Karnataka High Court
The Oriental Insurance Co Ltd vs Sri Viswanath Since Dead By Lrs on 14 June, 2011
Equivalent citations: 2012 AAC 504 (KAR), 2012 (1) AIR KAR R 64 (2012) 4 ACJ 2316, (2012) 4 ACJ 2316
Author: N.K.Patil
Bench: N.K.Patil
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THES THE: 14% DAY OF' 20:.1 n», v.V_
:BEFORE?:
THE HON'BLE MR.JUS'1'ICE N.K;?Aif1L'»--T.::: .
M.F.A.Ne. 2983 0;' 2QAiT0j--.{Mx;j: "
Betweénz
The Oriental Insurance ('30.,
Prabhu Building, I\/Iunipipal RAQ.9;d_A-Q.'
Kundapura, Udupi Dis_tré:;t. _
Rep, by Regional Office} * ' L }
No.44/45, Leo Shopping CjQrnp l'éX;
Residency Road ,' ' Banga1'Oi'€~~ " _'
By its Regiong.I'E=.<:Inj1ager, 1;
(By Sri.
And :
1.Sri. Since diiad by L-Rs'.._.V , &_ 1 (2_t}' ~§'i3ri:.__xDnara;néLppa__Poojary. » ':'rb}.,s1~.:¥._ ':3an£ho_she E {6}-Sn1f,; «J';:yétéhnre€. :§§§"$n:'-%:..,t Snnbha.
" 'f}1€:.4res1:}0ndent No.1{a} is the fathssr, _ 233} is the brnthsr.
{C} 8: Rd} are the sisierg sf V Liiifi E?E$wanaih.
...AppeH3.nt 8
9. For the foregoing reasons, the appeal filed by the Insurer is dismissed as devoid of merits. The amount deposited by the transmitted to the jurisdieiiQnaI_fiT Ordered accordingly, -- 32::
i ' ' x / SE 22¢/.%»:£z<»:\~» M,