Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 11 in Instructions Relating to Liquor 11. Druggists', chemists', etc., licence. - The licence for Chemists' Druggists' Apothecaries or keepers of dispensaries to sell medicated wines, which do not contain more than 42 per cent proof spirit is issued in Form No. 31 of Assam Schedule XXXI (S.I-Foreign Liquor).
