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[Cites 0, Cited by 0] [Section 113(4)] [Section 113] [Entire Act]

State of Gujarat - Subsection

Section 113(4)(ii) in Gujarat High Court Rules, 1993

(ii)The rules regarding the arrangement of the paper book and supply of the copies of translations and English documents, applicable to regular first and second appeals, shall apply mutatis mutandis to such proceedings.