Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Karnataka - Subsection Section 7(2)(i) in Rajiv Gandhi University of Health Sciences Act, 1994 (i)all the assets including the properties and liabilities pertaining to the said college shall stand transferred to and vest in the University;