Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

12. Seeking orders.

- In the absence of the panel referred to in Rule 41 or in the case of unwillingness of the members on such panel, the Chief Executive Officer shall forthwith inform the Government seeking an order under Sub-section (1) of Section 53.