Orissa High Court
Gitanjali Giri And Others vs State Of Orissa And Another .... ... on 2 December, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.586 of 2017
Gitanjali Giri and others .... Petitioners
None
-versus-
State of Orissa and another .... Opposite Parties
Mr. J. Katikia, A.G.A. the State
CORAM:
THE CHIEF JUSTICE
ORDER
Order No. 02.12.2022
04. 1. None appears for the Petitioners.
2. The CRLMC is accordingly dismissed for non-prosecution. A copy of this order be communicated to the concerned trial court forthwith.
(Dr. S. Muralidhar) Chief Justice M.Panda/S.K. Guin