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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 44(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(1)Every Gram Panchayat shall, at such time and in such manner as may be prescribed, prepare in each year a budget of its estimated receipts and payments for that year and shall submit the budget to the District Panchayat through District Planning Committee.