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State of Uttar Pradesh - Section

Section 231 in Rules under the United Provinces Excise Act, 1910

231. Establishment order book.

- An establishment order book shall be maintained in all departmental officers in Form I.D. Particulars of each order regarding appointment, leave, promotion, reversion, reduction, reinstatement, removal, dismissal and transfer of individual officials shall be entered in the book. All establishment pay bills shall be carefully checked with the entries in the order book before the bills are passed. When orders have been passed by the Excise Commissioner an abstract of the order shall be entered in the relevant column and initialled by the Assistant Excise Commissioner.