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[Cites 0, Cited by 0] [Section 205] [Entire Act]

Union of India - Subsection

Section 205(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)where the platform of such scaffold is supported with two independent suspension wire ropes at or near each end of such platform so that in the event of failure of one of such suspension wire rope, the other wire rope is capable of sustaining the weights of such platform and its load and prevent it from tilting; or