Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Union Duties Of Excise (Electricity) Distribution Act, 1980 4. Payment to be charged on the Consolidated Fund of India. The expenditure on the payments in pursuance of section 3 shall be charged on the Consolidated Fund of India.
