Madhya Pradesh High Court
Bibbi Bi vs Sharif Khan on 31 October, 2025
1 MCRC-623-2018
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MCRC No. 623 of 2018
(BIBBI BI AND OTHERS Vs SHARIF KHAN )
Dated : 31-10-2025
Shri Arshad Ali - Advocate for the petitioners.
Issue notice to the respondent on payment of process fee within seven
working days through registered A.D. mode, returnable within four weeks.
List thereafter.
(RAJESH KUMAR GUPTA ) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 10/31/2025 5:00:41 PM