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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Punjab - Subsection

Section 117(1)(b) in Punjab Regional and Town Planning and Development Act, 1995

(b)execute any work which it is the duty of any person to execute under the scheme in any case where it appears to the Authority that delay in the execution of work would prejudice the efficient operation of the scheme.