Calcutta High Court
Oravel Stays Pvt. Ltd vs Purbanchal Budget Hotel And Guest House ... on 26 November, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
OD-14
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
G.A. No. 2506 of 2019
With
C.S. No. 231 of 2019
ORAVEL STAYS PVT. LTD.
Versus
PURBANCHAL BUDGET HOTEL AND GUEST HOUSE ASSOCIATION
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 26th November, 2019.
Appearance :
Mr. A. Banerjee, Adv.
Mr. Ashis Kr. Mukherjee, Adv.
Mr. Saurabh Prasad, Adv.
...for the petitioner The Court : Learned Advocate appearing in support of the application seeks that, the application be adjourned sine die pending the result of the attempt to serve the writ of summons on the defendant.
In view of such prayer, G.A. No. 2506 of 2019 is adjourned to the month of March, 2020 under the same heading.
(DEBANGSU BASAK, J.) TO