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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(xxxi) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(xxxi)"Illegal Mining" means and refers to the manner of undertaking mining which is inconsistent with mining plan or scheme of mining, clearances given and permissions granted under the Act and rules ;