCBTK) High draught PCC/digita1/230632 133 M/s.Shaza lchgam with Zig Zag 48945of 2023 Date:- Consented Budgam d Brick kiln Budgam,Gudsath firing 27/03/2023 valid up oo Technology to Feb.2024.
adopted.
CTO (R) vide consent 134 Budgam M/s. kathir gund Fixed chimney No.1372 of 2011 Closure order Sheikh-Ul- with dated 13-10-2011 Allam GSC(FCBTK) valid up to Oct.2013 High draught Pcc/digital/2306 135 M/s. Suraj Latipora with Zig Zag 3357993 of 2023 Consented Budgam Brick kiln Chandpora firing dt.8.2.23 valid Technology Feb.2024 adopted.
High draught PCC/digital/230634750 Consented 136 M/s. NowBugh with Zig Zag 79 of 2023 dated:.
Budgam Roshan Chadoora firing 1.3.2023 valid up to Brick kiln Technology Feb.2024 adopted.
High draught Legal action
137 M/s. Qiyam Mulshula with Zig Zag Without consent initiated / Legal
Budgam
BK Beerwah firing Notice isued.
Technology
adopted.
M/s. New CTO (R) vide consent Legal action
138 Budgam R u b y B r i c k Chattergam Fixed chimney No.1356 of 2012 initiated / Legal
kiln Budgam with dated.17-10-12 valid Notice issued.
GSC(FCBTK) up to Oct.2014
M/s.Ab.Ga PCC/digital/220624640
139 Budgam ni Nath Shalina Budgam Fixed chimney 97 of 2022 dated:- Consented
Brick kiln. with 10.10.2022 valid up to
GSC(FCBTK) Oct.2023
High draught
140 M/S Mulshula out consent ,applied for Closure order
Budgam with Zig Zag
Hydrop Beerwah ng CTO(F).
firi With
Brick Kiln
Technology
31
adopted.
M/s. Al- High draught PCC/digital/220627876
141 Habib Chand pora with Zig Zag 72 of2022 dt.29.11.2022 Consented
Budgam
Brick firing valid oct.2023
kiln Technology
adopted.
Budgam M/s. Lucky High draught PCC/digital/220627830
142 Chandpora with Zig Zag 72 of 2022 dated:- Consented
Brick kiln Budgam firing 19.12.2022 valid up to
Technology Nov.2023
adopted.
143 Kohinoor Sumerbugh Fixed chimney W/O Consent Closure order
Budgam Bricklin ,Lasjan with
GSC(FCBTK)
High draught PCC/digital/220623701 144 M/s.Gulzar Charangam with Zig Zag 60 of 2022 dated:- Consented Budgam Brick kiln Budgam firing 3.10.2022 valid up to Technology Oct.2023 adopted.
CTO (R) vide consent Budgam M/s. Aijaz Legal action 145 Ichgam Budgam Fixed chimney o rder No.157 of 2013 initiated / Legal Brick kiln with dated.20-4-2013 valid Notice issued.
GSC(FCBTK) up to MARCH 2015.
146 M/s. SummerbughFixed chimney CTO(R) vide consent Closure order.
Budgam
Kuwait with No.548 of 2009.
Brick kiln GSC(FCBTK)
High draught P c c / d i g i t a l / 2 3 0 6 2 6 3 3 6 147 M/s. Panzan Chadoora Consented Budgam Master with Zig Zag 03 of 2023. dt.1.3.23 firing valid feb.2024 Brick kiln Technology adopted.
Legal action 148 M/s.Golden Bandgam Magam Fixed chimney Principal approval on initiated / Legal Budgam Brick kiln with 2013. Notice issued.
GSC(FCBTK) CTO (F) vide consent 149 Budgam M/s. Mirgund Budgam Fixed order No. 1336 of Closure order.
Yaseen chimney 2012 dated.16-10-12 Brick kiln with valid up up to Oct.
GSC(FC 2014
BTK)
High draught Pcc/digital/230634444 150 M/s. F.B.M Ichgam Budgam with Zig Zag 54 of 23 dt.3.4.23 valid Closure order.
Budgam
Brick kiln firing feb.2024
Technology
adopted.
High draught PCC/digital/230635273
151 Budgam M/s.Nation Chand pora Consented
with Zig Zag 41 of 2023 Dater-
al Brick kiln Budgam
firing 08/05/2023, valid up to
Technology March 2026.
adopted.
CTO (R) vide consent
M/s. Al- Legal action
152 Budgam Barket Ranipora Fixed order No.860 of 2010
initiated / Legal
Budgam chimney dated.21-10-2010
Brick Notice issued.
with valid up to Oct.2011.
kiln
GSC(FC
BTK)
Pcc/digital/2306
153 M/s. Hill Bonhama Fixed 2817665 of 2023 Consented
Budgam
Top Brick Beerwaha chimney dt.9.2.23 valid
kiln with Feb.2024
GSC(FC
BTK)
CTO ( F) vide consent Legal action
154 Budgam M/s. Shoolipora Fixed No. 540 of 2012 initiated / Legal
Pushoo Budgam chimney dated.9-04-2012 Notice issued.
Brick kiln with valid up to April 2013
GSC(FC
32
BTK)
155 M/s.Habib. SeerBagh Fixed Without Consent, applied Closure order.
Budgam Brick kiln. Budgam chimney for CTO(F)
with
GSC(FC
BTK)
Nassruah pora CTO (R) vide consent Legal action
156 Budgam M/s. Fixed No. 349 of 2013 initiated / Legal
Waterwani
Mughal chimney dated:- Notice issued.
Budgam
Brick kiln with 17.5.2013valid up to
GSC(FC April 2015
BTK)
High draught PCC/digital/220626435
157 Budgam M/s. PutliBagh with Zig Zag Consented
39 of 2022 dated:-
Kashmir Budgam firing 22.11.2022 valid up to
Brick Kiln Technology Nov.2023
adopted.
M/s. High draught PCC/digital/220430736
158 Budgam Chandpora Consented
Star with Zig Zag 57 of 2022 dated:-
BDB Budgam firing 19.12.2022 valid up to
Brick Technology Dec.2023
kiln adopted.
159 M/s.Shah Sehpora Fixed Without consent Closure order
Budgam Brick kiln chimney
with
GSC(FC
BTK)
Summerbugh PCC/digita1/22063
160 Budgam M/s. Chinar chadoora Fixed 105697 of 2022 dated:- Consented
Brick kiln Budgam chimney 16.12.2022 valid up to
with Dec.2023
GSC(FC
BTK)
High draught Pcc/digital/230434407
161 Budgam M/s. Sonpah Beerwah Consented
with Zig Zag 58 of 2023 dt.24.3.23
Magary Budgam firing valid feb.2024
Brick kiln Technology
adopted.
Ghulam CTO (R) vide consent No.
162 Budgam Mohd.Malik Summerbugh Fixed 1352 of 2014 dated. 18- Closure order
Brick kiln Lasjan chimney 2-2014 valid up to
with MARCH 2015
GSC(FC
BTK)
M/s. High Chelcheh Legal action
163 Budgam
L a n d B r i c k Dadarmari Bagh Fixed Without consent initiated / Legal
kiln Budgam chimney Notice issued.
with
GSC(FC
BTK)
CTO (R) vide consent
164 Budgam M/s.Tariq Parneiv Budgam Fixed order No. 112 of Applied for
Brick kiln chimney 2014 dated.17-04- renewal
with 2014 valid up to
GSC(FCB October 2015.
TK)
M/s,
High draught Pcc/digital/230636201
165 Budgam Aga Heewader Consented
with Zig Zag 66 of 2023 dt.01.05..23
Syed Budgam firing valid feb.2024
Mohd.H
Technology
ussain
adopted.
Brick
kiln
M/s. CTO (R) vide consent
166 Budgam Ab.Hamid Parnoo Budgam Fixed No. 113 of 2014 dated. Applied for
Nath Brick chimney 17-04-2014 valid up to renewal
33
kiln with JULY.2015
GSC(FCB
TK)
M/s. CTO (R) vide consent Legal action
167 Budgam Sheikh-ul- Nandvan pora Fixed No. 767 of 2012 dated. initiated / Legal
Allam Brick Budgam chimney 16-05-2012 valid up to Notice issued.
kiln with MAY. 2014
GSC(FCB
TK)
M/s. CTO (R) vide consent No.
168 Budgam Ghulam Chattergam Fixed 1343 of 2014 dated. 15- Applied for
Ahmad Budgam chimney 2-2014 valid up to renewal
Ganie Brick with MARCH.2014
kiln GSC(FCB
TK)
M/s. PCC/digital/23062299
169 Bismillaha Poonch Gund Fixed 994 of2023 Date:- Consented
Budgam
Brick Budgam chimney 13/04/23, valid:-Feb.
Choice with 2024
GSC(FCB
TK)
M/s. High draught Pcc/digital/230634461
170 Ghulam Pnazan Budgam with Zig Zag 67 of 2023 dt.27.04..23 Consented
Budgam
Ahmad firing valid feb.2024
Parray Technology
Brick kiln adopted.
M/s. Shah CTO F) vide consent No.
171 Budgam & Shah Kathirgund Fixed 934 of 2013 dated. 26- Applied for
Brick kiln. Budgam chimney 10-2013 .valid up renewal
with October 2015.
GSC(FCB
TK)
M/s. PCC/digital/220422902
172 Budgam New Batapora Fixed 87 of 2022 dated:- Consented
Shahe chandpora chimney 23.8.2022 valid up to
en with july 2023.
Brick GSC(FCB
kiln TK)
Budgam
High draught PCC/digita1/220423
173 M/s. S.B.0 Utligam Beerwah with Zig Zag 11918 of 2022 dated:- Consented
Brick kiln firing 29.11.2022 valid up to
Technology Nov.2023
adopted.
M/s. High draught PCC/digital/220623282
174 Utligam Consented
Budgam Tripple with Zig Zag 88 of 2022 dated:-
S Brick Beerwaha firing 8.9.2022 valid up to
Kiln Technology nov.2023.
adopted.
High draught Pcc/digital/230626389 175 M/s. Al- Yari kalan Kathir with Zig Zag 64 Of 2023 dt.27.3.23 Consented Budgam Hilal Brick Chadoora firing valid feb.24 kiln Technology adopted.
High draught Spcb/digita1/220623 176 M/s. Utligam with Zig Zag 11632 of 2022 Consented Budgam S.B.Brick Beerwaha firing dt.23.8.2022 valid up to kiln Budgam Technology Oct.2023.
adopted.
CTO ( R) vide consent Legal action 177 Budgam M/s. Wagam chadoora Fixed No. 1249 of 2012 initiated / Legal Friends chimney dated. 24-9-2012 Notice isued. Brick kiln with valid up to Sep.2014.
GSC(FCB
TK)
M/s. CTO(R)PCC/digita1J230
178 Budgam Beerwaha Fixed chimney Consented
Nishat 7 63404301 of 2023
star Brick Budgam with Date:- 01/08/2023
kiln GSC(FCBTK) Valid Feb 2024
34
Budgam
CTO (R) vide consent
High draught
179 M/s. Tariq Chattergam order No. 1342 of Applied for
with Zig Zag
Brick Chadoora 2014 dated. 15-02- renewal
firing
2014 valid up to
Technology
MARCH 2015.
adopted.
M/s. CTO (F)vide consent
Budgam Legal action
180 New Dev Bagh Panzan Fixed chimney order No. 1388 of
initiated / Legal
Amin Chadoora with 2012 dated.
Notice issued.
Brick GSC(FCBTK) 19.10.2012 valid up
Kiln.Gop to OCT.2014
al saif
pati
Bagh
CTO (R) vide consent
Anwar BK
181 Budgam Choon Budgam Fixed chimney order No. 1582 of Closure order
now M/s.
with 2014 dated. 26-03-
Nazir Brick
GSC(FCBTK) 2014 valid up to
kiln
MARCH 2016.
PCC/digital/230634764
182 M/s. Igra Aaripanthan Fixed chimney Consented
Budgam 83 of 2023 dt.13.4.2023
Brick kiln with
valid upto Feb.2024
GSC(FCBTK)
M/s.Bismill Consent no.850 of Legal action
183 Poonch gund Fixed chimney 2012 dt.4.6.2012 valid
Budgam aha Brick initiated / Legal
kiln, Budgam with up to March.2014 Notice issued.
GSC(FCBTK)
Pcc/digital/2304372592
184 M/s.Bashir Quangipora Fixed chimney Consented
Budgam Brick kiln, 8 of 2023 dt.27.3.2023
Budgam with
valid upto Feb.2024
GSC(FCBTK)
Budgam
185 M/s.Samco Gudsathoo Fixed chimney Without consent Closure order .
Brick kiln Budgam with
GSC(FCBTK)
High draught
186 M/s.M.Amin Heewader Without consent Closure order
Budgam with Zig Zag
Brick kiln Budgam
firing
Technology
adopted.
187 M/s. Noor Dej Malik Gund Fixed chimney Without consent Closure order
Budgam Brick kiln with
GSC(FCBTK)
High draught
188 Alamdar Noubugh out Consent, Applied for
Budgam Brick Kilin with Zig Zag
Chadoora CTO(F)
firingWith
Technology
adopted.
Legal action
189 M/s. Bunhama Fixed chimney Without consent initiated / Legal
Budgam
Shaheen Beerwaha with Notice issued.
Brick kiln GSC(FCBTK)
190 M/s.Jee NowBugh Fixed chimney PCC/Digita1/230420535
Order.
Budgam 53 of 2023 dt:Closure
Shah Brick Chadoora with
kiln GSC(FCBTK) 271/23 up to Jan-24
High draught
191 Alamdar Saratpora Out consent, applied Closure order.
Budgam with Zig Zag
Brick Kiln for CTO(F).
firingWith
Technology
adopted.
M/s .Mahan High draught Pcc/digital/230435538
192 (B NO NowBugh with Zig Zag 51 of 2023 dt.24.3.23 Consented
Budgam
131)Brick Chadoora firing valid feb.24
kiln Technology
adopted.
M/s Sultan- High draught PCC/Digital/230420581
193 ul-Arifeen NowBugh with Zig Zag 07 of 2023 dt.27.1.2023 Consented
Budgam
Brick Kiln Chadoora firing valid Jan 2024
Technology
adopted.
35
High draught Legal action
194 M/s. Adil Mulshula with Zig Zag Without Consent initiated / Legal
Budgam
Brick kiln Beerwah firing Notice issued.
Technology
adopted.
195 M/s.Max NowBugh Fixed Without consent, applied Closure order
Budgam Brick kiln Chadoora chimney for CTO (F).
with
GSC(FCB
TK)
M/s.Nagra
196 ad Brick NowBugh Fixed Without consent Closure order
Budgam
kiln.777 Chadoora chimney
with
GSC(FCB
TK)
PCC/digital/23043553415
197 M/s.Parvai NowBugh Fixed
Budgam of 2023 :Consented
z Brick kiln Chadoora chimney
16/05/2023, valid Feb
with
2024
GSC(FCB
TK)
M/S
198 Modern NowBugh Fixed Without consent Closure order
Budgam
BK( D Chadoora chimney
11/M9) with
GSC(FCB
TK)
M/s.Ko High draught
199 ka Kultreh Chadoora with Zig Zag Without consent,applied Closure order
Budgam
Brick firing for CTO(F).
kiln Technology
k11 adopted.
M/s.Brick
200 Behrampora Fixed Without consent Closure order
Budgam No 5H Brick
kiln chadoora chimney
with
GSC(FCB
TK)
M/s.Jehlu High draught
201 m Brick Behram pora with Zig Zag Without consent Closure order
Budgam
kiln 407 firing
Technology
adopted.
M/s. Pcc/digital/230425004
202 Kultreh Chadoora Fixed 32 of 2023 dat.24.1.23 Consented
Budgam Modern
chimney valid up to jan.2024
Brick kiln
with
17 T
GSC(FCB
TK)
M/s.
203 Kultreh Chadoora Fixed Without consent Closure order.
Budgam Brick
No.37 chimney
D with
Brick GSC(FCB
kiln TK)
High draught
204 Mushtaq Mamgund,Beerw with Zig Zag Without consent Closure order.
Budgam
Brick Kiln ah firing
Technology
adopted.
M/s.Syed PCC/digital/230434411
Behram pora Fixed Consented
Budgam Jaffar Brick 59 of2023
205 kiln.G11 chimney dated:27.3.23,Feb.24
with
GSC(FCB
TK)
M/s. Bhat CTO(F)
206 Brick NowBugh Fixed PCC/digital/230430 Consented
Budgam
kiln,171 Chadoora chimney 30767 of 2023
with dt.3.4.2023 valid
GSC(FCB feb.2024
TK)
36
207 M/s.Brick
Budgam Baghi Hyder Kral Fixed Without consent Closure order
No.911
Brick kiln,( check chimney
Bilal ahmad with
mir) GSC(FCB
TK)
208 High draught Legal action
M/S Valley Nigloo, Beerwah Without consent
Budgam with Zig Zag initiated / Legal
BK
firing Notice issued.
Technology
adopted.
209 M/S. AI-
Chattergam B.K Fixed Without consent Closure order
Budgam Mehdi
Brick Pora chimney
kiln with
GSC(FCB
TK)
M/s.Nath Chattergam B.K Fixed Without consent Closure order
210
Budgam Brick kiln Pora chimney
with
GSC(FCB
TK)
High draught Legal action
211 M/S MAX Bapat, Beerwah with Zig Zag Without consent initiated / Legal
Budgam
BK firing Notice issued.
Technology
adopted.
Seerbagh,Rakhs
212 M/s.Mehak h a l i n a c h a d o o r a Fixed Without consent Closure order.
Budgam
Brick kiln chimney
with
GSC(FCB
TK)
213 M/s.Sharja Rakhshalina Fixed Without consent Closure order.
Budgam
h Brick kiln chimney
with
GSC(FCB
TK)
M/s.Shah-I-
214 Baghji Shakoor Fixed Without consent Closure order.
Budgam Hamadan
Brick kiln Shah chimney
with
GSC(FCB
TK)
High draught
CTO(F)
215 with Zig Zag
M/s. PCC/digita1/23042
Budgam Bunhama firing
Meelad 5 12403 of 2023 Consented
Beerwaha Technology
Brick kiln dt.241.23 valid
adopted.
Feb.2024
M/s Dar CTO(F)
Brick Fixed chimney PCC/digital/23043539
216 Budgam NowBugh
kiln(D with 711 of 2023 Date:- Consented
Chadoora
65) GSC(FCBTK) 27/03/2023, Feb 24
High draught
with Zig Zag
Budgam M/S Mamgund,Beerw firingWith
217 out consent Closure order
Kashmir BK ah Technology
adopted.
Legal action
Fixed chimney initiated / legal
218 Budgam M/S Muslim Parisabad with Without consent Notice issued.
BK Budgam
GSC(FCBTK)
Budgam M/s High draught Legal action
Bismillh with Zig Zag initiated / Legal
219 Brick Harda firing Notice issued.
Without consent
kiln Batapora,Bdgam Technology
adopted.
37
Budgam M/S High draught Legal action
220
Sayar with Zig Zag initiated / Legal
BK/ Surrenhall, firing Notice issued.
Without consent
Sudais Budgam. Technology
BK adopted.
CTE(F) vide no:-
221
Budgam
M/sHamdai Kultruch , Not established PCC/digital/230133803
Consented
na BK budgam yet 33 of 2023 dated:-
24.02.2023 up to Feb.24
Budgam CTE(F) vide no:-
222
PCC/digita1/220
M/s Mugloo Kultruch , only Chimney 13245944 of 2022
Consented
BK budgam constructed. dated:-
24.11.2022 up to
Nov.2023
Budgam CTE(F) vide no:-
223
M/s
Kultruch , Not established PCC/digital/230133492
Rangreen Consented
budgam yet 89 of 2023 dated:-
BK
16.02.2023 up to Fe.24
Budgam
224
Bunhama, Fixed chimney Legal action
M/S Wani
beerwah with Without consent initiated / Legal
Brick kiln
,budgam GSC(FCBTK) Notice issued.
Budgam Basipora,parisab High draught Legal action
225 ad, with Zig Zag initiated / Legal
M/S Syed Budgam firing Notice issued.
Musa BK Applied
Technology
adopted.
Budgam
226 Legal action
NEW
Fixed chimney initiated / Legal
BISMILLAH
with Notice issued.
BRICK Parisabad GSC(FCBTK)
CHOICE Budgam application return back
11. Tribunal considered matter on 05.10.2023 and found it appropriate to direct JKPCC to give compliance status in respect of all the brick kilns working in Union Territory of Jammu and Kashmir.
12. Pursuant thereto, additional Report dated 03.01.2024 was filed stating that total 560 brick kilns are existing in Jammu and Kashmir whereagainst415 have obtained/applied for consent, 201 brick kilns have converted to zig-zag technology as on 31.12.2023, and directions have been issuedfor closure of 125 brick kilns for violation of environmental laws.
3813. The Committee also referred to certain directions issued by High Court of Jammu and Kashmir and orders of NGT in respect of functioning of brick kilns which are as under:
"Compliance to the Hon'ble High Court Orders/NGT w.r.t. brickkilns:
1. In compliance to Hon'ble High Court of J & K orders from time to time brick kiln within 08 kms radius of Srinagar Airport runway are not permitted to function from November 1st to March 31st.
2. 85 non complying Brick Kilns have been ordered to be closed by the J & K being implemented by the District Administration Budgam.
3. No new Brick Kilns in Budgam District are accorded Consent to Establish by J & K Pollution Control Committee till further directions fromHon'ble NGT.
4. J & K Pollution Control Committee is in the process of compiling the latest latest status of all Brick Kilns in UT of Jammu & Kashmir. Bases on the status following actions are contemplated over the next three months.
a) Directions under Air Act, 1981 will be to shut down the operation of such Brick Kilns that do not have a valid Consent.
b) In10kmsradiusofnon-attainmentcities of Jammu/Srinagar, Brick Kilns without Zig-Zag Technology shall not be permitted to operate beyond February 2024.
c) In rest of the area (other than non-attainment cities the brick kilns shall be directed convert to Zig-Zag Technology by or before February, 2023).
Hence the Additional report of J & K Pollution Control Committee may kindly be taken on record and placed before the Hon'ble NGT for consideration please."
2. Tribunal vide order dated 04.01.2024 directed all concerned District Magistratesand Superintendents of Police to ensure that no brick kiln is allowed to set up and operate without obtaining consent from JKPCC or without compliance with environmental norms.
3. Pursuant to said order,a compliance status Report dated 39 20.01.2024 was filed, giving compliance status as on 20.01.2024 as under:
"1. The Summary of updated compliance status of all Brick Kilns in J&K as on20-01-2024 is as follows:
i) Total No. of Brick Kilns in J&K - 570.
ii) Brick Kilns functional with Consent - 196.
iii) Brick Kilns without Consent - 132
iv) Closureorders by J&K Pollution Control Committee- 46.
v) Brick Kilns applied for Consent and is under process at various stages for accord of consent- 147.
The detailed list of compliance status of all Brick Kilns in J&K is appended as Annexure 'A' and list of closure orders is appended as Annexure 'B' and list of brick kilns applied for consent is appended as Annexure 'C'.
2. The Consent Status of all Brick Kilns of J&K have been uploaded on theofficial website of J&K Pollution Control Committee i.e. https://jkpcc.nic.net.in as on 20-01-2024 (Scroll on main page and under information>General information>Public notice>Consent Status of BrickKilns in UT of J&K).
3. Directions under Section 31 (A) of Air (Prevention and Control of Pollution)Act, 1981 have been to all the District Magistrates (DMs) to ensure thatno Brick Kilns is setup and operated without obtaining CTE/CTO from JK PCCand without due compliance with environmental norms. Copy of directionsto District Magistrates (DMs) is appended as Annexure 'D'.
4. A public notice has been in local dailies of J&K for the attention of BrickKiln owners of J&K to comply with the environmental norms. Copy of Publicnotice is appended as Annexure 'E'.
5. In l0 kms radius of Non-Attainment Cities of Jammu/Srinagar, Brick kilnswithout Zig-ZagTechnology shall not be permitted to operate beyond February2024.
6. In rest of the area (other than Non-attainment Cities) the Brick Kilns shall bedirected to convert to Zig-Zag Technology by or before February 2025."
14. Tribunal observed that despite the orders passed by Tribunal that no brick kiln should be allowed to operate illegally i.e., without consent and in violation of environmental laws still some brick kilns are operating 40 in violations. Therefore, response from Principal Secretary, Department of Environment was required on this aspect vide order dated 02.02.2024.
15. Pursuant thereto, acomplianceStatus Report dated 06.04.2024 was filed, giving compliance status as under:
"1. The updated status of brick kilns in the UT of Jammu and Kashmir is summarized here as under:-Total number of the Brick kiln in J & K 570
A) Brick Kilns consented
i) Brick Kiln Functional with Consent to Operate (CTO) 203
ii) Brick Kilns consented for Consent to Establish (CTE) 02 Sub total =a 205 B) Brick Kilns without consented to Operate/Expired/Refused (i) Brick Kilns without Consent 122
(ii) Brick Kilns with Expired Consent to operate validity 233
(iii) Brick Kilns with Expired Consent to Establish 05 (iv) Brick Kilns with refused Consent 05 Sub Total =b 365 Grand Total = a+b 570
2. That, out of 570 brick kilns in the Union Territory of Jammu and Kashmir, 205 Brick Kilns are consented and are in operation with valid consent of the J& K Pollution Control Committee and in remaining 365 brick kilns, there are different categories viz. 122 brick kilns those have not kilns those who have not obtained Consent and have ordered to be closed by the J & K PCC and in remaining 243 brick kilns there are 238 brick kilns those who have obtained consent earlier but have not renewed their consent under provision of Water/Air Acts have also been closed by the J & K PCC till they get their consents renewed and in 05 cases, consent have been refused for not following norms. It is to mentioned here that all these 243 brick kilns are also ordered to be closed till they renew their consent following environmental norms. The updated status of brick kilns is appended as Annexure (A).
3. That regarding implementation status of closure order, out of 365, closure orders in respect of the brick kilns which were operating without consent, 326 closure orders as per the reports of respective Regional Directors and Divisional Officers stands implemented. Remaining 39 brick kilns out of the brick kilns in respect of which closure orders have been in first week of April 2024 are in the process of implementation through the respective District Magistrates. However, it is learnt that no brick kilns is currently functional.41
4. That the Consent Status of all Brick Kilns of J & K has been uploaded on the website of J & K Pollution Control Committee i.e., https://jkpcc.nic.net.in (scroll on main page and under information >General information>Public notice>Consent Status of Brick Kilns in UT of J & K). The status is regularly updated as & when consent is renewed.
5. That, Directions under Section 31 (A) of Air (Prevention and Control of Pollution) Act, 1981 have been from time to time to all the District Magistrates (DMs) to ensure that no Brick Kiln is setup and operated without obtaining mandatory Consent to Establish and Consent to Operate from JK PCC and without due compliance with environmental norms. The latest directions to all the District Magistrate as on 01.04.2024 for ensuring that no brick kilns is allowed to operate without having valid consent from J & K Pollution Control Committee. Copies of directions to District Magistrates (DMs) are appended as Annexure 'B'.
6. That in order to have a proper check and control. On the defaulting brick kilns, Divisional Officers J&K PCC have been instructed through respective Regional Director vide letter No..JKPCC/NGT/I30/719 dated 30-03-2024 to ensure that no Brick kiln in respect of which closure order has been is allowed to operate, and in case if any violation is noticed, the Divisional Officer concerned shall immediately report the same to the District Magistrate, superintendent of police of the District, Member Secretary. Further, the Divisional Officer shall also ensure filing of the complaint against the occupier of the Brick kiln in the court without any delay. The copy of the instructions is appended as Annexure (C).
7. That, a Public notice has also been in local dailies of J&K forthe attention of Brick Kiln owners of J&K to comply strictly with the environmental norms and adhere to the notification GSR 143 (E)Dated 22ndFebruary 2022 by MoEF&CC read with th notificationGSR 895(E) Dated 15 December 2023 which reads as under. Copyof Public notice is appended as Annexure D.
i) That, in 10 kms radius of Non-attainment cities of Jammu/Srinagar, Brick kilns without Zig-Zag Technology shall not be permitted to operate beyond February, 2024.
ii).That, in rest of the area (other than non-attainment cities) the brick kilns shall be directed to convert to Zig-Zag Technology by or before February, 2025."
4. Special Secretary (Technology), Forest, Ecology and Environment 42 Department also filed separately action taken Report on 01.05.2024, pointing out contradictory factssubmitted by JKPCC.
5. It also stated that action has been taken for proper functioning of Pollution Control Committee which is as under:
"VII Action taken for proper functioning of J&K Pollution Control Committee
a) The Law Officer of the JKPCC, while appearing virtually on behalf of the Member Secretary JKPCC before the Hon'ble National Green Tribunal on 2- 2-2024, had, interalia, stated:
".....that Member Secretary, J&K PCC has been transferred and two Regional Officers have also been transferred. Therefore, for want of any competent officer he is appearing virtually representing J&KPCC....."
b) Based on the above submissions of the Law Officer of the JKPCC, the Hon'ble National Green Tribunal had observed:
".....This reflects sorry state of affairs showing that there is no responsible officer available in the J&K PCC....." and had accordingly directed:
"....... Principal Secretary, Department of Environment, J&K requiring him to file , response disclosing action taken for proper functioning of J&K PCC...."
c) It is respectfully submitted that the above statement of Law Officer of the JKPCC, before the Hon'ble National Green Tribunal on 2.2.2024is factually incorrect and misleading.
d) While the then Member Secretary, J&K Pollution Control Committee was transferred vide Government Order No.31-JK(FST) of 2024 dated 31.01.2024 (copy attached as Annexure-VI), he handed over the charge of Member Secretary, J&K Pollution Control Committee to the Chairman, JKPCC only on 5/2/2024 (copy attached as Annexure-VII). Similarly, the two regional directors were also transferred in the same order, and their substitutes provided. They were also available on 2.2.2024, contrary to the submissions of the Law officer. The new Member Secretary, J&K Pollution Control Committee has also joined on 15.3.2024.
e) Therefore on 2.2.2024, when both the Member Secretary, J&K PCC and the Chairman, J&K PCC were available in the J&K PCC HQs, and the two regional directors in the field, the above statement of the Law Officer before the Hon'ble National Green Tribunal is 43 factually incorrect and misleading. The transfer of officers cannot be or was never the reason for non-compliance of the directions of the Hon'ble Tribunal by the J&K PCC, regarding the closure of the non- consented brick kilns. The Chairman, J&K PCC has separately been asked to explain/clarify these submissions of the Law Officer and as why neither the Member Secretary, J&K PCC nor the Chairman, J&K PCC were present before the Hon'ble National Green Tribunal on 2.2.2024, despite its directions. He has also been asked to explain the reasons for the repeated noncompliance and inordinate delay on the part of J&K PCC in complying with the directions of the Hon'ble Tribunal regarding the closure of the non-consented brick kilns (copy attached as Annexure-VIII)
f) As regards the directions of the Hon'ble National Green Tribunal for properfunctioning of the J&K PCC it is respectfully submitted that all seniorofficers/officials of the J&K PCC are in place, as per details given inAnnexure-IX. Recently, transfers of all senior officers have also been affectedin the J&K PCC after a gap of 5 years. A copy of the order is attached atAnnexure-X. An exercise for reorganization and revision of the RecruitmentRules of the J&K PCC has also been initiated, about six months back, toprofessionalize the organization."
6. In this backdrop, Tribunal required presence of Principal Secretary, Department of Environment and Member Secretary, JKPCC, through virtual mode for assistance.
7. Now Status Report has been filed on 17.05.2024, giving status of various brick kilns of Union Territory of Jammu and Kashmir as under:
"Status Report:
That the current status of the Brick Kilns in the UT of Jammu and Kashmir as on 16-05-2024 along with previous status as stood on 05-4-2024 is given below in the tabulated form :-
Status of Brick Kilns in the UT of J& K As on As on 05.04.2024 16.05.2024 1) Total number of the 570 570 Brick Kilns in J & K
2) 1) Brick kilns consented
i) Brick kilns functional with Consent to 203 236 Operate (CTO) ii) Brick kilns consented 02 02 44 for Consent to 205 238 Establish (CTE)
3) Brick kilns without Consent to Operate to Establish i) Brick Kilns without 122 118 consent ii) Brick Kilns with 233 204 Expired Consent validity iii) Brick kilns with 05 05 refused consent iv) Brick Kilns with 05 05 expired consent to 365 332 establish Grand Total 570 570 That during the period from 6thApril2O24to 16thMay 2024,33 brick kilns have been granted Consent to Operate (Renewal) and closure orders stands withdrawn and communicated to the respective District Magistrates.
Referring to the directions of Hon'ble National Green Tribunal, the respective District Magistrate were directed to ensure that i) no brick Kiln is allowed to operate without valid Consent from the J&K Pollution control committee and ii) brick Kilns operating without valid Licenses from the Licensing Authority and without valid consent from J&K Pollution control committee are closed immediately. Copies of the directions and communications are enclosed as Annexure 1 to 3.
Directions to the District Magistrate Annexure-1 dated 18.01.2024 Directions to the District Magistrates Anneuxre-2 dated 14.02.2024 Directions to the District Magistrates Annexure-3 dated 14.02.2024 That instructionswere to the Regional. Directors / Divisional Officers of J&K Pollution Control Committee to ensure that brick kilns without Consent to Operate (Renewal) must not be allowed to operate and in case any brick kiln is found operating in violation of the orders of Hon'ble NGT, compliant may be filed in the competent court having jurisdiction under the relevant provisions of Water (Prevention and Control of Pollution) Act, 1974 and Air (Prevention and Control of Pollution) Act, 1981. Furthermore, the Divisional 45 Officers in the Districts have also been advised to maintain close and strict vigil on the activities of the brick kiln units and work in co-ordination with the District Administration. Copy enclosed as Annexure- 4.
That after site verifications conducted by the respective Divisional. Officers of J&K Pollution Control Committee, the Divisional Officers have reported that pursuant to issuance of closure orders, the brick kilns are not functioning except those listed below. Copies of the reports of Regional Director, J&K PCC Jammu and Kashmir are enclosed as Annexure - 5 & 6).
That the Divisional Officer, J&K PCC Jammu and Samba reported that following 2l brick kilns (16) Jammu District and 5 Samba District) had resumed their operations despite closure:-
Jammu District
1. M/s Jai Raja Mandir Brick Kiln, Mishriwala Jammu
2. M/s New Jagdambey Brick industry, Malpur Bathera, Jammu
3. M/s Shiv Shakti Brick Kiln, Nagbani Jammu
4. M/s Jai Kiln, ManyaI Brahmana Jammu
5. M/s Shri Ganesh Kiln, Kangrail Dayaran, Jammu
6. M/s Kailash Pati Brick Kiln, New Bawa New Bawa Talab, Akhnoor Road, Jammu
7. M/s Devi Kiln, Diyaran, Jammu
8. M/s New Gurdial Brick kiln, Badyal Brahamana RS Pura
9. M/s Gurdial brick kiln, Badyal RS Pura
10. M/s Guru Teg Bhadur, Badyal Brahamana
11. M/s BD Gupta and sons, Sarore Kothey, Bishnah
12. M/s BD Gupta Industry, Sarore Kothey, Bishnah,
13. M/s Jandial Brick Kiln, Khairpur RS Pura
14. M/s Krishna Brick industry, Badyal Brahamana RS Pura
15. M/s Zamindara Brick Industries, Badyal Brahamana
16. M/s Abhi Brick kiln Gandu Chak Mandal Jammu Samba District
1. M/s New Jai Chichi Mata Brick kiln, Dabuj Kaka, Samba
2. M/s Mazdoor Kissan Brick kiln, Patil, Samba
3. M/s Nandi Brick Kiln, Rakh Barol, Samba
4. M/s Om Brick kiln, Trilokpur Samba
5. M/s Vaid Brick kiln, Rakh Barol Samba Accordingly, the District Magistrates, Jammu and Samba were again asked to ensure that such Brick Kilns shall not operate without having valid consent from the J&K PCC. The copies of the communications to the Deputy Commissioner, Jammu and Samba along with list of brick kilns are enclosed as Annexure-7 &B.The respective Deputy Commissioners took note of the communication of J&K PCCand further instructed the Tehsildars concerned to stop 46 the unauthorized operation till the permission from the competent authority is granted in their favour. Copies enclosed as Annexure - 9 & 10.
That the J&K PCC also took the cognizance of the violations and complaints under Section 37 of Air (Prevention & Control of Pollution) Act, 1981 read with Section 41 of Water (Prevention & Control of Pollution) Act, 1974 for violations of the directions under Section 31 (A) and 33 (A) are being filed through the respective Divisional Officers in the Courts of respective Chief Judicial Magistrates of Jammuand Samba respective[y for further necessary actions, copies enclosed as Annexure - 11 & 12.
That, a brief note on the status of functioning of J&K PCC is also enclosed herewith for kind perusal of the Hon'ble Tribunal at Annexure-13."
8. Financial Commissioner (Additional Chief Secretary) has also filed separately an action taken Report dated 20.05.2024, wherein it has summarized all earlier Reports and action taken from time to time as under:
"VI)It is respectfully submitted that in terms of the above directions of the Hon'ble National Green Tribunal requiring the Principal Secretary to file the response, the JKPCC was requested to furnish the details of the status for fresh compliance. However, as was observed by the Hon'ble National Green Tribunal in its order dated 05.10.2023 and 04.01.2024 and despite repeated instructions and meetings by the Administrative Department, the position as submitted by the J&K Pollution Control Committee, initially on 27.03.2024, 01.04.2024 and 04.04.2024 was again incomplete and contradictory.
a) It is respectfully submitted that in its reply filed before the Hon'ble National Green Tribunal on 20-01-2024, the JKPCC had, inter alia, stated:
".......1. The summary of updated compliance status of all Brick Kilns in J&K, as on 20-01-2024, is as follows:
i)Total No. of Brick Kilns in J&K -570
ii) Brick Kilns functional with Consent - 196
iii) Brick Kilns without Consent - 132
iv) Closureorders by J&K Pollution Control Committee - 146.
v) Brick Kilns applied for Consent and is under process at various stages foraccord of consent-- 147.
The detailed list of compliance status of all Brick Kilns in J&K is appended as Annexure 'A' and list of closure orders is appended as 47 Annexure 'B' and list of brick kilns applied for consent is appended as Annexure 'C'...."
As would be apparent from the above, only 196 were reported to have Consent out of a total of 570 Brick Kilns in J&K. Clearly, 374 (570-196) Brick Kilns were without consent, and not 132, as stated above at S No (iii). Out of these 374, closure orders were to only 146, for reasons not stated. Whether 146 Brick Kilns, against whom closure orders were issued, were closed and not actually operating on ground was also not reported.
b) The J&K PCC vide their communication dated 27.3.2024 (copy attached as Annexure-I), in response to the Administrative Department's communication for a fresh/complete status, informed:
"(i).... That the operation of Brick Kilns in the UT of Jammu & Kashmir is being regulated by the District Magistrates and J&K Pollution Control Committee as per the provisions laid out in the following legal enactments and guidelines by the Government of India and Government of J&K from time to time.
1. Siting criteria for New Brick Kilns 2004.
2. Guidelines for regulations of Brick Kilns 2010.
3. The Jammu and Kashmir Brick Kilns (Regulation) Act 2010.
4. The Jammu and Kashmir Brick Kilns (Regulation) Rules, 2017.
5. Operational Guidelines for Brick Kilns in J&K, 2021.
6. Environment (Protection) Amendment Rules, 2022 dated 22ndFebruary 2022.
7. Environment (Protection) Sixth Amendment Rules, 2023 dated 15thDecember 2023.
ii. That, out of 132 Brick Kilns without Consent, 09 nos of Brick Kilns have been accordedconsent to operate and for remaining 123 nos of Brick kilns, closure orders stand iii. That the Consent Status of all Brick Kilns of J&K has been uploaded on the website of J&K Pollution Control Committee i.e. https://jkpcc.nic.net.in (Scroll on main page and under information >General information>Public notice>Consent Status of Brick Kilns in UT of J&K). The status is regularly updated as & when consent is /renewed.
iv. That, Directions under Section 31 (A) of Air (Prevention and Control of Pollution) Act, 1981, have been to all the District Magistrates (DMs) from time to time to ensure that no Brick Kiln is allowed to set up and operate without obtaining consent from the Pollution Control Committee and those brick kilns found operating without valid licenses from the Licensing Authority and without valid consent from J&K Pollution Control Committee shall be closed immediate forthwith. (Copies are attached herewith.
48v. That, a public notice has also been in local dailies of J&K for the attention of Brick Kiln owners of J&K to comply strictly with the environmental norms and adhere to the notification GSR 143 (E) Dated 22ndFebruary 2022 by MoEF&CC read with notification GSR 895(E) Dated 15thDecember 2023 which reads as under.
i) That, in 10 kms radius of Non-Attainment Cities of Jammu/Srinagar, Brick kilns without Zig-Zag Technology shall not be permitted to operate beyond February 2024.
ii) That, in rest of the area (other than Non-attainment Cities) the Brick Kilns shall be directed to convert to Zig-Zag Technology by or before February 2025.
The J&K PCC, as would be apparent from above, provided information with respect to only 132 brick kilns who have never applied nor obtained Consent to operate their brick kilns. Out of 132, 09 nos of Brick Kilns have been accorded consent to operate and for the remaining 123 nos of Brick Kilns closure orders stands issued. However, J&K Pollution Control Committee was silent about the status of all other Brick kilns established in the UT of Jammu and Kashmir whether they are functional/non-functional and have consent to operate/establish or not. The J&K PCC was again requested to clarify and submit full details.
c) The J&K PCC vide their communication dated 1.4.2024 (copy attached as Annexure-II) informed:
"........That, the Regional Director's, Jammu/Kashmir and the concerned Divisional Officers of the Districts have also been directed to ensure that no brick kiln in respect of which closure orders have been is allowed to operate in violation of environmental laws and in case of any violation, the Divisional Officers has been directed to report the matter to the District Magistrate, SSP of the District and Member Secretary, J&K PCC. The Divisional Officers have also been asked to ensure filing of complaint against the occupier in the Court of law without any delay (Copy enclosed).
Furthermore, the District Magistrates of the concerned Districts have been again directed to ensure that no brick kiln is allowed to set up and operate without obtaining valid consent from the Pollution Control Committee and those brick kilns found operating without valid licenses from the Licensing Authority and without valid consent from J&K Pollution Control Committee shall be closed immediate forthwith (Copy enclosed)....
The J&K PCC again failed to provide the full details. Chairman J&K PCC and Member Secretary J&K PCC were called for 49 discussion on 1.4.2024 again and directed to ensure compliance and share full details.
c. J & K Pollution Control Committee vide another reference No.JKPCC/NGT/130/3025 dated 04.04.2024 has furnished the additional information regarding status of brick kilns in UT of Jammu and Kashmir and the same is given as under:
1. Total number of the Brick Kilns in J & K 570
2. Brick Kilns without consent 123 (closure orders) 3. Brick kilns consented 281 a. Brick kilns functional with consent 273 b. Brick kilns consent to Establish (Fresh) 8 4. Consent refused 5
5. Brick kilns whose consent validity has 161 expired a. Closure order out of 161 135 b. Application for consent under process on 25 JKOCMS c. Court case 1 This was again incomplete and contradictory! d. Thereafter, J & K Pollution Control Committee vide another reference No.JKPCC/NGT/130/3027 dated 04.04.2024 furnished the updated status of brick kilns in the UT of Jammu and Kashmir and the same is reproduced as under:
1. Total number of the Brick Kilns in J & K 570
2. a) Closure orders to the Brick Kilns were 123 operating without consent
b) Closure orders to Brick Kilns whose validity 155 expired 3. Total closure order 278 4. Brick Kilns consented 292
a)Brick Kilns functional with Consent to Operate 285
b)Brick Kilns consented for Consent to Establish 7 5 Court case 1 e. Finally, J & K Pollution Control Committee vide reference No.JKPCC/NGT/130/3030 dated 05.04.2024 furnished the complete status of brick kilns in the UT of Jammu and Kashmir and the same reproduced under:1. Total number of the Brick Kilns in J & K 570
2. Brick Kilns consented
i) Brick Kilns Functional with Consent to Operate 203 (CTO)
ii) Brick Kilns consented for Consent to Establish 02 (CTE) 205 50
3. Brick without Consent to Operate/Establish i) Brick Kilns without Consent 122
ii) Brick Kilns with Expired Consent validity 233 iii) Brick Kilns with refused consent 05
iv) Brick Kilns with Expired Consent to Establish 05 Closure orders and appended as annexure 365 Grand Total 570 Further, it is intimated that out of 365, closure orders in respect of the brick kilns which were operating without consent, 326 orders as per the reports of respective Regional Directors and Divisional Officers stands implemented. Remaining 39 brick kilns out of the brick kilns in respect of which closure orders have been in the first week of April 2024 are in the process of implementation through the respective District Magistrates. However, it is learnt that no brick kiln is currently functional..."
f. In terms of the directions of the Hon'ble National Green Tribunal, it isrespectfully submitted that as brought out in the final report of the J&KPCC, out of a total of 570 Brick Kilns in the J&K, 203 have been given Consent to Operate, 2 have been given consent to Establish and closure orders have been by the J&K PCC in respect of balance 365, all of which have been reported to be currently non-functional. J&K PCC has been directed to ensure no violation occurs on ground regarding the functioning of the Brick Kilns.
VII Action taken for proper functioning of J&K Pollution Control Committee
a) The Law Officer of the JKPCC, while appearing virtually on behalf of the Member Secretary JKPCC before the Hon'ble National Green Tribunal on 2-2-2024, had, interalia, stated:
".....that Member Secretary, J&K PCC has been transferred and two Regional Officers have also been transferred. Therefore, for want of any competent officer he is appearing virtually representing J&KPCC....."
b) Based on the above submissions of the Law Officer of the JKPCC, the Hon'ble National Green Tribunal had observed:
".....This reflect sorry state of affairs showing that there is no responsible officeravailable in the J&K PCC....."
And had accordingly directed:
"....... Principal Secretary, Department of Environment, J&K requiring him to fileresponse disclosing action taken for proper functioning of J&K PCC...."51
c) It is respectfully submitted that the above statement of Law Officer of the JKPCC, before the Hon'ble National Green Tribunal on 2.2.2024is factually incorrect and misleading.
d) While the then Member Secretary, J&K Pollution Control Committee was transferred vide Government Order No.31-JK(FST) of 2024 dated 31.01.2024 (copy attached as Annexure-VI), he handed over the charge of Member Secretary, J&K Pollution Control Committee to the Chairman, JKPCC only on 5/2/2024 (copy attached as Annexure-VII). Similarly, the two regional directors were also transferred in the same order, and their substitutes provided. They were also available on 2.2.2024, contrary to the submissions of the Law officer. The new Member Secretary, J&K Pollution Control Committee has also joined on 15.3.2024.
e) Therefore on 2.2.2024, when both the Member Secretary, J&K PCC and the Chairman, J&K PCC were available in the J&K PCC HQs, and the two regional directors in the field, the above statement of the Law Officer before the Hon'ble National Green Tribunal is factually incorrect and misleading. The transfer of officers cannot be or was never the reason for non-compliance of the directions of the Hon'ble Tribunal by the J&K PCC, regarding the closure of the non-consented brick kilns. The Chairman, J&K PCC has separately been asked to explain/clarify these submissions of the Law Officer and as why neither theMember Secretary, J&K PCC nor the Chairman, J&K PCC were present before the Hon'ble National Green Tribunal on 2.2.2024, despite its directions. He hasalso been asked to explain the reasons for the repeated noncompliance andinordinate delay on the part of J&K PCC in complying with the directions ofthe Hon'ble Tribunal regarding the closure of the non-consented brick kilns.
f) As regards the directions of the Hon'ble National Green Tribunal for proper functioning of the J&K PCC it is respectfully submitted that all senior officers/officials of the J&K PCC are in place, as per details given in Annexure-IX. Recently, transfers of all senior officers have also been affected in the J&K PCC after a gap of 5 years. A copy of the order is attached at Annexure-X. An exercise for reorganization and revision of the Recruitment Rules of the J&K PCC has also been initiated, about six months back, to professionalize the organization.
VIII) Accordingly, compliance report on the above lines was forwarded to the Consultant Judicial, Hon'ble National Green Tribunal vide letter No.FST-Lit/170/2022(7053120) dated 06.04.2024 with the request to place the same before the Hon'ble Tribunal, for its consideration (Copy attached as Annexure-XI).
52IX) However, the case was subsequently listed for hearing on 08.04.2024 and the Hon'ble National Green Tribunal passed the following orders:
"1. Vide order dated 02.02.2024 notice to the Principal Secretary, Department of Environment, J & K requiring him to file response disclosing action taken for proper functioning of J & K PCC and also action taken against the brick kilns which have been set up and are operating without CTE/CTO and without, following environmental norms.
2. No response has been filed by the Principal Secretary, Department of Environment, J & K.
3. Report regarding compliance status of all brick kilns in the UT of J & K has been filed by the Member Secretary, J & KPCC vide email dated 06.04.2024.
4. Mr. Vasu Yadav, Chariman and Mr. Ghanshyam Singh, Member Secretary, JKPCC have appeared before this Tribunal through VC and we have interacted with them.
5. Response be filed by the Principal Secretary, Department of Environment, J & K at least one week before the next date of hearing by e-mail at [email protected] preferably in the form of searchable PDF/OCR Support PDF and not in the form of Image PDF.
6. In the eventuality of not filing of such response within the above mentioned period, the Principal Secretary, Department of Environment, J & K shall attend this Tribunal physically on the date hereby fixed to explain the reasons for not filing of such response.
7. List for further consideration on 21.05.2024.
8. In view of the facts and circumstances of the case we also consider presence of the Member Secretary, J& K PCC through VC before this Tribunal on the next date of hearing to be essential for assisting this Tribunal in just and proper adjudication of the questions involved in the case. Accordingly he is directed to remain present before this Tribunal on that date with the relevant record.
9. A copy of this order be also sent to the Principal Secretary, Department of Environment, J & K and the Member Secretary, J & KPCC by email for requisite compliance."
X)As already stated above, compliance report on behalf of Principal Secretary to Government, Forest Department was already e-mailed to the Consultant Judicial, Hon'ble NGT on 06.04.2024 i.e., prior to the date of hearing fixed on 08.04.2024, for placing the same before the Hon'ble Tribunal. A copy of e-mail dated 06.04.2024, is enclosed herewith as Annexure-XII.
53XI) Further, in compliance with the aforesaid direction of the Hon'ble National Green Tribunal passed on 08.04.2024, Member Secretary, J & K Pollution Control Committee vide reference No.JKPCC/NGT/130/3192 dated 06.05.2024 has furnished a brief note on the status of functioning of J& K Pollution Control Committee (Copy attached at Annexure-XIII).
16. Member Secretary, JKPCCwho is present through virtual mode stated that presently, 21 brick kilns are operating illegally despite closure orders and respondents are intending to take action against said brick kilns in accordance with law. When we questioned, whether any environmental compensation has been imposedupon violator(s), he said that till date, no such action has been taken but made statement that action for imposition of environmental compensation shall be taken.
17. We, therefore, direct Member Secretary, JKPCC to take appropriate action in respect of imposition and realization of environmental compensation upon violator(s) and submit a detailed action taken Report within two months.
18. Further, 21 brick kilns which, as per statement of respondents, are still violating environmental laws and operating, whose names are given in Report dated 17.05.2024, as under, be impleaded as respondents 5 to 25:
Jammu District:
1. M/s Jai Raja Mandir Brick Kiln, Mishriwala Jammu
2. M/s New Jagdambey Brick industry, Malpur Bathera, Jammu
3. M/s Shiv Shakti Brick Kiln, Nagbani Jammu
4. M/s Jai Kiln, ManyaI Brahmana Jammu
5. M/s Shri Ganesh Kiln, Kangrail Dayaran, Jammu 54
6. M/s Kailash Pati Brick Kiln, New Bawa New Bawa Talab, Akhnoor Road, Jammu
7. M/s Devi Kiln, Diyaran, Jammu
8. M/s New Gurdial Brick kiln, Badyal Brahamana RS Pura
9. M/s Gurdial brick kiln, Badyal RS Pura
10. M/s Guru Teg Bhadur, Badyal Brahamana
11. M/s BD Gupta and sons, Sarore Kothey, Bishnah
12. M/s BD Gupta Industry, Sarore Kothey, Bishnah,
13. M/s Jandial Brick Kiln, Khairpur RS Pura
14. M/s Krishna Brick industry, Badyal Brahamana RS Pura
15. M/s Zamindara Brick Industries, Badyal Brahamana
16. M/s Abhi Brick kiln Gandu Chak Mandal Jammu Samba District:
17. M/s New Jai Chichi Mata Brick kiln, Dabuj Kaka, Samba
18. M/s Mazdoor Kissan Brick kiln, Patil, Samba
19. M/s Nandi Brick Kiln, Rakh Barol, Samba
20. M/s Om Brick kiln, Trilokpur Samba
21. M/s Vaid Brick kiln, Rakh Barol Samba
9. The said newly impleaded respondents 5 to 25 shall be servedthrough Member Secretary, JKPCC who shall file an affidavit of service within one month.
10. The newly respondents/brick kilns may file their response one week before next date.
11. List this matter on 23.08.2024.
Sudhir Agarwal, JM 55 Dr. Afroz Ahmad, EM May 21, 2024 Original Application No.594/2022 M 56