Smt Sudha V vs H N Siddappa on 25 January, 2012

[Cites 1, Cited by 0]

Karnataka High Court

Smt Sudha V vs H N Siddappa on 25 January, 2012

Bench: N.K.Patil, C.R.Kumaraswamy

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This MFA :3 filed 'u;<':+:i:=:_r s¢ic:.:;:;:sn 19:2} 
against ihe judgment grid d6::,sjé€:~_da*:€d;._i ijiQ3f25:}Q'8"§&SS€€jV'

in Q,S.N@. 181/2602 an {E6 §i16'c_f_ ﬁ'.¥,$ E Adéigisriaé 3:1 Judgii,
Famiiy Court; Bangaégra, };::::;--:'ﬁ§2?--. d*é3{::*ee§n'gjvv..':ih€' gait for
néainienanca '  '  --. . 

This MFA Caming   :bf€>--f~. .'16'»{}_€:::1_:95:i::g; {his day,
EEK. Patil J" deiizfered"thé'fs§i3§ixti:?:.g: V V'

 his  fa"};§'}_3€:g;1::V.}j}?.:f:{1"§§__ avife "and San, arissg $211: 0f the
judgerriegﬁ an:i.._5i§%i:féé"€i;é*;§:é'd 11111 March 2008? passed in

G.S5.'§'El<>i§8 §;'§§;Qﬁ:i«;; $3?  I Adéiiianai Principal Judge,

€§%i:%,:3_:"*§§ B:é§f:gaE§:'€§ aﬁswizzg {ha péiiﬁﬂﬁ $363?

 9£2*:v.;\:LI§ ..: ,i:1§§%:u:<f'Qéstien '3 Rzzlﬁ 1 8f Civﬁ PfO{3€<§'i};§€ Qoéé

§;':§§;  of éhs éiénciu Marriage Act rgfw. Sﬁﬁfiﬁfi

 2% Q? Emdaz ﬁéG§€iG§E E: Mainieziancs 230%,.

 2. "$15 apggaiigms ézsfeisa 335.6; fiieé 'ihﬁ Qzéginai

.__§§:::i*: eggaérzsi 532$ :'§s;:z:§::d€::'i:, sseking memiziy

 



§nai:2i€::a::<:e: of ?é§,é3QQx'w is the §iE"S{ a;:f}€§E;:é":'f§;-

?2§25§,f~ is aha §€CO1"}§ 3;Qp§§Ea::i_-'"::{;'§ _':.éiEs{;.  

pamianeni: injunction, :*€sE§a§ni;1g r:»~3p:3:':::¥<é:é:':%%-._.{E0112

seﬁingz iirarlsférrirxg mérégaging 20: 1%§féga:i:;g an3;_*

€3::C1:§11bi'a:'}C€ in resgest Qf ihé-schssdulé «g::3p€f3*:§€s§ 'She
said patitioz} had cégné' _u§:_ fsg_;?.c'Q>n;:~:iC&st_ra:ie:: 'wafers ihe:
Family Cauri and th§e..§2:,i:1€'ax;a,s %:9f€=:.c:*é:?s}{E"i:1 part, with 3.

dirsction tg 3§;hé;i:'é_gp Q:?nd€':§§t  u:r'1:0'nth1y nlainienancs
cf %2,5€3§}.;{'g'3.€5 é;h;é :"::7s~é'Aaqg;;T€:1;:;rgi§ during 123;' Bfs ::me

and  féghe secsnd appellant, €331 he
atta§r:s":.hé  from ﬁne daté Of the suit :6.

{ram-V1?§?? J2§§.y'"2G.{;}2.v Ne': being $a.tis§.%:d aviih the

 'c;:iL;3§:t%":i::'V"0§ 1'i'§8.§i1'{€1'1aE1C€ awariieé. 'E35; tbs Family Cgurt

 :i§i;s3 TA::,;§;:}AeEEé;:3,f::e; hava psessntsd {Egg ggppeai gsskizzg

€f;E3a:i;{;«~:3::§::éi 3:" {he Same;
 Facés in a nL'zts%3€ﬂ axa *:h§ 'Sim: &§§€§i3.::f. is

 ¥:E::é""_§.$gai§y weddeﬁ Wife sf 'ihé f€S§OE3§€;F:§ &;'i§ s3€c§:2::zd

é%.§§eE13§:: E3 ihéir Qniy 39:; Tizs masziags b€1:1Jvs€:': Q13

firs: appeﬁazié azzé regpesgdezzi was seiézzanézséi GI} 233%

 



gigpréi 398$ ané this 1"€Sp{}f}d£311'£, :5 3:32:13 

maiernaé Lmclrs of £236 first 8.p§€H3.{1i   

marriage, 133:}: éf than sS€:€1§"€€::i_.-V§€;::Ei3.{'s*3*.   p22_,:i9fif.s '

<35 tbs firs? appaﬁani pe:5Vce;5§1£i§§',   

:'€iati0nship. When éiif_ii§:g's lS'§QOd_Uf}%1§5 ;"'~vvéi:i€ ts.'

misunﬁerstaﬁdigg E:}e:xv€e;:_._ ih€'~~ " «:§§p¢§§an: and
rsspenésna they V   gilegaiions and
cgumer ai1€§?S§i'f}33S  E ".21: is 316 case Gf
{he app€1_1a.r::§   appeﬂani: knew
éhe  was not Vsry well
 her father was servirzg in
ﬁat various plagas and famﬁy

w§,:§'::<:sv§ng '\:;:V:h h:::12. Th€§'€f{}I'€, the firs': appeﬁami arm

 «is: j0é;f§;r:€':§.._xxs6r€ :30: fzﬁigg awaya ef the a::iec:e<:§s::t3 of

I  iiéﬁg:  Aftéf Saying W§i:h the §)8.2"€§'}§,S GE tbs

fifsé acggips, 353$': fsr §:€;'::'E}? Si}: j£€ﬁ§"'S§ ihﬁ ?€$§o::d€§:;*{, with

 Eh?  Cf 3:62: paseaés 36: gig 8. zagied EEGEASE aé

'z_'%f};'aE§}<:aVai, Eaﬁgaéaye 33$ €235 fégpegdezéé bsmg 5. 

.----§;:*a;dL:a'{€,; wag aveérézéngf ﬁzz 5: Pfévaia {:{>mpa:{:§; ﬁﬁd



earging handsome Salary, bate was get spe:/:a'::"zg

anything :9 me aegseiéanie. Be ihat 3.5 i: :na:j.;,_:'a§§_::*§:::g

i§}84§, the parezits if the first appeﬂaztzt 5.:1d_;'~'§:.:.e«e1"4A

aieng with the resperzdentg ﬁG_E§i.Ed_a u

Mfg: ED?»/E Fermaiies P2/*t:.Lid. 1:C*eef§_§a';,v 

resspendent was made a"she:reh<:»i£ierV _aiQng_ "W§:§'§ tile"?

brothers. of '{he first a.ppe11a;ni:u:.a":nd"her nﬁearestviireiatixfese
Even the firsf,  'shareheider and
eentributi:2g_ts3::At}3.e   regard to the
€%j1lCa::{3l./K513   experiences the
respegficieszti*;.E;:e ""1'v'iai::aging Bireeter of the

Cerzzpié.-£33,} .:Wiih €§ie. he weuid mend his ways

and _':he Szfeiize:'v--.e;f'-._ehe'1V first appeélani was-: made ihe

 «._Teéj:?é~;g§a; VvE§;ireeidr';"""§'E3e resgserzeiena irziéiiaiiy, preiezzéed

 fie"  "_.eee3pe;::y azveﬁ ané sizeeaeé prefiis,

S:;§;:»5eq_L:.e§:jiE}?, he was gee even paying the Q§:*eeie::"8

 :::0ﬁ€%{.¥e%;A:'ea§ar§7 aﬁé éhereafiea taking aeiyaiaéage ef the

"  :"e§a%ienehip§ wiéeﬁy EE3iS§}'}§,IE3§§€d ihe affaife ef ihe

 u _,_fj0m§a::jy* and aise mieagppmgyéajied the grageréies and

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(2
ﬁmdg (sf éhs C:::231§;21ny azzd alga; therein}? Caused $088 it}

{is family? m€m'Q€rs ané share Eméders, Fu:V*:E:._é_':§; "€§1€

r€s§®nd€nt wag 113*: 3% 31% leaking' after  

and starisd iﬂdiraatirag them. E;sp€--::.iai1--_%§* :;1 m'§?:3gx'§.Q V'

the heusé at Rajajinagaz: Ehé' a1i{it1}--dé Qf fE2.sé 'r:3sp{,.: 13déV::::V

beicame wars: iewards thij.':;;:>pe3Ha:1§:S;._T  was moi'

pmvidizzg gmceries, }i}¢'iCh'€iE'i'  "éLB;d""$L11iiVai:ed
baé habits like dr:n:;:;;%g%§  alga hsrss
race. He   {light and many
%::me$§   he g6: and always
 :%.}i9t}*: f:rsi appellant for sﬁly
§"11f1gg 3,"EE%d V  Q16: ﬁrs: appeﬁani: to bfiﬁg

::1<3:f:.ey fféﬁ:  hazgge, The ﬁrgi; appeilaai hgd

 :Q" ~§§ea1I'*.aE§.."{§2es?é""iE*i§ngs§ being a dzitifui wife and alga

 EV:.;:_é?Er:g. :"<::?:@"::.é*~ﬁfslatiifeg. The I"€S§C>f§ﬁ€E},€ '$553.8 110%: aﬁ

maw§n€a§:z§f%':gA '€216 family gregseyéy 33/id zarsgs iﬁegaéaz' Em

 ggaymérit 0%? reraig at Rajajgizzagazz Es wag s§€§:é;img" ad}

"A S":€..A':I:s::€}? far his baé hgbiég ané avézéiaé 3:3/ad E0333

" = ...-ifgm varisus §€E'SGI"iSg Eeﬁaa 'ihe i"ﬁ{}§3€}? ieméers "usﬁd;

 



is ¥i§~;i'§1 Eéééz $301136 sf tbs fins: 3,§Jp6K2%i"?{l at Rajajéngxgfar at

32$ edé hours and were Creating SC€I1€ in f:'o:1$i '2::_f'~':§h€

hmgsee in View sf rgori-payment 5}? rant 3f'€gu1éL:*§§;M 

iandierd €Vi»::£€d thee appeE}an£s_f:=@r:;  

Qrdsr to a;v<::id the cre£ii':o:°s:E  

respondent, without intirréaiﬁizgg éhé app.§ﬁ'ar£%é';V"'wén: id

his native piacé a:1§:¥;.-- §tar:§:«:':' theft:-é. f§;:f}.€I'€fQE'€§ there wag no Qiher bu? is jein her in me month Qf June 2®Q'iV,fi--:st appellani tried :0 amV3:c§;iji:;' them and Eeﬁ éhe app€}fa_;1is; at his native piaca Bz::§,:h<3 fespéngieﬁt-._é§:§;{iV::u€d his iH~%ir€a$::1ent and baﬁ §Q:'<:}€""*':%é€ firs: appeiiam :9 go back :9 ﬁe? _ :;:;:«;:'<--:n§'§f' Eéézggéij, Again, wiih am iﬁienfian is IFS-Elﬁ}:§€ ééagfrz? %v1*f:§;"§%¢aE5E'€E}'E8 aiyazagad $8 é:3;K€ up 30;} aparfimezﬁ at Qrzghalgléighzni ,é§1§EiZ'§§I}{:'ﬁ§S§ ?::€n;;a, E63? €116 hﬁuse sf :g.Qg_§2g€T bFS§,§T1€E' sf §§§S'E apggaéizmi. 813, 39:33 éitzﬁrcs aisa .._,V_?§3e i"€S§{%§E€i€§}I5E. Caszziizazgsé éha §§»%::'9aiz:*1e::25: 31:5} baﬁ habiis and 25:33 no: a': ali maéntainmg the fazizhéiyg by pI'G'i3i§§I'§§ grsceréers and créher feed ariidas for ..pi:*ép,a':'-ing {bed and Clothiag is thze appeﬁamis. Hersgiis, ascasiens, the firgt appeﬁani Was..fQ:*<;';'ee:i. 'i:{> I.géV' h:+i:r §:>m:her's heuse far feed.

deserted her and dmve ir1€:°t<>_i.3;*:M sf €:f1::~._ rr1a3:§§_r:iQ:§i9;i shame' during the? first weekgf Ti1é'§§.§s:%pp€11ant had :0 leave her v"'h:Qus€: at {ha fag and of the agzgﬁgfiﬁmic was abaui:

to begiqz; ireating ':he first énd tetaiéy Classiﬁed h€r and $93. iiandg tbs first agspeiiant was able :9 c§é":1fif:v;§: ' §;h%:_»'St2}b§ie$ af he: Seam wéih the heip 95 hé:? :'p:;§e:::A§ a:i"c§'"E;:1;éthsrs. The secerad appeﬂanig Whe 'éafﬁé VHE 8:53, §f}€{33.éiS€ 0f the Cﬁﬁdliﬁi Qgﬂéi 2i;§S--beE:.a*;>';i;':1r sf ihe rssgaendsnt an§ iliéraatmsni gévaﬁ 'Q5; ?:E::f_;3t@ first egggaﬁam, bseams: :::€:r:':aEI§; &€pr€sS€§§ " ?5;:'::;*g:E1:s giuééas was gsvﬁreéjg affectéé aﬁé Cé5§'3S€€§§i€Qi§}?', VA . faziisd iz: ﬁzz: §:>a:a:;:, '§h€ §'€S§Q"§i§<f:'.:'1§ 135%: {::::E r was 25' :20: ma§r:i:2;§:3i:}g éhe a§§€1}:ants, buf: was béacéirzgaéiing éhern is: 30 many waysa He was :30': 93%;? «j.i;s*iL-:i;';%§j£v::g {mm gtadymg :22 the hcsuse, 'but campiaintg E9 the Schooi auth:5ri5:iés« gnd .vw_af's«.V::iyiﬁg E9 cream fear psyshesifs 1:; ':%2é?__m'i.:_1d féhe' Se/:€iG.:1:§--. agpeiiant. The first appé1'i%%1%% 1x}i?:i1_V_:hs'§'.= "Sf I/13:; parents, was ablé 'E0 ap';§ €Hsi;V:::.

4' It is £216 furtﬁﬁx;    {hat the
respendent   inasmzxch as

apar': v'.:§:t3v1;:'%g:1:E:ati0n, E16 has aﬁse preperiieg situate at Hasaiiuwjga of them are 3:11 we: iands and .eawrn§:ig._Su§f:{:ié'n'{"ir:<:9:";{1e. 'WEST; the 3916 inianéion §3i"»'L£.i€€:§:%?a;':M;§i:;g i,E"1'éV""é'.A§«;jp<:*1§a:§2t3? ha hag even soid same: sf '$3:_éi3;:h;§i:~ sacréteé iakhs sf rupsﬁg. H8 sven :§*£:(4;e :"ieg:*;. §§,2,?<sf insame Qii' {has Campaﬁgr M/S. E331 F'9§§Iia§_;?VA%:s P:f'aL§d, 333$'; was 3330 drawizsg saiary ta ihe 9<::§i:§:':t sf ?1€Z'>,G€%$/'~» is ?}5.§€%QiC%/~ par' znamh fmm éhﬁ .. _E";ai§; C3G§'§2§a:FE:J 833$ 21:33': }:33§5"i;?1§ aﬁjﬁhéﬂg' is ihﬁ ii} 21pp€§1anis. Furihégx apaﬁ {mm 'ih§:' ";--:§{;-rgwéé_ gémpsriéesé ihé: §"$$pCtfE§€i1i is aésa ®%;v:;i:<i;gVvp?5;'.. h§::__s€* greperijy at HER, 1 Stage, 2%"? B}fQe.:'E<,:,_»'"ETS§:(:ga_i0%é', 'éiéiiiigiiigié by him frem gut of 'aha }0ir:'L* f;1:nii},?i§;e5{;rn€; :ﬁ§$~;h.§¢¥?i, the . L' seccnd appsﬁant hag 313$ hegse pmperiy is 16": 0:2: f0§*"":;S:1i:. "firm 111901116 of ihe respeﬁdgni ?20,GGO;'- :0 ?25,Q{)Q 'j. respendent hag 'sf-::%he':§app€1Eants in previdmg them: v..Ath'ss;' such as foaci Clsihing, shaker 'ihe appgeﬂants We:°t:3 f0fC€d EC:

file-£3. vségii 3€l€E::ng__;:1a,:n1:enance§ statmg that ihey are 'r$§f::§:iev£§"'~:§;, 3.._sum af ?8$25€}"--~ péir IZFESEEEE icwarésg :*;::g§':éi:eﬁa5§§ 96;' ' E16 guéi fiiesﬁ $3? the gppﬁiianis W85 séumbereﬁ «T:i1STL"i;"3}5;S.E'\?e:zi8E;'2£Z'G2.% 5:2 3:3 fiéé sf 'fake Famﬁy CGi.ﬁ"?,. égfigr r€<:€§§?: 01? summasnca {E16 §'€S§O1"id§§§f Szliﬁfﬁﬁ agpeazance ané fiﬁgsﬁ ﬁeiaifééé §:':at€:n5r:%§ adaxittiag 'she rslaiféaﬁship wéih :%E€s'Ti appsﬁan: 2:3 husbaisﬁ agaé Sééfﬁfld Eippéﬁéiili as iihe 533313;? bu? d§§:§;¢_:'i-- §;zEuE"»T.€,§1€ afvermsnis §ﬁ'tDEOe Bra aaméemdsd ihai §éé:*§.uvsjj'a::. r.§f *:'1";é prgximiiy sf §"€}8.'f§€)§}S}"}i§ and gjrut' é:;fi<::?_:€ _.2:riii _af:'€-<5%'E£é:€; tewards his sist/€21 ha ::1g':*€eil :9' ma:":.V~.é:hé appekiané, vﬁ/19 was an un'ﬁ§"rV.Vpgra{iu.g{€..Aj u§§ éu€:iiE:he:° centendeﬁ 'ihat afterﬂigis m2ii::*ié;gé""x§fit13 first ﬁppeﬁani, he had set up a h0uS$€; a§' *1:"VV}g,s'E':i1':f(.3.:<;>**:%;=:V'§_'§V.. B;;z::ga1CaI"€§ far a perioé of 913:: }:4§3;:'i arid ifb£€;i"§3_f§éifV--_Sxhif§§@;Zi ':9 Rajajinagar, Bangaierg and $§j:§;;§€~d:§he§e :E§f3:'ijAa.buu"f 12 years. H€ 9.139 20nter:§i ¢d':'r:1é1;'é, as * Sf marriage, ha was wsrkfﬁg as VPf'=::§t§§:€f.iGn_ﬂ"EZ;f1g:he«ar with M/S. Tgei €E&f:S§ ?€€Z{é:J8.A ~§:1:iusn:':ri2;i ES'?-aiéé, Bangaioreg drawing gocd saiagry' and hr: gCqu§r£%& knowisdga in 3:6 manufacturs Sf eE:§:::?::":;ig§;i §§§_cha1*ge Eﬁachinss and aleng vesiﬂz the hdp 0% , f§§isa§€§ a Csmpany caﬂeed, {ii/as EB???

E'::'*:7:::a,f:i{:s «§32?E.Lid argé $26 $335: CO§I}§3I}}«2 was ruﬁﬁing f»r$:*}? x$;:$§E, maiiiag gaod gmfiiga 523:; due if; " =.§§,b935aii§:a'?§ia§: gjaiisgf §EEi§€}§I};Cs'E§ '$33? '$36 Cezyirai V ...--'{;}@:?e§::m€r;:§ €318 é:{}EE1§3§}§7 gtayisﬂ making; E03363 §§}§ :2: 12.36 to bs Ciagéd §OX7J§3; daring '£9§"§e Thas§_.§:__£-V uzzﬁmplayeé arse} 8'§.€iE"*{€3§ facizzg hardship t0"::;§:ai:%:Tf:i§:3 famiiy. E: is 5350 siateé {ha}: am"§:g' :h'_is.'§ou§.%h»«;;%i:aS& its his life, the first appeﬁani, 38 a Eiigfifgﬂ Adivd'~'e::V> -'--.V Operafe at ail, an thf: 0ihef'v-vL1§ia§:§, her hostﬁity towards himggﬁ hiﬂfrfziséjless and anfi': and alga The first appeﬂam: 9:1 fawrzg gespanderzt 8112636 éhrse and new the it difficult to eks cut a iiviﬁg i1"1€3GI1'};€ and further he is also not Véabhlé :0 :;€§'._t'}1§--..'Lhouse Sianéing 31:; his nams by vi1f:':ﬁ':;e_'i3f uihé °::2j,:;_:1.:':':i0n breugﬁt by ihe appeﬂarzts.

'7§§i::.1°€f:;2:'%s:,: i§i ::3_ thsf case, 0f the rsspazzdgnt that ii: is :18':

§€}S':3Iib§€ fééjif :9 {gay E2516 maintsﬂance arriaégzéi ':9 $315 3;p=%§'::€§§2:;::ts£ A1' Fzgrtﬁsi, 2%,: 21% {hes Cass <35 ihe E"€S@GEEfi€¥ﬁi ihaé

7..:f;-e..::§peEEaz1:$ gm in beﬂisr pesiiieﬁ; {:@};':3§a§i'e§ ':2: him V. '{,h€§'€fG§'€§ §:a:*a},?€:::T fa? éismissai 95 $313 gait, 2 2' ;// a??§»%«%g'§?

g/, 8, ﬁfter 3§§:"§Cia€§.€3I1 sf {E13 ma} 313$ €V§§;=SZ1{':€ and ather maieﬁal availabié GI: _s.."Vi§;<~:-'.j';'-.:h'é_§7.é=,::':ﬁyT "

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3.ppeIIé%%vn:,__ {if majarity frem the data sf ihs suit N9: beirég' sé;'E.}i_Sf:éd by the said ma:'nte;r:anC€ axva:;<i€{i_b:g C <:r:::°'£, the appeﬁanés airs in appeaé €033': Seeking €:"';hanc€::a€ni of the L":5::2:ﬁ:;'§é':':é;:"::p6 f a:%2euz::, S3' direﬁiéng 1:216 E'e':S§€}§i§Sﬁ¥i ":0 §3;:;'---at 5: sum of §é».,ﬁQ§,/~ per manih :9 ijhe first . ﬂg;;1§3"sEEai':'L.. azzd ?2,25§5~ ya? 3303:}: $0 $16 S€:i?C'=I1:.'§. _ 'zigpgﬁsiiani as $316 8f3;'3CiE}3'"if, awa:'§;€é hf; Famiiy tiiiaigri is % = ...:11}€3Lg§e and éifficzzét is make a day~':§~day Eivirag. $7 Qezzgsi has; re<?:<:::"d€d :5: fmdiagg of fact hGid.;Z::g irzaé} '<E'V6§}; ihsugh iii ES :16: prgvsd by é{)CiEI1"E€1"*;§a§'}7' €vi&<%:;::é~..%:%:_a€ ihé reiggsndeni is; éarning 2: sum sf _.A"'1,"'?-2C%A,AA(){3§'€;'}-A ' ?253€3Q€),f~ 96? menthg he e:'_r":>';:r1i.:91.§ 1"a§:ji5i,:}'§;:r£:_Z£ V }:if®}}€T§§€8 and all are W31: Ealédﬁ.§1§'id ih€f€f{:1'$,.. pasiiion $0 maimain tbs a1:§p--§IE'£;nts éind'i§::e:éE:§;9V'érder€ﬁ"' '£0 pay 3. sum ef vfthe first appellant; during ~ per month its the the age 0f rnajarity. te nete that HG Famﬂy Cent": sr this Cgurt run by the rsspandéni i8 CEQSVECI §'€5ia:{_::, Vfize rﬁcerd sf rights, gmdueéé ah:

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If :24 f€S§OF}i'§€§E"i <;1i7r1S r:earE};* 33 acres {Ef Eandg 3:: '%.?*;="3'EiC§"i__ 11$ :3 gmwirkg rag': and Cecenué pianiaiion aaﬁ {ha $%:%'é,£:f'€$"--V{)f water is shevm as rainwater. if thig pariicﬁiar,§'i'cé€:<3:Csf ' €Vid€f}.C€ is Easked at we scar: :"ee;;se:1ab§y pfé$.:;ni€._:hét his monthly incems would :19': lbs 'E8 €20,009/-. Furtherg rs %¢g%;m be ;iuira_d€"vs:{i~': €7:1a{ the respendent, being" 3,» a:1 d'E::a:£fE3£r}g rich €Xj§)€1'§€IE{E<': as a edge as 3 Productian with feided hands anéf3; V job, earning same m§::€}f*; """ 313 these &SP€€:s arid age 31$ :"0c}<:€E:::1g pﬁces G55 {he €$s€::_:i3i :'4?r3~c§;ii:'v€*§9:-1€:{}3i:s""5a:1ﬁ false is 21:66? fihe €§:§S of ."=jE3,S;;i.§€i,'8I3ii.€q%§§ffW§§3.?C the appeﬁams 2:233': aége live ._;a'}*;:}i€?§§T;?22_it§MV hsnsur Er: {ha >ss}€%z3{§,: we are sf éhs fi?:'1--'3.,__ Aihat "{/31$ appsﬁanéa have mask 62;: 3; 533% K ":?§:s§* &::ha:::::€:::a3n*: Qf maiaéenaﬁce amezméi. A in the léghé 935 the §iSC1}.$.:'5i{}i'}, wads 8§§{}%?€g "Q26 VA u ...&§:>§€a3 fiiﬁé by the a1:3§€§3£EiS is ailaweé :1": par: The imyzgzzed jagégemégzé arid decreé daéed ggm Marci": mas, pagseé as.Na,:8;;g&02, 33g 826 2 Ad_gi%::¢:{w:;%~LMf' Frincipai Judgeg Famiéy Cour: «.

hereby 320$ gfieci, direcéingi; ':%:«sji3:3:':«:£er_iz:* . 'V X §a;; menihig }T2CiiF€§€?1@fiC€ 0f.g :::_;:zm aj'"'3,.5.:>{;.;§ :0 {he firs: osppeiianﬂ ?":<:>zj Egfé againsz 2,50%", fmm éjgfiiﬁng '€515 appeai, and <:{:ﬁ§z"::ue fa 5%: or bejbrg E Q22: cf' every 8;; ¢ {§¥:;$W H .. <;§f "rE§:Lin:er:a:r:ce amogmé, {go sécglrzagi a;pg:;e*.§§a2ﬁéVV§;s Csncemed, {he Sic',?.;i&::.b:(3Z since he has at {he time of §'§5}*'Y};JE:9Z $315936' QE")S€f§'8f{iQ11S§ ihﬁ appéai sta;;r:&s .' 'é§f§'%;%'£'x;?§'

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Karnataka High Court

Smt Sudha V vs H N Siddappa on 25 January, 2012

Bench: N.K.Patil, C.R.Kumaraswamy