Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(2) in Gujarat District Planning Committees Rules, 2016 (2)The notice shall be delivered to the Returning Officer before 3.00 O'clock in the afternoon on the last date fixed under rule 12 for withdrawal of candidature.
